Allahabad High Court GST Judgments — 2026

189 judgments, newest first. Page 2 of 2.

Aman Jindal vs. Union Of INDIA And Another

NA528/3957/2026HC Allahabad04 Oct 2026

Bench: VIKRAM D CHAUHAN

M/S Ram Niwas Moti Lal vs. Deputy Commissioner, State Tax And Another

WTAX/4044/2026HC Allahabad04 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Alka Trading Agency vs. State Of U.P. And Another

WTAX/4045/2026HC Allahabad04 Oct 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Bharat Enterprises vs. State Of Uttar Pradesh And Another

WTAX/4015/2026HC Allahabad30 Sept 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Sat Guru Kripa Agency vs. State Of Up And Another

WTAX/4014/2026HC Allahabad30 Sept 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Malti Lawns vs. Assistant Commissioner, Central Goods And Services Tax & Central Excise, Division-1, Gorakhpur

WTAX/4001/2026HC Allahabad29 Sept 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Bharat Enterprises vs. State Of Uttar Pradesh And Another

WTAX/3990/2026HC Allahabad29 Sept 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Manoj Kumar Richharia Contractor vs. State Of U.P. And Another

WTAX/3814/2026HC Allahabad29 Sept 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Shree Metal Works vs. State Of Uttar Pradesh And Another

WTAX/3991/2026HC Allahabad29 Sept 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

Mukesh Kumar Yadav vs. State Of U.P

BAIL/33009/2026HC Allahabad29 Sept 2026

Bench: ARUN KUMAR SINGH DESHWAL

M/S Keshari Traders vs. State Of U.P. And 2 Others

WTAX/3989/2026HC Allahabad29 Sept 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Air Expert INDIA vs. State Of Uttar Pradesh And Another

WTAX/3821/2026HC Allahabad29 Sept 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

Mohammad Waseem vs. State Of U.P. And Another

NABAIL/9600/2026HC Allahabad29 Sept 2026

Bench: RAJIV LOCHAN SHUKLA

M/S Vimal Plast INDIA (P) Limited vs. State Of U.P. And Another

WTAX/3993/2026HC Allahabad29 Sept 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Rahul Construction vs. State Of U.P. And Another

WTAX/3983/2026HC Allahabad28 Sept 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

Zunaid Saifi vs. State Of Uttar Pradesh And 3 Others

HABC/1041/2026HC Allahabad20 Sept 2026

Bench: ATUL SREEDHARAN,ACHAL SACHDEV

Shama Parvin @ Gudia vs. State Of U.P. And Another

/9543/2026HC Allahabad17 Sept 2026

Bench: HARVIR SINGH

Mukesh Kumar Jain vs. Assistant Commissioner, CGST

WTAX/3839/2026HC Allahabad17 Sept 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Nanna Traders vs. State Of U.P. And Another

WTAX/3843/2026HC Allahabad17 Sept 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

Mohammad Naushad Ansari vs. Commissioner Of State Tax And Another

WTAX/3854/2026HC Allahabad17 Sept 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Rmv Motels LLP vs. Union Of INDIA And 4 Others

WTAX/3837/2026HC Allahabad16 Sept 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

Aviraj Sharma vs. State Of U.P

BAIL/11148/2026HC Allahabad16 Sept 2026

Bench: VIVEK VARMA

Madhusudan Singh vs. State Of U.P. And Another

NA528/35549/2026HC Allahabad15 Sept 2026

Bench: SAURABH SRIVASTAVA

M/S Gs Express Limited vs. State Of U.P. And 6 Others

WRIC/35860/2026HC Allahabad15 Sept 2026

Bench: SIDDHARTHA VARMA,KUNAL RAVI SINGH

Sanjeet Kumar vs. Union Of INDIA And 2 Others

BAIL/27068/2026HC Allahabad13 Sept 2026

Bench: VIKRAM D CHAUHAN

Ankur Garg vs. Union Of INDIA And Another

NA528/29853/2026HC Allahabad10 Sept 2026

Bench: VIKRAM D CHAUHAN

M/S Saurabh Enterprises vs. State Of U.P. And Another

WTAX/3726/2026HC Allahabad10 Sept 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Vk Constructions vs. State Of U.P. And Another

WTAX/3735/2026HC Allahabad10 Sept 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

Mithilesh Kumar Singh vs. State Of U.P. And Another

WTAX/3732/2026HC Allahabad10 Sept 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

Renewable Energy vs. State Of U.P. And Another

WTAX/3737/2026HC Allahabad10 Sept 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Vk Constructions vs. State Of Up And Another

WTAX/3731/2026HC Allahabad10 Sept 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Vk Constructions vs. State Of U.P. And Another

WTAX/3734/2026HC Allahabad10 Sept 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

Affinity Comsol Private Limited vs. State Of U.P. And Another

WTAX/3729/2026HC Allahabad10 Sept 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

Affinity Comsol Private Limited vs. State Of U.P. And Another

WTAX/3730/2026HC Allahabad10 Sept 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Saurabh Enterprises vs. State Of U.P. And Another

WTAX/3727/2026HC Allahabad10 Sept 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

Mohd. Qamar vs. State Of U.P. And Another

WTAX/3687/2026HC Allahabad08 Sept 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

Mohd. Nazim vs. State Of U.P. And Another

WTAX/3689/2026HC Allahabad08 Sept 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

Chimera Infrastructure Private Limited vs. Assistant Commissioner CGST Commissionerate And 2 Others

WTAX/3683/2026HC Allahabad07 Sept 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

Shri Sanjay Sherawat And Another vs. Join Commissioner And Another

WTAX/3563/2026HC Allahabad07 Sept 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Hotel Ashoka Ocean vs. State Of U.P. And 2 Others

WTAX/3254/2026HC Allahabad07 Sept 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Salh Industries vs. State Of Up And Another

WTAX/3673/2026HC Allahabad07 Sept 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

Bhagwan Singh @ Bhoora Pradhan vs. State Of U.P

BAIL/24034/2026HC Allahabad07 Sept 2026

Bench: JAI PRAKASH TIWARI

Navi Mohmad vs. State Of U.P. And Another

CRLA/5078/2026HC Allahabad02 Sept 2026

Bench: ABDUL SHAHID

Bhola Prasad vs. State Of U.P

BAIL/418/2026HC Allahabad31 Aug 2026

Bench: ARUN KUMAR SINGH DESHWAL

State Of U.P vs. Kamlesh Rai @ Chunnu Rai And Another

CRLA/736/2024HC Allahabad24 Aug 2026

Bench: VANI RANJAN AGRAWAL

Sh Vyome Mehta vs. Income Tax Department And 3 Others

WTAX/3376/2026HC Allahabad05 Aug 2026

Bench: SAUMITRA DAYAL SINGH,ARUN KUMAR

M/S Shree Radha Raman Enterprises Thru. Proprietor Amit Singh vs. State Of Up Thru. Prin. Secy. Deptt. Of State Tax Lko. And Another

WTAX/283/2025HC Allahabad30 Jul 2026

Bench: SHEKHAR B. SARAF,ABDHESH KUMAR CHAUDHARY

Brij Kishor Yadav vs. State Of U.P. And Another

/11556/2024HC Allahabad12 Jul 2026

Bench: VANI RANJAN AGRAWAL

M/S Prisca Global vs. Assistant Commissioner, State Tax (SGST) And Another

WTAX/2524/2026HC Allahabad13 May 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Al-Safa Industries Private Limited vs. State Of U.P. And 2 Others

WTAX/2531/2026HC Allahabad13 May 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Zara Construction vs. State Of U.P. And 4 Others

WRIC/15962/2026HC Allahabad11 May 2026

Bench: SATYA VEER SINGH,SAURABH DWIVEDI REGISTRAR (J) (CPC)

Ankit Johari And Another vs. State Of U.P

BAIL/8028/2026HC Allahabad11 May 2026

Bench: SAMEER JAIN

Mahagun (INDIA) Private Limited vs. Joint Commissioner Of Central Tax, CGST And Another

WTAX/2446/2026HC Allahabad06 May 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Shree Dalveer Contractor And Supplier vs. State Of U.P. And Another

WTAX/2439/2026HC Allahabad06 May 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/Sn.S Enterprises vs. State Of Uttar Pradesh And 2 Others

WTAX/2440/2026HC Allahabad06 May 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Astrotalk Services PVT. LTD vs. Additional Commissioner, Grade-2 (Appeal) And 3 Others

SPLA/621/2026HC Allahabad06 May 2026

Bench: ARUN BHANSALI,KSHITIJ SHAILENDRA

M/S L.D.Goyal Steels PVT.LTD vs. State Of U.P. And 2 Others

WTAX/472/2023HC Allahabad06 May 2026

Bench: ROHIT RANJAN AGARWAL

State Of Up And Another vs. Additional Commissioner And Another

WTAX/1258/2024HC Allahabad06 May 2026

Bench: ROHIT RANJAN AGARWAL

M/S Bhageshwari Paper LTD vs. State Of Up And Another

NA528/12158/2026HC Allahabad05 May 2026

Bench: VIKRAM D CHAUHAN

M/S Trikoot Iron & Steel Casting LTD And 3 Others vs. State Of U.P. And Another

NA528/16741/2026HC Allahabad05 May 2026

Bench: VIKRAM D CHAUHAN

Baba Iron Scrap Company vs. Assistant Commissioner, CGST And 2 Others

WTAX/2423/2026HC Allahabad05 May 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

Rati Traders 2 vs. State Of Up And 2 Others

WTAX/988/2026HC Allahabad05 May 2026

Bench: PIYUSH AGRAWAL

Dharamendra Kumar Gupta vs. State Of Up And Another

A227/14595/2025HC Allahabad05 May 2026

Bench: SANDEEP CHAUDHARY JOINT REGISTRAR (JUDICIAL)

M/S Pit Zone Through Its Proprietor Anubhav Jain vs. Superintendent, Central GST

WTAX/2421/2026HC Allahabad05 May 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Maxono Security Services Private Limited vs. The State Of U.P. And 6 Others

WTAX/2435/2026HC Allahabad05 May 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

H And V Advanced Material (INDIA) PVT LTD vs. Joint Commissioner, Grade-2(Appeal)-Iv And 2 Others

WTAX/2199/2026HC Allahabad05 May 2026

Bench: PIYUSH AGRAWAL

M/S Shakar Trading Company vs. Union Of INDIA And 3 Others

WTAX/2189/2026HC Allahabad04 May 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Jindal Metal Co. And Another vs. Union Of INDIA And 3 Others

WTAX/2198/2026HC Allahabad04 May 2026

Bench: SWARUPAMA CHATURVEDI,SAUMITRA DAYAL SINGH

M/S Maple Leaf Intelligent Solution Pvtltd vs. Union Of INDIA And 5 Other

CMRAD/136/2026HC Allahabad04 May 2026

Bench: PIYUSH AGRAWAL

Mohd Shadab vs. State Of U.P

BAIL/8481/2026HC Allahabad20 Apr 2026

Bench: ASHUTOSH SRIVASTAVA

Suneel Kumar @ Sunil Kumar vs. State Of U.P

BAIL/10504/2026HC Allahabad19 Apr 2026

Bench: YOGESH DUBEY JOINT REGISTRAR (JUDICIAL)

M/S Shikhar Print-N-Packs vs. The State Of Uttar Pradesh

WTAX/2163/2026HC Allahabad19 Apr 2026

Bench: PIYUSH AGRAWAL

Nasir Rana And Another vs. State Of U.P. And Another

NA528/51893/2025HC Allahabad19 Apr 2026

Bench: VIKRAM D CHAUHAN

Ankit Johri And Another vs. State Of U.P

BAIL/10225/2026HC Allahabad15 Apr 2026

Bench: ASHUTOSH SRIVASTAVA

Satinder Singh Bhasin And Another vs. State Of U.P. And Another

A482/25724/2022HC Allahabad08 Apr 2026

Bench: PADAM NARAIN MISHRA

Javed Malik vs. State Of U.P

BAIL/9427/2026HC Allahabad01 Apr 2026

Bench: ASHUTOSH SRIVASTAVA

Amit Joshi vs. State Of U.P

BAIL/9192/2026HC Allahabad24 Mar 2026

Bench: ASHUTOSH SRIVASTAVA

Commissioner, Central Goods And Services Tax vs. Sh Sanjiv Kumar, Manager, M/S Prabhat Zarda Factory Overseas

CEXAD/10/2026HC Allahabad18 Mar 2026

Bench: VIVEK SARAN,SAUMITRA DAYAL SINGH

Commissioner, Central Goods & Services Tax vs. M/S Maharashtra Freight Carriers PVT. LTD

CEXAD/11/2026HC Allahabad18 Mar 2026

Bench: VIVEK SARAN,SAUMITRA DAYAL SINGH

M/S H.R. Construction Company vs. State Of U.P. And 6 Others

WRIC/9255/2026HC Allahabad18 Mar 2026

Bench: SUDHANSHU CHAUHAN,SARAL SRIVASTAVA

Hari Shankar Sharma vs. Union Of INDIA

BAIL/45131/2025HC Allahabad26 Feb 2026

Bench: SAMIT GOPAL

M/S Anand Tyre House vs. State Of Uttar Pradesh And 2 Other

WTAX/4301/2025HC Allahabad29 Jan 2026

Bench: PIYUSH AGRAWAL

M/S Anand Tyre House vs. State Of Uttar Pradesh And 2 Other

WTAX/4366/2025HC Allahabad29 Jan 2026

Bench: PIYUSH AGRAWAL

Dukhbhanjan Prasad Jaiswal vs. State Of U.P. And 4 Others

WTAX/815/2024HC Allahabad21 Jan 2026

Bench: PIYUSH AGRAWAL

M/S P P Supari Traders vs. State Of U.P. And 3 Others

WTAX/663/2025HC Allahabad15 Jan 2026

Bench: PIYUSH AGRAWAL

M/S Varun Beverages Limited vs. State Of U.P. And 2 Others

WTAX/503/2024HC Allahabad13 Jan 2026

Bench: PIYUSH AGRAWAL

M/S Gopal Jee Namkeen vs. Union Of INDIA And 4 Others

WTAX/122/2024HC Allahabad13 Jan 2026

Bench: PIYUSH AGRAWAL

Himanshu Chaudhary vs. State Of U.P

BAIL/34793/2025HC Allahabad08 Jan 2026

Bench: ASHUTOSH SRIVASTAVA

State Of Up vs. Vinay Rai @ Raja Rai

CRLA/200/2024HC Allahabad06 Jan 2026

Bench: VANI RANJAN AGRAWAL

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