Allahabad High Court GST Judgments — 2025

M/S Rameshwar Das Ram Niwas, Lko. Thru. Authorised Signatory Umakant Shukla vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration, Lko. And 2 Others

Bench: PANKAJ BHATIA

Ups Scs INDIA Private Limited vs. Additional Commissioner Grade 2 And Another

Bala Ji Traders Pakdi Bazar Thru. Proprietor Vijay Kumar vs. State Of U.P. Thru. Addl. Chief Secy. Deptt. Of (Institutional Finance ) Lko. And 2 Others

Bench: PANKAJ BHATIA

Sri Ram Pal Singh Yadav(Prop. Of M/S Kumar Traders) Sitapur Thru. Its Authorized Signatory vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Raj Cold Drink Thru. Proprietor Santosh Kumar vs. State Of U.P. Thru. Prin. Secy. Tax And Registration . Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Jhonson Relocations Thru. Proprietor Shri Anuj Kumar vs. State Of U.P. Thru. Commissioner State Tax Govt. Of U.P. Lko. And Another

Bench: PANKAJ BHATIA

M/S Krishna Rice Mills Thru. Its Partner Ramesh Kumar vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Maa Savitri Medical Store Thru. Proprietor Amresh Chandra Srivastava vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Tiwari Goods Carrier Ayodhya Thru. Proprietor Shiv Shankar Tiwari vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko And 2 Others

Bench: PANKAJ BHATIA

M/S Brand Eyes Distributors Private Limited vs. State Of Uttar Pradesh And Another

M/S Brand Eyes Distributors Private Limited vs. State Of Uttar Pradesh And Another

M/S Gunjan Enterprises vs. State Of U.P. And Another

Niraj Chaubey vs. State Of U.P. And Another

M/S Satyam Traders vs. State Of U.P. And 2 Others

Kalyan Singh vs. State Of U.P. And 4 Others

M/S Ajnara Realtech Limited vs. State Of Uttar Pradesh And 3 Others

M/S Singh Electrical Store vs. Superintendent CGST And Central Excise, Range Azamgarh, Division

M/S S A R Instyle Lko. Thru. Its Partner Mr. Mohan Das Manglani Lko vs. State Of U.P. Thru. Addl. Chief Secy. State Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Kirti Steel Solution Thru. Proprietor Mr. Vivek Singh vs. Union Of INDIA Thru. Secy. Ministry Of Finance, New Delhi And 4 Others

Bench: PANKAJ BHATIA

M/S Gupta Brothers Thru. Kapil Kumar Gupta And Another vs. State Of U.P. Thru. Secy. Revenue, Lko. And Another

Bench: PANKAJ BHATIA

M/S Maa Savitri Medical Store Thru. Proprietor Amresh Chandra Srivastava vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Pradum Traders Its Proprietor Rajesh Kumar vs. State Of U.P. Thru. Prin. Secy. Tax And Registration, Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Unique Marketing Services Thru. Proprietor Vijay Kumar Chopra vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Govt. Of U.P. Lko. U.P. And 3 Others

Bench: PANKAJ BHATIA

M/S Sriram Traders Thru. Its Proprietor Ajay Kumar Gupta And Another vs. State Of U.P. Thru. Secy. Revenue, Lko. And Another

Bench: PANKAJ BHATIA

M/S Unique Marketing Services Thru. Proprietor Vijay Kumar Chopra vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Mishra Enterprises, Jalaluddin Nagar Thru. Partner Anurag Mishra vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko And 2 Others

Bench: PANKAJ BHATIA

M/S Mishra Enterprises Thru. Partner Anurag Mishra vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko. And 2 Others

Bench: PANKAJ BHATIA

Gaurav Poddar vs. State Of U.P. And Another

Kanika Dhingra vs. State Of U.P

M/S Huma Scrap Traders vs. State Of Uttar Pradesh And Another

M/S Madhav Traders vs. State Of U.P. And Another

M/S Sonker Gas, (Legal Name Sonker Gas) vs. State Of Up And 2 Others

Mahadev Prasad Gupta vs. State Of U.P. And 2 Others

M/S Capital Graphics, Lucknow Thru. Proprietor Mr. Rishi Chopra vs. State Of U.P. Thru. Addl. Chief Secy. State Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S M. G. Enterprises vs. Union Of INDIA And 6 Others

M/S Vishwa Printers And Packages PVT.LTD. Lko. Thru. Director Sri Vibhash Nand Gupta vs. Commissioner Goods And Services Tax (GST) Lko. U.P. And Another

Bench: RAJAN ROY,OM PRAKASH SHUKLA

M/S Vishwa Printers And Packages PVT. LTD. Thru. Director Sri Vibhash Nand Gupta vs. Commissioner Goods And Services Tax Lko. And Another

Bench: RAJAN ROY,OM PRAKASH SHUKLA

M/S Hindustan Pipes Sales vs. State Of U.P. And Another

Gourav Jain vs. Union Of INDIA And Another

M/S Sb Construction vs. Commissioner Of Commercial Tax, U.P. Lucknow And Another

M/S Hari Shanker Transport vs. Commissioner Of Commercial Tax Up Lucknow And Another

Smt. Neelu vs. State Of U.P. Thru. Prin. Secy. Institutional Finance, Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S. Aditya Traders vs. State Of Uttar Pradesh And Another

M/S Famus INDIA vs. State Of U.P. And 3 Others

M/S Arihant Cement Agencies Thru. Proprietor Shobha Jain vs. State Of U.P. Thru. Prin. Secy. (Deptt Of State Tax) Govt. Of U.P. Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Arihant Cement Agencies Thru. Proprietor Shobha Jain vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax Lko And 2 Others

Bench: PANKAJ BHATIA

M/S Katyal Industries vs. State Of U.P. And 2 Others

M/S Ashoka Mobile Having Its Office At Naya Sahar Etawah vs. State Of U.P. And Another

M/S Saurabh Ornaments Thru. Proprietor Saurabh Kaushal And Another vs. State Of U.P. Thru. Chief Commissioner Of Commercial Tax Lko And 2 Others

Bench: PANKAJ BHATIA

M/S Gopal Traders, Sitapur Thru. Proprietor Shri Amit Jaiswal vs. State Of U.P. Thru. Commissioner State Tax Lko And Another

Bench: PANKAJ BHATIA

M/S Gopal Traders, Sitapur Thru. Proprietor Shri Amit Jaiswal vs. State Of U.P. Thru. Commissioner State Tax Lko. And Another

Bench: PANKAJ BHATIA

Sl Yadav Cranes PVT. LTD vs. State Of U.P. And Another

Rais Khan vs. Assistant Commissioner And Another

M/S Chitrakoot Automobiles vs. State Of U.P. And 2 Others

M/S Mahesh Prasad Santosh Kumar vs. State Of U.P. And Another

M/S Wadhwa Foods, Lucknow Thru. Partner Sahil Wadhwa vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Govt. Lko. And 3 Others

Bench: PANKAJ BHATIA

Suman Singh vs. State Of Up And 2 Others

M/S S K Metal Industries Lko. Thru. Its Proprietor Kalim vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax Lko. And Another

Bench: RAJAN ROY,OM PRAKASH SHUKLA

M/S Regency Hospital Limited vs. Union Of INDIA And 3 Others

M/S Hari Ram Krishan Kumar vs. Assistant Commissioner, State Tax, Sector-3, Bulandshahr And 2 Others

Vindwasni Enterprises vs. Commercial Tax Officer State Tax Sector - 8 Noida Gautam Budh Nagar Uttar Pradesh And 2 Others

M/S Laxmi Enterprises vs. State Of U.P. And Another

M/S Ansal Api Infrastructure LTD. Sultanpur Thru. Its Auth. Signatory Prabhu Prakash Singh vs. State Of U.P. Thru. Prin. Secy. ( Deptt. Of State Tax Govt. ) Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Gurunanak Arecanut Traders vs. Commercial Tax And Another

M/S Vishal Battery Store College Road Sadar Maharajganj Up vs. Union Of INDIA And Another

Ms. Radhika Kalia vs. Union Of INDIA And 3 Others

M/S Rajender Kumar Sabharwal vs. State Of U.P. And Another

M/S A N Tradelinks vs. State Of U.P. And 2 Others

M/S Ankit Enterprises vs. Poorvanchal Vidyut Vitaran Nigam Limited And 4 Others

Sheranwali Steels PVT. LTD. Lko. Thru. Its Director vs. State Of U.P. Thru. Secy. Revenue Lko. And Another

Bench: PANKAJ BHATIA

M/S Origins Advertising PVT. LTD. Thru. Auth. Signatory Mr. Himanshu Awasthi vs. State Of U.P. Thru. Prin. Secy. Institutional Finance, Lko. And Others

Bench: PANKAJ BHATIA

M/S New Gold Brick Field Thru. Proprietor Mushtaq Ahmad vs. State Of U.P. Thru. Secy. Deptt. Of Revenue Lko. And 2 Others

Bench: RAJAN ROY,OM PRAKASH SHUKLA

M/S Shri Krishna Pharmaceutical And Surgicals Agencies Thru. Partner Amit Kapoor vs. Principal Commissioner Central Goods And Services Tax And Central Excise Lko. And Another

Bench: PANKAJ BHATIA

Surendra Kumar Proprietor M/S Palak Enterprises vs. Superintendent CGST Sector 5 Jaunpur

M/S Deepak Singh Contractor And General Order Supplier vs. State Of Up And 2 Others

M/S Capital Graphics, Lucknow Thru. Its Proprietor Mr. Rishi Chopra vs. State Of U.P. Thru. Addl. Chief Secy. State Tax Govt. Of U.P. Lko. U.P. And 2 Others

Bench: PANKAJ BHATIA

M/S New Abbas Pharma Ambedkar Nagar Thru. Proprietor Mr. Naseem Haider vs. State Of U.P. Thru. Addl. Chief Secy. State Tax Lko And 2 Others

Bench: PANKAJ BHATIA

Jai Shankar Ent Bhatta Mirzapur Mallawan Hardoi Thru. Vaibhav Singh vs. Commissioner Of State Tax, U.P. Commercial Tax Bhawan Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Kausar Constructions Thru. Its Proprietor Mr. Kausar Shoeb vs. Commissioner Of Goods And Services Tax (GST) Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Katyayani Enterprises vs. State Of U.P. And Another

M/S Jay Prakashthekedar vs. Assistant Commissioner State Tax Mahoba

Chandrashekhar Yadav vs. State Of U.P. And Another

Kitchen Equipments Manufacturing Co vs. Additional Commissioner Grade 2 (Appeal) And Another

M/S Saahaj Milk Producer Company Limited vs. State Of U.P. And 3 Others

M/S Rajat Infra Developers Private LTD vs. Union Of INDIA And 4 Others

M/S Aditya Infratech, Lucknow Thru. Its Proprietor Sushil Kumar Rawat vs. State Of U.P. Thru. Prin. Secy. (Deptt. Of State Tax) Govt. Of U.P. Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Yes Surgical, Lucknow Thru. Proprietor Mr. Ajay Mishra vs. State Of U.P. Thru. Addl. Chief Secy. State Tax, Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Anand Industrial Enterprise Pole Division Ayodhya Thru. Partner Shrinivas Agrawal vs. State Of U.P. Thru. Prin. Secy. Tax And Registration, Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S R.K. Traders Ambedkar Nagar Thru. Proprietor Rakesh Kumar vs. State Of U.P. Thru. Prin. Secy. Tax And Registration, Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Precision Moulds And Dies vs. Commissioner Of Central Goods And Service Tax, Meerut

M/S Rakesh Pratap Singh Chauhan vs. State Of U.P. And 3 Others

M/S Atri Aromatics vs. State Of U.P. And Another

Smt. Uma Mehrotra And 4 Others vs. Mukul Prasad

M/S Vishnu Singh vs. State Of Up And 2 Others

Khadija Hassan vs. Union Of INDIA And 4 Others

M/S Aditya Infratech Lko. Thru. Its Proprietor Sushil Kumar Rawat vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Jain Distributors, Ayodhya Thru. Its Proprietor Rajat Jain vs. State Of U.P. Thru. Prin. Secy. Tax And Registration, Lko. And 2 Others

Bench: PANKAJ BHATIA

Juhi Alloys Private Limited vs. State Of Up And 3 Others

M/S Dayal Product vs. Additional Commissioner Grade-2 And Another

Rajesh Kumar Singh vs. Commissioner Of Commercial Tax Up Lucknow And Another