Allahabad High Court GST Judgments — 2025

M/S Vikas Textiles vs. State Of Uttar Pradeh And Another

M/S Zeeshan Traders vs. State Of U.P. And Another

M/S Dileep Kumar vs. State Of U.P. And Another

M/S Pragati Enterprises vs. State Of Uttar Pradesh And Another

M/S Zeeshan Traders vs. State Of U.P. And Another

Interstellar Residency Private Limited vs. Deputy Commissioner Varanasi Sector - 10 And Another

Interstellar Residency Private Limited vs. Assistant Commissioner Varanasi Sector -10 Varanasi And Another

M/S Kohinoor Communication vs. State Of U.P. And Another

M/S Zeeshan Traders vs. State Of U.P. And Another

M/S Zeeshan Traders vs. State Of U.P. And Another

Chhapar Kisan Sewa Sahakari Samiti Limited vs. Assistant Commissioner State Tax Sector-5 Muzaffarnagar And Another

M/S Pragati Enterprises vs. State Of Uttar Pradesh And Another

M/S Jaiswal Oil Rampur Karkhana vs. Union Of INDIA And 4 Others

M/S Anil Medical Stores vs. State Of U.P. And Another

Braham Kumar Yadav vs. State Of U.P. And Another

M/S Amit Telecom Baralokpur Etawah Through Its Proprietor Shri Navneet Gupta vs. State Of Up And Another

M/S Dileep Kumar vs. State Of U.P. And Another

M/S Surya Kant Gupta Contractor vs. State Of U.P. And Another

M/S Carlton Worldwide Commerce vs. State Of Uttar Pradesh And Another

Sanjeev Mishra vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Lko. And 2 Others

Bench: PANKAJ BHATIA

Sanjeev Mishra vs. State Of U.P. Thru. Prin. Secy. Institutional Finance U.P. Lko. And 2 Others

Bench: PANKAJ BHATIA

Sanjeev Mishra vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Lucknow And 2 Others

Bench: PANKAJ BHATIA

M/S. Shiv Om Buildars vs. State Of U.P. And 2 Others

M/S Astha Power Point vs. State Of Uttar Pradesh And Another

M/S Shri G. Chemicals vs. State Of Uttar Pradesh And 2 Others

M/S Bhura Traders vs. State Of U.P. And Another

M/S B.E. Bearings vs. State Of U.P. And Another

M/S Anil Medical Stores vs. State Of U.P. And Another

M/S Durga Traders vs. State Of Uttar Pradeh And Another

Kenda Farben INDIA Private Limited vs. Deputy Commissioner State Tax, Sector-13, Noida, Gautam Budh Nagar And Another

M/S Maa Durga Enterprises vs. State Of U.P. And Another

M/S Ma Sharda Enterprises vs. State Of U.P. And Another

M/S Shree Radha Radha vs. State Of Uttar Pradesh And 2 Others

M/S Viva Merchant PVT. LTD vs. State Of U.P. And Another

M/S Anirudh Indane Gramin Vitrak vs. State Of U.P. And Another

M/S Zeeshan Traders vs. State Of U.P. And Another

M/S Satyaa Sale Products Private Limited vs. State Of U.P. And 2 Others

M/S, Vishal Construction, Bahraich Thru. Authorized Partner Shiv Bahadur Singh vs. State Of U.P. Thru. Addl. Chief/ Prin. Secy., State Tax, U.P. And 2 Others

Bench: PANKAJ BHATIA

Bharat Radio Centre (Projects), Lko. Thru. Partner Rohan Sabharwal vs. Additional Commissioner Grade Ii (Appeal), State Tax Judicial Division-Iv, Lko. And Another

Bench: PANKAJ BHATIA

M/S Muskan Trading Company, Ambedkarnagar Thru. Proprietor Beena vs. State Of U.P. Thru. Addl. Chief Secy. State Tax Civil Sectt. Lko. And Others

Bench: ATTAU RAHMAN MASOODI,OM PRAKASH SHUKLA

M/S Radhey Shyam Shree Krishna Timber Traders vs. State Of U.P. And 2 Others

M/S Sweta Tractors vs. Commissioner Of State Tax, U.P. Lucknow And Another

M/S Jawahar Lal Agarwal And Brothers vs. State Of U.P. And 2 Others

M/S Cawnpore Monochem Industries vs. State Of U.P. And 3 Others

M/S. Sainik Ent Bhatta vs. Deputy Commissioner, Commercial Tax, Sector-Ii, Chandauli And Another

M/S. Sainik Ent Bhatta vs. Deputy Commissioner, Commercial Tax, Sector-Ii, Chandauli And Another

Praveen Kumar vs. Directorate General Of GST Intelligence

M/S, Jaiswal Plywood Industries Thru. Partner And Authorized Signator, Shri Manoj Kumar Jaiswal vs. State Of U.P. Thru. Prin. Secy., (G.S.T. Deptt.), Lko. And Others

Bench: PANKAJ BHATIA

Prem Chand Roy, Prop. Of M/S Prem Chand Roy Lucknow vs. State Of U.P. Thru. Prin. Secy. (G.S.T. Deptt.), Lko. And Others

Bench: PANKAJ BHATIA

M/S, M.S. Enterprises, Lko. Thr. Proprietor vs. State Of U.P. Thru. Prin. Secy. (Tax And Registration), Lko. And Others

Bench: PANKAJ BHATIA

M/S Vishal Construction, Bahraich Thru. Authorized Partner, Shiv Bahadur Singh vs. State Of U.P. Thru. Addl. Chief Secy. State Tax, Lko. And Others

Bench: PANKAJ BHATIA

M/S Shree Behariji Enterprises vs. State Of Uttar Pradeh And Another

M/S Dilip Telicom Thr.Sole Proprietor Mr. Dilip Kumar vs. State Of U.P. Thru. Prin. Secy. State Tax Lko. And 2 Others

Bench: RAJAN ROY,OM PRAKASH SHUKLA

M/S, Perception Traders, Allahabad Thru. Proprietor, Ram Dutt Mishra vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax, Lko. And Others

Bench: PANKAJ BHATIA

M/S Dilip Telicom Thru. Sole Proprietor Mr. Dilip Kumar vs. State Of U.P. Thru. Prin. Secy. State Tax U.P. Lko. And 2 Others

Bench: RAJAN ROY,OM PRAKASH SHUKLA

M/S Raj Constructions Thru. Partner Narendra Pratap Singh vs. State Of U.P. Thru. Commissioner State Tax Govt. Lko And Another

Bench: PANKAJ BHATIA

M/S Sanjeel Traders, Barabanki Thru. Proprietor Namely Mohammad Sanjeel vs. The State Of U.P. Thru. Its Prin. Secy. Revenue Deptt. And 2 Others

Bench: PANKAJ BHATIA

M/S Easy Constultants, Lko. Thr. Proprietor, Bhavani Bhikh vs. State Of U.P. Thru. Prin. Secy. (Deptt. Of State Tax), Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Easy Consultants, Lko. Thru. Proprietor Bhavani Bhikh vs. State Of U.P. Thru. Prin. Secy. (Deptt. Of State Tax), Lko. And Others

Bench: PANKAJ BHATIA

M/S Dilip Telicom, Raebareli Thru. Sole Proprietor Mr. Dilip Kumar vs. State Of U.P. Thru. Prin. Secy. State Tax, Lko. And 2 Others

Bench: RAJAN ROY,OM PRAKASH SHUKLA

M/S Raju Caife House Thru. Brijesh Kumar Jaiswal vs. State Of U.P. Thru. Prin. Secy. (Deptt Of State Tax) Lko. And Another

Bench: RAJAN ROY,OM PRAKASH SHUKLA

M/S Ganesh Cement PVT. LTD. Thru. Director Sunil Kumar Pandey vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax Lko. And Another

Bench: RAJAN ROY,OM PRAKASH SHUKLA

M/S Tirupati Solvent Extractions And Refineries PVT. LTD. Thru. Director Satish Agarwal vs. Commissioner Of Commercial Tax U.P. Now Known As Commissioner Of State Tax Lko. And Another

Bench: RAJAN ROY,OM PRAKASH SHUKLA

M/S Rahul Kumar vs. State Of Uttar Pradeh And Another

M/S Ipjacket Technology INDIA Private Limited vs. State Of Up And Another

M/S Atul Engineering Udhyog Atul Compound Nunhai vs. Additional Commissioner Grade Ii And 2 Others

M/S Frontline Ncr Business Solutions Private Limited Thru. Director And Another vs. Additional Commissioner Grade Ii Appeal 5 State Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Frontline (Ncr) Business Solutions PVT. LTD. Thru. Its Director And Another vs. Addl. Commissioner Grade-Ii Appeal-5 State Tax, Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Frontline Ncr Business Solutions Private Limited Thru. Director And Another vs. Additional Commissioner Grade Ii Appeal 5 State Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Shilpi Traders, Lko. Thr. Proprietor, Umesh Kumar Srivastava vs. State Of U.P. Thru. Prin. Secy. (Deptt. Of State Tax), Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Shree Maa Saraswati Associates vs. State Of U.P. And 4 Others

Mohd. Aamir vs. State Of U.P. Thru. Prin. Secy. Institutional Finance U.P. Lko. And 2 Others

Bench: RAJAN ROY,OM PRAKASH SHUKLA

Mohd.Aamir vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Lko. And 2 Others

Bench: RAJAN ROY,OM PRAKASH SHUKLA

Pradeep Vindhyavasini Pandey Urf Pradeep Vindvasini Pandey vs. State Of U.P

M/S Yashoda Pharma, Lucknow Thru. Authorised Signatory Pradeep Kumar Verma vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration, Lko. And 2 Others

Bench: PANKAJ BHATIA

The Commissioner, Commercial Tax, U.P. Lucknow vs. S/S Al- Barkaat Industries

M/S Anil Kumar Pandey vs. State Of U.P. And Another

M/S Ma Sharda Enterprises vs. State Of Uttar Pradeh And Another

Ajay Kumar Jain vs. State Of U.P. And Another

M/S Manoj Glass Thru. Its Sole Proprietor Manoj Kumar Mishra vs. State Of U.P. Thru. Its Prin. Secy. State Goods And Service Tax Lko. And Another

Bench: RAJAN ROY,OM PRAKASH SHUKLA

M/S U.P. Projects Consultants Private Limited, Gomti Nagar, Lucknow Thru. Authorised Signatory vs. State Of U.P. Thru. Prin. Secy. (Tax And Registration) U.P. Lko. And Others

Bench: RAJAN ROY,OM PRAKASH SHUKLA

Arvind Treaders vs. State Of Uttar Pradeh And Another

M/S Swiftline Transport Solutions Private Limited vs. State Of U.P. And Another

M/S Gopal Ji Art And Crafts vs. State Of Uttar Pradesh And Another

M/S Yashi Enterprises vs. State Of U.P. And 2 Others

Satendra Kumar vs. State Of U.P., And 2 Others

Satendra Kumar vs. State Of U.P. And 2 Others

Satendra Kumar vs. State Of U.P. And 2 Others

Satendra Kumar vs. State Of U.P. And 2 Others

Satendra Kumar vs. State Of U.P. And 2 Others

Satendra Kumar vs. State Of U.P. And 2 Others

Satendra Kumar vs. State Of U.P. And 2 Others

Satendra Kumar vs. State Of U.P. And 2 Others

Satendra Kumar vs. State Of U.P. And 2 Others

Satendra Kumar vs. State Of U.P. And 2 Others

Satendra Kumar vs. State Of U.P. And 2 Others

M/S M.S.P. Trading Company Thru . Proprietor Sri Mehtab Anwar And Another vs. State Of U.P. Thru. Prin. Secy. State Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Sagar Readymade Thru. Proprietor Shrawan Kumar Chainani vs. State Of U.P. Thru. Prin. Secy. Deptt. Of Tax And Registration Lko. U.P. And 2 Others

Bench: PANKAJ BHATIA

Prashant Gupta vs. State Of U.P. Thru. Addl. Chief Secy. Home U.P. Lko. And Another

Bench: MANISH MATHUR

M/S S.K. Metal Industries, Lucknow Thru. Proprietor Kaleem vs. State Of U.P. Thru. Prin. Secy. (Deptt. Of State Tax) Lko. And 2 Others

Bench: PANKAJ BHATIA