Allahabad High Court GST Judgments — 2025

M/S Methodex System Private Limited vs. The Additional Director General Cpwd Nirman Bhawan Lucknow And 2 Others

M/S Prakash Medical Store vs. State Of Uttar Pradesh And Another

M/S Shiva Poultry Equipments vs. Commercial Tax Officer

M/S Hardoi Cement Distributors Thru. Proprietor Vibhu Kumar Gupta vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Mansvi Security Services Thru. Authorized Representative Shikhar Srivastava vs. U.O.I. INDIA Secy. Ministry Of Finance New Delhi And 5 Others

Bench: PANKAJ BHATIA

M/S Airosa International Thru. Proprietor Arshad Ahmad Khan vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Tirupati Agro Commodities vs. State Of U.P. And 2 Others

M/S. Shobha Bharat Gas vs. State Of U.P. And Another

M/S Shri Ram Trading Company Situated vs. State Of U.P. And Another

M/S Shiv Ganga Enterprises vs. State Of U.P. And Another

M/S Shree Adishakti Traders vs. State Of U.P. And Another

M/S Viraj Filling Station vs. State Of Uttar Pradesh And Another

M/S National Wood Product Thru. Partner Mohd. Shafat Ansari vs. State Of U.P. Thru. Prin. Secy. State Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S National Wood Product Thr.Partner Mohd.Shafat Ansari vs. State Of U.P. Thru. Prin. Secy. State Tax Lko And 2 Others

Bench: PANKAJ BHATIA

Rajeev vs. State Of U.P

Vayam Info Solutions Private Limited vs. State Of U.P. And 5 Others

Chennai Msw Private Limited vs. State Of Uttar Pradesh And Another

S.S. Enterprises vs. State Of U.P. And Another

M A Traders And 7 Others vs. State Of Up And Another

M/S Pitambra Construction vs. Additional Commissioner GST Grade 2 And Another

Yasin Shekh vs. State Of U.P

Vikas Dabas vs. State Of U.P

M/S Kamla Printing Press vs. Additional Commissioner, CGST And Central Excise Varanasi And Another

M/S Kesarwani Enterprises vs. Commercial Tax Officer Sector-5 And Another

M/S Kesarwani Enterprises vs. Commercial Tax Officer And Another

M/S Rama Enterprises vs. State Of U.P. And Another

M/S Sharda Pharma vs. State Of U.P. And Another

M/S Tripureshwari Traders vs. State Of U.P. And Another

Samban Pharma (Prop.) Late Satish Kumar Shukla vs. Deputy Commissioner And Another

M/S V. K. Pustak Bhandar And Stationers Thru. Proprietor Vinod Kumar Shukla vs. State Of U.P. Thru. Prin. Secy. GST Tax Deptt. Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Tahir Construction Lucknow Thru. Proprietor Tarik Ameer vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration U.P. Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Sarva Sri Khan Brick Industry, Sundar Ghat Gonda Thru. Owner Sri Masihul Hasan And Anr vs. State Of U.P. Thru.Its Prin. Secy. Finance Govt. Of U.P. Lko. And 4 Others

Bench: RAJAN ROY,OM PRAKASH SHUKLA

M/S Native Estate PVT. LTD. Thru. Authorized Representative Shikhar Srivastava vs. U.O.I. Thru. Secy. Ministry Of Finance, New Delhi And 5 Others

Bench: PANKAJ BHATIA

Brijraj Singh And 3 Others vs. State Of U.P. And Another

Elcomponics Sales Private Limited vs. Commissioner Of Central Goods And Services Tax And Another

M/S Muskan Trading Company Thru. Proprietor M/S Beena vs. State Of U.P. Thru. Addl. Chief Secy. State Tax Lko. And 2 Others

M/S Kahna Bartan Bhandar Thru. Proprietor Pranshul Tiwari vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax Lko. And 2 Others

Bench: MANJIVE SHUKLA

M/S Ama Medical Stores Thru. Authorised Signatory Shri Dileep Kumar Gupta vs. State Of U.P. Thru. Prin. Secy. G.S.T. Deptt. Lko. U.P. And 2 Others

Bench: PANKAJ BHATIA

M/S Shri Shyam Foods, Rakabganj Lucknow Throu. Its Proprietor Piyush Kumar Agarwal vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko And 3 Others

Bench: PANKAJ BHATIA

M/S Pappu Traders, Pratapgarh Road, Rai Barelli Thru. Proprietory Anuj Kumar vs. State Of U.P. Thru. Secy. Revenue Deptt. Lko And 2 Others

Bench: PANKAJ BHATIA

M/S Welldone Infrastructure PVT. LTD. Thru. Authorize Manager Administration Sri Vivek Singh vs. State Of U.P. Thru. Commissioner State Tax, Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S R. N. Pathak Dunni Chand Thru. Authorised Partner Shri Abhinav Katyal vs. The State Of U.P. Thru. Its Prin. Secy. G.S.T. Deptt. Lko. And 2 Others

Bench: PANKAJ BHATIA

Ventura Sales And Services Private Limited Thru. Director Mohammad Tariq Siddiqui vs. Additional Commissioner Grade Ii (Appeal) State Tax, Judicial Division-Iii Lko. And Another

Bench: PANKAJ BHATIA

State Of U.P. Thru. Addl. Chief Secy. State Tax Anubhag 1 Lko vs. Santosh Kumar

Bench: ATTAU RAHMAN MASOODI,RAJEEV SINGH

M/S Ashirbad Batries vs. State Of Uttar Pradesh And Another

M/S Babu Constructions vs. Union Of INDIA And 3 Others

M/S Sun Glass Works Private Limited vs. The State Of Up And 2 Others

M/S Sun Glass Works Private Limited vs. The State Of U.P. And 2 Others

M/S Sun Glass Works Private Limited vs. The State Of U.P. And 2 Others

M/S Maa Amila Coal Depot vs. State Of Uttar Pradeh And 2 Others

M/S Uddesh Kishan Sewa Kendra vs. State Of Uttar Pradesh And Another

M/S Vishnu Priya Electric Solution vs. State Of Uttar Pradesh And Another

M/S S.A. Cement Store vs. State Of Uttar Pradesh And Another

M/S Bambino Agro Industries LTD vs. State Of Up And Another

M/S Uddesh Kishan Sewa Kendra vs. State Of U.P. And Another

M/S Jai Shree Ram Doot Trading Co vs. State Of Uttar Pradesh And Another

M/S Gani Traders vs. State Of Uttar Pradesh And Another

M/S Pramod Kirana Store vs. State Of U.P. And Another

M/S Rudraksh C S vs. State Of U.P And Another

M/S Shreeshyam Transmovers Private Limited vs. State Of Uttar Pradesh And Another

Abhishek vs. Union Of INDIA And 2 Others

M/S Mittal Mineral Processing Works vs. State Of U.P. And Another

M/S Gani Traders vs. State Of U.P. And Another

Trimurti Freshner And Fragrances vs. State Of U.P. And 2 Others

M/S Shreeshyam Transmovers Private Limited vs. State Of Uttar Pradesh And Another

M/S Ashirbad Batries vs. State Of Uttar Pradesh And Another

M/S Mayuri Enterprises vs. State Of Up And Another

Alitech INDIA LLP Firm vs. Union Of INDIA And 2 Others

M/S R.T. Infotech vs. Additional Commissioner Grade 2 And 2 Others

Bharat Mint & Allied Chemicals vs. State Of U.P. And Another

Shivalik Cotractor And Builders vs. Union Of INDIA And Another

M/S Santosh Agencies, Faizabad Thru. Proprietor Santosh Kumar vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Maa Tent House Thru. Proprietor Vivek Kumar vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration And 2 Others

Bench: PANKAJ BHATIA

M/S Aashi Enterprises Thru. Proprietor Safiya Khan vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 2 Others

Bench: PANKAJ BHATIA

U.P. Projects Consultants PVT. LTD Thru. Authorized Signatory vs. State Of U.P. Thru. The Prin. Secy. Tax And Registration Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Shubham Traders Lucknow Thru. Its Proprietor Mr. Mohd. Iqbal vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S S G Traders vs. State Of U.P. And Another

Sajjan Kumar vs. State Of Up And Another

M/S Sea Rock Bilders INDIA vs. State Of Up And Another

M/S S G Traders vs. State Of U.P. And Another

M/S S G Traders vs. State Of U.P. And Another

Anshay Singla vs. State Of U.P. And Another

M/S Siraj Construction Co. Thru. Legal Heir Iftikhar Ahmad vs. State Of U.P. Thru. Commissioner Of Commercial Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Raj Steel vs. State Of U.P. And 2 Others

M/S Hmah Rugs Ghoryana Bhadohi vs. State Of U.P. And Another

M/S Sachin Realty PVT LTD vs. State Of Uttar Pradesh And Another

M/S Om Sai Traders vs. State Of Up And Another

Supertech Hotels Private Limited vs. State Of U.P. And 4 Others

M/S Lavi Enterprises vs. State Of U.P. And Another

M/S B.K. And Company vs. State Of Up And Another

Heera Nutritech Private Limited vs. State Of U.P. And 2 Others

M/S Kgn Enterprises vs. State Of U.P. And Another

M/S Hafzi Brick Field vs. State Of U.P. And Another

M/S Pratap Tyres And Parts Centre vs. State Of U.P. And Another

M/S Kahna Bartan Bhandar Thru.Proprietor Pranshul Tiwari vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Society Of Critical Care Medicine Kanpur Charter vs. State Of U.P. And Another

Abhay Ranjan Sarkar Security Agency vs. Assistant Commissioner (State Tax) State Tax Division And Another

Hardwari Lal Madan Gopal vs. State Of U.P And Another

M/S Shri Bala Ji Stone Works vs. State Of U.P. And Another

M/S Kk Enterprises vs. State Of U.P. And 4 Others