Allahabad High Court GST Judgments — 2025

Goyal Steel Furniture Thru. Proprietor Rahul Gupta vs. Addl. Commissioner Grade Ii Appeal State Tax Judicial Division V Lko. And Another

Bench: PANKAJ BHATIA

M/S Krishna Kirana And General Store Thru. Proprietor Ghanshyam vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Avadh Enterprises Thru. Proprietor Rakesh Kumar Singh vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Aghoreshwar Traders Thru. Proprietor Rajesh Kumar Singh vs. State Of U.P. Thru. Prin. Secy. Institutional Finance And 2 Others

Bench: PANKAJ BHATIA

Meeraas Trading Thru. Proprietor Mr. Syed Mohd. Amir vs. Additional Commissioner, Grade Ii, Appeal, State Tax, Judicial Division V, Lucknow And Another

Bench: PANKAJ BHATIA

M/S Chaurasiya Drug Store Thru.Its Vijay Kumar vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Govt. Of U.P. And 2 Others

Bench: PANKAJ BHATIA

M/S Aghoreshwar Traders Thru. Proprietor Rajesh Kumar Singh vs. State Of U.P. Thru. Prin. Secy. (Institutional Finance) U.P. And 2 Others

Bench: PANKAJ BHATIA

M/S Kshatriya Brick Field Thru. Proprietor Yogendra Singh vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Govt. Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Sunshine Wood Works Thru. Proprietor Nusrat Ali vs. State Of U.P .Thru. Prin. Secy. State Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Jai Prakash Enterprises vs. Union Of INDIA And 3 Others

Kailash Pati Chaurasia vs. State Of U.P. And Another

M/S Rahul Saree Center vs. State Of U.P. And Another

M/S Service Company INDIA vs. State Of Uttar Pradesh And Another

M/S Woco Tech Elastomere Noida LTD vs. State Of U.P. And Another

M/S Service Company INDIA vs. State Of U.P. And Another

M/S Sri Krishna Saree Center vs. State Of Uttar Pradesh And Another

M/S Service Company INDIA vs. State Of Uttar Pradesh And Another

M/S Maa Kaila Metal Works vs. Union Of INDIA And 3 Others

M/S Rahul Enterprises vs. State Of Uttar Pradesh And Another

M/S Meera Amenities Private Limited vs. State Of Uttar Pradesh And Another

M/S Rebecca Forex PVT. LTD vs. Commisssioner Of CGST And Central Excise CGST

M/S Shree Ganpati Traders Thru. Proprietor Kirti Agarwal vs. State Of U.P. Thru. Prin. Secy. Tax Registration Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Arshad Traders Thr.Propeitor Mohd.Arshad Gstin 09Azipa9444M1Zv vs. State Of U.P. Thru. Prin. Secy. Tax Registration Lko And 3 Others

Bench: PANKAJ BHATIA

M/S Mlv Constructions Thru. Authorized Signatory vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax Govt. Of U.P. Lko. And Another

Bench: SANGEETA CHANDRA,BRIJ RAJ SINGH

Reynard Corporate Solutions Private Limited vs. State Of Up And 2 Others

M/S Aishani Power Supply PVT. LTD vs. State Of U.P. & 2 Others

M/S Chauhan Ent Udyog vs. State Of U.P. And Another

M/S Sona Auto Mobiles vs. State Of U.P. And Another

M/S Maha Laxmi Enterprises vs. State Of U.P. And Another

M/S Zycom INDIA vs. Deputy Commissioner State Tax, Sector -1, Bulandshahr And Another

Arman Traders Through Its Sole Proprietor Inam vs. State Of U.P. And Another

Rekha Jain vs. State Of U.P And Another

M/S Mahavir Prasad vs. Additional Commissioner, CGST & Central Excise

M/S Prakash Construction vs. Union Of INDIA And 5 Others

M/S Nepal Timber And Wood Arts vs. State Of U.P. And 2 Others

M/S Npv Corporate Services P LTD.Thru. Manager Accounts Mr. Sandeep Kole vs. Revisional Auth. U/S 108 Of Goods And Services Tax Act/Commissioner Lko. And Another

Bench: PANKAJ BHATIA

M/S Balaji Metals vs. State Of U.P. And Another

M/S Stuti Enterprises vs. State Of Uttar Pradesh And Another

M/S Hello Mobile Wala vs. State Of Uttar Pradesh And Another

M/S Sally And Samson vs. State Of U.P. And Another

M/S Gani Traders vs. State Of Uttar Pradesh And Another

M/S Cane Development Council Anoopshahar vs. State Of U.P. And Another

M/S Manik Pharma vs. State Of .P.And Another

M/S Jai Shree Ram Doot Trading Co vs. State Of Uttar Pradesh And Another

M/S Stuti Enterprises vs. State Of Uttar Pradesh And Another

Shree Maa Trading Company And 2 Others vs. State Of U.P. And 3 Others

M/S A S Jewellers vs. State Of Uttar Pradesh And Another

M/S Shivam Enterprises vs. State Of U.P. And Another

M/S Credit Express Thru. Proprietor Shri Devendra Yadav Alias Devendra Kumar Yadav vs. State Of U.P. Thru. Prin. Secy. Sale Tax Lko. And 2 Others

Bench: SANGEETA CHANDRA,BRIJ RAJ SINGH

Sandeep Kumar Srivastava vs. Union Of INDIA Prin. Director General, Goods And Services Tax Intelligence Zoal Unit Lko

Bench: SUBHASH VIDYARTHI

M/S Shiv Enterprises vs. State Of U.P. And 2 Others

M/S Rajdhani Automobiles vs. Assistant Commissioner, State Tax And Another

Asrar Ahmad Malik vs. State Of U.P. And Another

M/S Vidya Embroiders vs. The Union Of INDIA And 4 Others

M/S Harjeet Saree Centre vs. State Of U.P. And Another

M/S Neeraj Traders vs. State Of U.P. And Another

Sapna Gupta vs. State Of U.P And Another

Asrar Ahamad Malik vs. State Of U.P.And Another

M/S Star Automobiles vs. State Of U.P. And Another

M/S Jitendra Kumar vs. State Of Uttar Pradesh And Another

M/S Mohammad Hamja vs. State Of Uttar Pradesh And Another

M/S Ayansh Enterprises vs. State Of Uttar Pradesh And Another

Rohit vs. State Of U.P

S.S.Traders Thru. Proprietor Mohd.Naushad Ali vs. Addl. Commissioner Garde- Ii Appeal State Tax Lko. And Another

Bench: PANKAJ BHATIA

M/S Gajraj Enterprises Thru. Proprietor Vikram Singh vs. U.O.I. Thru. Secy. Ministry Of Finance New Delhi And 3 Others

Bench: SANGEETA CHANDRA,BRIJ RAJ SINGH

S.S.Traders Thru. Proprietor Mohd.Naushad Ali vs. Addl. Commissioner Grade-Ii (Appeal) State Tax Judicial Division-Iv Lko. And Another

Bench: PANKAJ BHATIA

S.S.Traders Thru. Prop. Mohd. Naushad Ali vs. Additional Commissioner Grade Ii Appeal State Tax Judicial Division Iv Lucknow And Another

Bench: PANKAJ BHATIA

M/S Rana Pratap Singh vs. Union Of INDIA And 2 Others

M/S Kesarwani Traders vs. State Of Up And 3 Others

Goyal Steel Furniture Thru. Proprietor Rahul Gupta vs. Additional Commissioner Grade Ii Appeal State Tax Judicial Division V, Lucknow And Another

Bench: PANKAJ BHATIA

Goyal Steel Furniture Thru. Proprietor Rahul Gupta vs. Addl. Commissioner Grade-Ii (Appeal) State Tax Judicial Division-V Lko. And Another

Bench: PANKAJ BHATIA

Goyal Steel Furniture Thru. Proprietor Rahul Gupta vs. Addl. Commissioner Grade-Ii (Appeal) State Tax Judicial Division-V Lko. And Another

Bench: PANKAJ BHATIA

Sunil Kumar Srivastava vs. State Of U.P. Thru. Prin. Secy. (State Tax ) Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Sarvajanik Shikshonnayan Sansthan Thru. Founder Susheel Chandra Trivedi vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax U.P. Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Sarvajanik Shikshonnayan Sansthan Thru. Founder Susheel Chandra Trivedi vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S A Construction Thru. Proprietor Ram Krishna Tripathi vs. State Of U.P. Thru. Prin. Secy. (Deptt. Of State Tax) Lko. And 2 Others

Bench: PANKAJ BHATIA

Sarv Sri Raj Transport And Traders Thru. Proprietor Uditraj vs. The State Of U.P. Thru. Addl. Chief Secy. Deptt. Of (Institutional Finance) And 2 Others

Bench: PANKAJ BHATIA

M/S Digital Infotech System vs. State Of U.P. And Another

M/S Maa Tara Enterprises vs. State Of U.P. And 2 Others

M/S Raghuvansh Agro Farms LTD vs. State Of U.P. And 2 Others

M/S Khandewal Infotech vs. State Of Uttar Pradesh And Another

M/S Ram Gopal Ram Milan vs. State Of U.P. And Another

M/S Arun Pharma vs. State Of U.P. And 2 Others

M/S Raj Rajeshwari Tecchno Fab PVT. LTD vs. Additional Commissioner Grade 2 Appeal 6 State Tax Kanpur And Another

M/S Chaudhary Auto Agency vs. State Of Uttar Pradesh And 2 Others

Archit Agarwal vs. Union Of INDIA And Another

M/S Pradeep Kumar Shukla vs. State Of Up And Another

M/S V.R. Distributers vs. State Of Uttar Pradesh And 2 Others

M/S Vr Distributers vs. State Of Uttar Pradesh And 2 Others

M/S Chaudhary Auto Agency vs. State Of Uttar Pradesh And 2 Others

M/S Shri Krishna Traders vs. State Of Uttar Pradesh And Another

M/S Pawan Kumar Rohit Kumar Sarraf vs. State Of Uttar Pradesh And Another

M/S Nikhil Trade & Exports vs. Addititional Commissioner Grade-2 (Appeals) 3, State Tax, Kanpur And 2 Others

Sandeep vs. State Of Up And Another

M/S Vinyl Tubes PVT. LTD vs. The Assistant Commissioner CGST & Central Excise Commissionerate

M/S Jai Balaji Maharaj Polymers INDIA P LTD vs. Union Of INDIA And 3 Others

M/S Fi Leather Products vs. State Of U.P. And 2 Others

M/S Vmak Research And Services Private Limited vs. State Of Up And Another

Atlantis Intelligence LTD vs. Union Of INDIA And 2 Others

M/S Om Enterprises vs. The Additional Commissioner CGST And Another