Allahabad High Court GST Judgments — 2025

M/S Khwaja Telecom vs. State Of U.P. And Another

M/S Trimurti Infratech Thru. Its Authorized Representative Yogesh Mishra vs. State Of U.P. Thru. Prin. Secy. Finance Deptt. And 2 Others

Bench: PANKAJ BHATIA

M/S N.K.Sales Rani Bazar Thru. Proprietor Neeraj Gupta vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko. And 3 Others

Bench: PANKAJ BHATIA

Anupama Gupta Thru.Authorized Person Namely Shri Manoj Gupta vs. State Of U.P. Thru. Prin. Secy. GST Tax Deptt. Lko. And Another

Bench: SANGEETA CHANDRA,BRIJ RAJ SINGH

M/S Star Traders Thru. Proprietor Shri Irshad Ali Siddiqui vs. Addl. Commissioner Grade -2 Appeal -Iv State Tax Lko. And Another

Bench: PANKAJ BHATIA

M/S Krishna Traders Thru. Proprietor Swati Srivastava vs. State Of U.P. Thru. Addl. Chief Secy. State Tax Lko. And 2 Others

Bench: SANGEETA CHANDRA,BRIJ RAJ SINGH

M/S Sri Dayal Loha Bhandar Thru. Proprietor Shri Uma Shanker Gupta vs. State Of U.P. Thru. Addl. Chief Secy. Deptt. Of State Tax Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Kanhaiya Traders Thru Proprietor Kanhaiya Lal Gupta vs. State Of U.P. Thru. Prin. Secy. Tax Lko. And 3 Others

Bench: PANKAJ BHATIA

Gurmeet Singh vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Kala Construction And Another vs. State Of U.P. And 3 Others

Shubham Chaurasia, Proprietor M/S Hotel Shivaay Residency vs. State Of U.P. And Another

Bihar Milk Products PVT. LTD vs. Additional Cimmissioner Grade-2(Appeals), State Tax, Nyayak Sambhag, Bulandshahr And Another

M/S Shree Dev Builders And Construction PVT. LTD. Thru. Director Mr. Gaurav Singh vs. State Of U.P. Thru. Addl. Chief Secy./Prin. Secy. Rural Engineering Deptt. And 10 Others

Bench: SANGEETA CHANDRA,BRIJ RAJ SINGH

M/S Pawan Associates Thru. Proprietor Om Prakash Pandey vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S S.A. Electricals, Gonda Thru. Proprietor, Smt. Jareena Khatoon And Another vs. State Of U.P. Thru. Prin. Secy. (GST Tax Deptt.) Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Shree Ji Trading Corporation vs. State Of U.P. And Another

M/S Allied Electronics Corporation vs. State Of U.P. And Another

M/S Eco Cement INDIA LTD vs. State Of U.P. And 3 Others

M/S Aashirwad Industries vs. Additional Commissioner, Grade 2 Appeal-1 And Another

M/S Mittal And Sons vs. State Of U.P. And Another

Gangeshwari Metals Private Limited vs. State Of U.P. And 2 Others

M/S Alarbab Scrap Traders vs. State Of U.P. And Another

M/S Jitendra Traders vs. State Of U.P. And Another

Kailash Pati Chaurasia vs. State Of U.P. And Another

M/S Pitambra Construction vs. Additional Commissioner GST Grade 2 And Another

M/S Sr Interiors vs. State Of U.P. And 3 Others

M/S Tusar Exports vs. State Of U.P. And Another

M/S Pitambra Construction vs. Additional Commissioner GST Grade-2 (Appeals) And Another

M/S Sara Sae Private Limited vs. State Of U.P. And 2 Others

M/S Safecon Lifescience Private Limited vs. Additional Commissioner Grade 2 And Another

M/S Kk Iron Industries vs. Goods And Services Tax Network And 3 Others

M/S Radhey Krishna Medical vs. State Of U.P. And 3 Others

Rajesh Singh, Proprietor vs. State Of U.P. And Another

Rajesh Singh vs. State Of U.P. And Another

M/S Katt vs. State Of Uttar Pradesh And Another

M/S Barauniya Agencies Hhatarpur Road vs. State Of U.P. And Another

M/S M/S Saurabh Enterprises vs. State Of Uttar Pradesh And Another

M/S Gyan Metal Company vs. State Of U.P. And Another

M/S Lotus Valley Resort vs. Union Of INDIA And 3 Others

M/S Kaushal Scrap Dealer vs. State Of U.P. And Another

M/S R.R. Traders vs. State Of Uttar Pradesh And Another

M/S Pathak Granite vs. State Of U.P. And Another

M/S Gyan Metal Company vs. State Of U.P. And Another

M/S Varsha Engineering vs. State Of U.P. And Another

M/S Barauniya Agencies Hhatarpur Road vs. State Of U.P. And Another

M/S M.T.A. Timber Traders Thru. Proprietor Mohd. Tanzeem Ansari vs. State Of U.P. Thru. Commissioner State Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

Ravindra Nath Rustagi Proprietor Of M/S Air Mech Engineers And Consultants Lko vs. State Of U.P. Thru. Prin. Secy. State Tax Lko And 3 Others

Bench: PANKAJ BHATIA

M/S Mama Scrap Traders Gstin-09Bnmpa0502M1Z5 Thru. Proprietor Anis Ansari vs. State Of U.P. Thru. Addl. Chief Secy. State Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Banshal Provison Store Thru. Proprietor Mukesh Bansal vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Webpro Technologies Thru. Proprietor Gaurav Saxena vs. State Of U.P. Thru. Addl. Chief Secy. Commercial Tax Deptt. Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Roshan Ara Thru. Legal Representative Md. Anzar Khan vs. State Of U.P. Thru. Prin. Secy. (Institutional Finance ) Govt. U.P. And 2 Others

Bench: PANKAJ BHATIA

M/S Janardan Construction Thru. Proprietor, Janardan Singh vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Lko And 2 Others

Bench: PANKAJ BHATIA

M/S Jagdish Enterprises Thru. Proprietor, Mr. Ramesh Bhadhur Singh vs. State Of U.P. Thru. Prin. Secy. (State Tax ) Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Anand And Anand (Law Firm) vs. Principal Commissioner Central Goods And Services And 2 Others

Opasil Pigments And Chemicals (P) LTD vs. State Of U.P. And 2 Others

M/S Bharat Traders Gstin-09Byqpa0273E1Zk Thru. Its Proprietor Shama Ansari vs. State Of U.P. Thru. Commissioner State Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Saurya Dimensions Thru. Authorized Signatory vs. State Of U.P. Thru. Addl. Prin. Secy. Tax And Registration Lko. And 3 Others

Bench: PANKAJ BHATIA

Jitendra Kumar Gupta And Another vs. Learned Rent Tribunal Special Judge P.C. Act Iv Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Fana Enterprises Thru. Proprietor Rijwana And Another vs. State Of U.P. Thru. Prin. Secy. State Tax U.P. Lko. And Another

Bench: SANGEETA CHANDRA,BRIJ RAJ SINGH

M/S M.T.A. Timber Traders Gstin 09Ahjpa8991Q1Zd Thru. Proprietor Mohd Tanzeem Ansari vs. State Of U.P. Thru. Commissioner State Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Bharat Traders Gstin-09Byqpa0273E1Zk Thru. Pro. Shama Ansari vs. State Of U.P. Thru. Commissioner State Tax Govt. Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S O.C.Infraventures And Construction PVT. LTD. Thru. Directpr Ayush Srivastava vs. Joint Commissioner (Appeals) Customs CGST And Central Excise Lko. And Another

Bench: PANKAJ BHATIA

M/S Chhotey Lal Kirana Store Thru.Prop.Chhotey Lal Jaiswal vs. Addl. Commisioner State Tax Grade 2 (Appeal) Lko. And Another

Bench: PANKAJ BHATIA

Shubham Singh vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax Lko. And 2 Others

Bench: SANGEETA CHANDRA,BRIJ RAJ SINGH

M/S Bala Ji Medical Ajency Thru. Proprietor Mr. Jitendra Mishra vs. State Of U.P. Thru. Addl. Chief Secy. State Tax U.P. Lko. And 2 Others

Bench: SANGEETA CHANDRA,BRIJ RAJ SINGH

M/S Bharat Traders Thru. Proprietor Shama Ansari vs. State Of U.P. Thru. Commissioner State Tax U.P. Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Aarti Verma Thru. Proprietor Ayesha Ansari vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Mta Timber Traders Gstin 09Ahjpa8991Q1Zd Thru Proprietor Mohd. Tanzeem Ansari vs. State Of U.P. Thru. Commissioner State Tax Govt. Of U.P. Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Raheesh Ahmad And Company Through Its Proprietor Raees Ahmad vs. The State Of U.P. Through Its Principal Secretary, Institutional Finance And 2 Others

Heera Lal Mehra Proprietor M/S Saizone Pharma vs. State Of U.P. Thru. Prin. Secy. State Tax Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Aman Ent Bhatta Thru. Proprietor Mahfujur Rahman Gstin 09Aphpr9945P1Zn vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Aarti Verma Thru. Proprietor Ayesha Ansari vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Jai Singh Thru. Legal Representative Sharukh vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Saket Traders Thru. Legal Representative Sharukh vs. State Of U.P. Thru. Prin. Secy. Institutional Finance U.P. Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S New S.L.Departmental Store Thru.Proprietor Mansha Ram Chaurasia vs. State Of U.P. Thru. Addl. Chief Secy. Tax Registration Govt. Of U.P. Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Hoin Mal Sons Enterprises Private Limited Thru.Director, Mr.Chandan Chandwani vs. State Of U.P. Thru. Addl. Chief Secy. State Tax U.P. And 3 Others

Bench: PANKAJ BHATIA

M/S Infrastructure Development Consultants Thru. Authorized Representative Umesh Kumbhalkar vs. State Of U.P. Thru. Prin. Secy. Deptt. Of Transport Lko. And 2 Others

Bench: SANGEETA CHANDRA,BRIJ RAJ SINGH

M/S Descon Infrastructures PVT. LTD. Thru. Authoriized Representative Atul Kumar Dubey vs. State Of U.P. Thru. Adll. Chief Secy. Tax And Registration Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S S.S. Total Construction (I) PVT. LTD vs. Union Of INDIA Through Executive Engineer

M/S INDIA Steels Sales Thru. Proprietor Raish Bano vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Taxes Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Hoin Mal Sons Enterprises PVT. Limited Thru. Director, Mr.Chandan Chandwani vs. State Of U.P. Thru. Addl. Chief Secy. State Tax And 3 Others

Bench: PANKAJ BHATIA

I-Net Secure Labs Private Limited Thru. Authorizes Signatory Siddharth Gambhir vs. Union. Of. INDIA. Thru. Secy. Ministry Of Finance Deptt. Govt. Of INDIA New Delhi And 2 Others

Bench: PANKAJ BHATIA

A Y Trading Thru.Proprietor Syed Mohd Yasir vs. Addl. Commissioner Grade Ii (Appeal) State Tax Judicial Division Iv Lko. And Another

Bench: PANKAJ BHATIA

Ghanshyam Gupta vs. State Of U.P. Thru. Prin. Secy. Deptt. Of Commercial Tax U.P. Lko. And 2 Others

Bench: PANKAJ BHATIA

Meeraas Trading Thru. Proprietor Mr. Syed Mohd. Amir vs. Additional Commissioner Grade Ii Appeal State Tax Judicial Division V Lucknow And Another

Bench: PANKAJ BHATIA

A.Y Trading Thru.Proprietor Syed Mohd.Yasir vs. Addl. Commissioner Grade Ii (Appeal) State Tax Judicial Division Iv Lko. And Another

Bench: PANKAJ BHATIA

Meeraas Trading, Thru. Proprietor Mr. Syed Mohd. Amir vs. Additional Commissioner Grade Ii Appeal State Tax Judicial Division V Lko. And Another

Bench: PANKAJ BHATIA

A Y Trading, Thru.Proprietor Syed Mohd.Yasir vs. Addl. Commissioner Grade Ii (Appeal) State Tax Judicial Division Lko. And Another

Bench: PANKAJ BHATIA

M/S Arora Rcc Works A Partnership Firm vs. State Of U.P. And 2 Others

M/S Heavy Wires Industries Thru. Proprietor Amit Verma vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko. And 2 Others

Bench: SANGEETA CHANDRA,BRIJ RAJ SINGH

M/S Ravi Traders Pahitipur Akbarpur Ambedkarnagar Thru. Proprietor Ram Prakash Singh vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko. And 2 Others

Bench: SANGEETA CHANDRA,BRIJ RAJ SINGH

M/S Jaiswal Communication Thru. Legal Representative Sharukh vs. State Of U.P. Thru. Prin. Secy. Institutional Finance U.P. And 2 Others

Bench: PANKAJ BHATIA

M/S Kamla Associates, Thru. Proprietor Sanjay Kumar vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Suchit Traders Thru. Proprietor Naresh Kumar Sahu vs. Commissioner SGST State Tax Govt. Of U.P. Lko. And 2 Others

Bench: SANGEETA CHANDRA,BRIJ RAJ SINGH

M/S Raj Transport Company Thru.Propritor Shiv Babu Pandey vs. State Of U.P. Thru. Prin. Secy. (Deptt. Of State Tax) Govt. Of U.P. Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Ashirwad Constructions Thru. Partner Harish Gambhir vs. State Of U.P. Thru. Addl. Chief Secy. Secy. Tax And Registration Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Aghoreshwar Traders Thru. Proprietor Rajesh Kumar Singh vs. State Of U.P. Thru. Prin. Secy. (Institutional Finance ) Lko And 2 Others

Bench: PANKAJ BHATIA

M/S Krishna Kirana And General Store Thru. Proprietor Ghanshyam vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko. And 3 Others

Bench: PANKAJ BHATIA

Anupama Gupta (Properitor M/S Telibagh Indane Service) GST No.09Btxpg6400M1Z3 vs. State Of U.P. Thru. Prin. Secy. (GST Tax Deptt.) Lko. And Another

Bench: SANGEETA CHANDRA,BRIJ RAJ SINGH

M/S Hari Shankar Trading Company Thru. Proprietor Shyam Krishn Gupta vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko. And 3 Others

Bench: PANKAJ BHATIA