Allahabad High Court GST Judgments — 2025

M/S Shiv Traders Nehru Nagar Bahrauli Lko. Gstin 09Asbpg0550E1Za Thru. Pro. Manoj Gupta vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 3 Others

Bench: PANKAJ BHATIA

Mohammad Azam vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Govt.Lko. And 3 Others

Bench: PANKAJ BHATIA

Ghanshyam Kaushal vs. State Of U.P. Thru. Prin. Secy. Deptt. Of Commercial Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Mahadev Construction Company Thru. Authorized Representative Shri Madaram vs. State Of U.P. Thru. Commissioner State Tax U.P. Lko. And 2 Others

Bench: PANKAJ BHATIA

Surya Prakash Singh vs. U.O.I. Thru. Secy. Ministry Of Finance New Delhi And 5 Others

Bench: SANGEETA CHANDRA,BRIJ RAJ SINGH

M/S Radhe Radhe Traders Thru. Proprietor Jitendra Kumar Gupta vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S The Times Idea Thru. Auth. Signatory Dilip Kumar Gautam vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Pushp Transport Company vs. Union Of INDIA And 3 Others

M/S R K Traders vs. State Of Uttar Pradesh And Another

Sapna Gupta vs. State Of U.P. And Another

M/S Sadhan Sahakari Samiti Limited Mahuawa vs. State Of Uttar Pradesh And 2 Others

Shri Jai Durege Builders vs. State Of U.P. And 2 Others

M/S Sahu Trading vs. State Of Uttar Pradesh And 2 Others

M/S Sally And Samson vs. State Of U.P. And Another

M/S Vibgyor Info PVT. LTD. Thru. Managing Director Vikas Raman vs. State Of U.P. Thru. Prin. Secy. Ministry Of Finance U.P. Lko. And 3 Others

Bench: SANGEETA CHANDRA,BRIJ RAJ SINGH

M/S Adama Indian PVT.LTD.Formerly Known As Makhteshim Again INDIA PVT.LTD Lko vs. State Of U.P. Rep. By Its Prin. Secy. Deptt. Of Revenue Lko And 2 Others

Bench: SANGEETA CHANDRA,BRIJ RAJ SINGH

M/S Maa Saharda Infratech Thru. Proprietor Shishir Yadav vs. State Of U.P. Thru. Addl. Chief Secy. Commercial Tax Deptt. Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Radhe Radhe Traders Thru. Proprietor Jitendra Kumar Gupta vs. State Of U.P. Thru. Addl. Chief Secy. (Tax And Registration) Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Raj Traders vs. State Of U.P. And Another

M/S Aadi Bhagwati Tradex vs. State Of U.P. And Another

Mrs. Vidya Gupta vs. State Of U.P. And Another

M/S Om Prakash Chaurasia vs. State Of Uttar Pradesh And 2 Others

Savita Jain vs. Commissioner Of Commercial Tax Up Lucknow And Another

M/S Ajanta Traders vs. State Of Uttar Pradesh And 2 Others

M/S Bhagirathi Kichen Center vs. State Of Uttar Pradesh And 2 Others

M/S Suraj Tempo Transport Service vs. State Of U.P. And Another

M/S Vrs Foods LTD vs. Additional Commissioner Grade-2 And 2 Others

M/S Virendra Kumar Surendra Prakash vs. State Of U.P. And Another

M/S Nar Singh Tomar vs. State Of U.P. And Another

M/S Panchi Industrial Services vs. State Of U.P And Another

M/S Tulsyan Krishi Kendra vs. State Of U.P. And Another

M/S Aditi Granite vs. Additional Commissioner Grade -2 And Another

M/S Gulati Auto Parts vs. State Of Uttar Pradesh And Another

M/S Mehta Traders vs. State Of Uttar Pradesh And Another

M/S New Sr Electrical And Engineers Thru. Proprietor Dinesh Tiwari vs. State Of U.P. Thru. Addl. Chief Secy. Finance Deptt. Lko. And 2 Others

Bench: SANGEETA CHANDRA,BRIJ RAJ SINGH

M/S Mahadev Construction Company, Thru. Authorized Representative Shri Madaram vs. State Of U.P. Thru. Commissioner State Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Acumec Advisors Thru. Sri Dipak Trivedi Authorized Signatory vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko. And 2 Others

Bench: PANKAJ BHATIA

Kapil Rastogi vs. State Of U.P. And Another

M/S Shaumya Enterprise vs. State Of U.P. And Another

M/S Asset Enterprises vs. State Of Uttar Pradesh And Another

M/S Yash Transport And Another vs. State Of U.P. And Another

M/S Bindal Dressing vs. State Of U.P. And Another

Nitin Sharma vs. State Of U.P. And Another

Shivalik Medical Center Private Limited vs. State Of U.P. And Another

Kali Charan Sahu vs. State Of U.P. And 2 Others

Kanpur Mobile vs. State Of Up And 2 Others

M/S Mahesh Fashion vs. State Of U.P. And 2 Others

Rama Shankar vs. State Of U.P. And Another

M/S R K Traders vs. State Of Uttar Pradesh And Another

Ajay Pal, Proprietor vs. State Of U.P. And 2 Others

Braham Pal Singh Carting Agent vs. State Tax Officer And Another

M/S Ikon Lubes INDIA Private LTD vs. State Of U.P. And Another

Divya Buildcon And Civil Contractor vs. State Of U.P. And Another

M/S Alarbab Scrap Traders vs. State Of Uttar Pradesh And Another

M/S Loyal Security Services vs. State Of U.P. And Another

M/S Pratishtha Banquet Hall vs. State Of Uttar Pradesh And Another

M/S Divya Builders And Cicil Contractor vs. State Of U.P. And Another

M/S Ikon Lubes (INDIA) Private LTD vs. State Of U.P. And Another

M/S Kent Cables PVT. LTD vs. State Of U.P. And 2 Others

M/S Ikon Lubes (INDIA) Private LTD vs. State Of U.P. And Another

M/S Gyan Prakash Trading Co. Thru. Its Proprietor vs. State Of U.P. Thru. Prin. Secy. Tax And Registration And 3 Others

Bench: PANKAJ BHATIA

M/S Shobhawati Construction Company Thru. Proprietor Legal Name Amit Yadav vs. State Of U.P. Thru. Addl. Chief Secy. State Tax U.P. Lko. And 2 Others

Bench: PANKAJ BHATIA

U.P. Projects Consultants PVT. LTD. Thru. Its Auth. Signatory Lko vs. State Of U.P. Thru. The Prin. Secy. Tax And Registration Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Mahadev Construction Company Thru. Authorized Representative Shri Madaram vs. State Of U.P. Thru. Commissioner State Tax U.P. Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Mahendra Enterprises vs. State Of U.P And Another

M/S Purita Water Solutions PVT vs. State Of Up, And Another

M/S Ganesh Plywood Industries Thru. Authorised Representative Sri Ramesh Kumar Agarwal vs. Addl. Commissioner Grade-2 (Appeal) State Tax Sitapur And Another

Bench: PANKAJ BHATIA

Mr. Haji Mohd Ahmad vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Mathura Prasad Mukesh Kumar Thru. Proprietor Sri Atul Kumar Gupta vs. State Of U.P. Thru. Prin. Secy. State Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Radhey Krishna Trading Company Thru. Proprietor, Suresh vs. State Of U.P. Thru. Prin. Secy. (Tax And Registration) Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Hyper Energy Solutions vs. State Of Uttar Pradesh And Another

M/S Tyagi Dairy Store vs. State Of U.P. And Another

M/S Santosh Pigment And Chemical Industries PVT LTD vs. State Of Up And 2 Others

M/S U P Plywood vs. State Of U.P. And Another

Prabhat Brick Field vs. State Of Uttar Pradesh And Another

M/S U P Plywood vs. State Of U.P And Another

M/S U P Plywood vs. State Of U.P. And Another

M/S Maa Vindhyavasini Tobacco PVT LTD vs. State Of U.P. And 2 Others

M/S Dev Associates vs. State Of U.P, And 2 Others

M/S K M R International vs. State Of U.P. And Another

M/S Sanjay Car Accessories vs. State Of U.P. And Another

M/S Arora Vastra Bhandar vs. State Of Uttar Pradesh And Another

Karmendra Narayan Tiwari vs. U.O.I. Thru. Secy. Ministry Of Finance Deptt. Of Revenue New Delhi And 2 Others

Bench: SANGEETA CHANDRA,BRIJ RAJ SINGH

Vaibhav Deep vs. State Of U.P. And Another

M/S Jag Mohan Singh Contractor vs. State Of U.P. And Another

M/S Technoplast Packaging Private Limited vs. State Of Uttar Pradesh And Another

M/S Maa Gayatri Steel Works vs. State Of U.P. And Another

M/S O.P. Packers vs. Superitendent (A.E.) CGST Commissionerate And 2 Others

M/S Mechanical Spares And Services Thru.Proprietor Sandhya Kumari vs. Union Of INDIA Thru. Secy. Ministry Of Finance New Delhi And 2 Others

Bench: PANKAJ BHATIA

M/S Gyan Prakash Trading Co. Thru. Proprietor vs. State Of U.P. Thru. Prin. Secy. Tax And Registration U.P. Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Ridham Traders vs. State Of Uttar Pradesh And Another

M/S Sai Computers vs. State Of U.P. And Another

M/S Khwaja Telecom vs. State Of U.P. And Another

M/S Vaishali Traders vs. State Of U.P. And Another

M/S M.K. Fuel Centre vs. State Of U.P. And Another

M/S Khuwaja Cement Store vs. State Of U.P. And Another

M/S Suraj Prakash Dhruv Kumar vs. State Of Uttar Pradesh And Another

Phool Chand Kesarwani, Proprietor M/S New K K Electronics vs. State Of Up And Another

M/S- Rajendra Kumar Neeraj Kumar And Sons vs. State Of U.P. And 2 Others

M/S Chawla Sugandhi Bhandar vs. State Of U P And 2 Others