Allahabad High Court GST Judgments — 2025

Elchico Hotels And Restaurants Ptv. LTD vs. State Of U.P. And Another

M/S Bihari Enterprises vs. State Of Uttar Pradesh And Another

M/S Kansalt And Trade vs. State Of U.P. And 2 Others

M/S Mj Flaavours vs. State Of Uttar Pradesh And 2 Others

M/S Rishi Raj Construction vs. State Of U.P. And Another

M/S Zahid Scrap Traders vs. State Of Uttar Pradesh And Another

M/S J B B F vs. State Of Uttar Pradesh And Another

M/S Rishi Raj Construction vs. State Of U.P. And Another

M/S INDIA Marbels Through Its Proprietor Sri Shaleha Khatoon vs. State Of Uttar Pradesh And 2 Others

M/S Rishi Raj Construction vs. State Of U.P. And 2 Others

M/S A.M. Enterprises vs. State Of U.P. And Another

M/S Rishi Raj Construction vs. State Of U.P. And Another

M/S Kansalt And Trade vs. State Of U.P. And 2 Others

M/S Life Footwear Enterprises vs. State Of U.P. And Another

M/S Mahadev Drug House vs. State Of Uttar Pradesh And Another

M/S J B B F vs. State Of Uttar Pradesh And Another

M/S Zahid Scrap Traders vs. State Of Uttar Pradesh And Another

M/S Shreeshyam Transmovers Private Limited vs. State Of U.P. And Another

M/S Rishi Raj Construction vs. State Of U.P. And Another

M/S Bihari Enterprises Thru Its Proprietor Mahesh Kumar vs. State Of Uttar Pradesh And Another

M/S Mishra Traders vs. State Of U.P. And 3 Others

M/S Suvidha Infracon Private Limited vs. State Of U.P. And 2 Others

M/S Shivani Enterprises vs. State Of U.P. And Another

M/S Kaptan Singh vs. State Of U.P. And Another

M/S G. Tech Print Works vs. Joint Commissioner (Appeals), Customs, CGST & Central Excise Lucknow And 2 Others

M/S Shree Bala Ji Traders vs. Superintendent, State Tax

M/S Satyam Medical Store vs. State Of U.P. And Another

M/S Rishi Raj Construction vs. State Of U.P. And Another

M/S Kansalt And Trade vs. Union Of INDIA And 2 Others

M/S Pandey Sales Corporation vs. State Of Uttar Pradesh And 2 Others

M/S Sadbhavana vs. State Of U.P. And 2 Others

M/Sai-Bism Tanning Industries Sazidpur vs. State Of Uttar Pradesh And 2 Others

M/S Shri Girraj Misthan Bhandar vs. State Of Uttar Pradesh And Another

M/S Satgur Traders Thru. Its Proprietor Ramji Gupta vs. State Of U.P. Thru. Addl. Chief Secy. State Tax And 2 Others

Bench: SANGEETA CHANDRA,BRIJ RAJ SINGH

M/S M.T.A.Timber Traders Gstin-01Ahjpa8991Q1Zd Thru. Its Proprietor Mohd. Tanzeem Ansari vs. State Of U.P. Thru. Commissioner State Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Nova Entrr Prises Thru. Proprietor Sushila Jaiswal vs. Addl. Commissioner Grade 2 Appeal Iv State Tax Lko. And Another

Bench: PANKAJ BHATIA

M/S Nova Entrr Prises Thru. Proprietor Shri Sushila Jaiswal vs. Addl. Commissioner Grade-2 (Appeal) State Tax Lko. And Another

Bench: PANKAJ BHATIA

M/S Mahima Traders Thr.Proprietor Rajan Jain vs. State Of U.P. Thru. Prin. Secy. State Tax Civil Sectt. Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S D.D.Enterprises Thru. Proprietor Ambuj Awasthi vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Nova Entrr Prises Thr.Proprietor Shri Sushila Jaiswal vs. Addl. Commissioner Grade -2 Appeal Iv State Tax Lko. And Another

Bench: PANKAJ BHATIA

M/S Bhagwati Veener Gramudyog Samit vs. State Of Uttar Pradesh And Another

Kamlesh Mishra vs. Union Of INDIA

M/S Shukla Auto Mobiles vs. State Of Uttar Pradesh And 2 Others

M/S A R Traders vs. State Of U.P And Another

M/S Bharat Bidi Factory vs. State Of Uttar Pradesh And 2 Others

M/S J B B F vs. State Of Uttar Pradesh And Another

M/S Hi Tech Service Solution vs. State Of Uttar Pradesh And 2 Others

M/S Shukla Auto Mobiles vs. State Of U.P. And 2 Others

M/S Anand Machinery Store vs. Union Of INDIA And 4 Others

M/S Aditya Traders And Engineers vs. State Of Uttar Pradesh And Another

M/S Shiv Brick Field vs. State Of Uttar Pradesh And Another

M/S. J.P. Construction vs. State Of U.P. And 4 Others

M/S Shukla Auto Mobiles vs. State Of U.P. And 2 Others

M/S Umang Medical Store vs. State Of U.P. And Another

M/S Shri Girraj Misthan Bhandar vs. State Of U.P. And Another

M/S Bajaj Kagaj Limited vs. State Of Uttar Pradesh And Another

M/S Maalik Transport Company vs. Goods And Services Tax Council And 3 Others

M/S Khattri Hosiery vs. State Of U.P. And Another

M/S Khattri Hosiery vs. State Of U.P. And Another

M/S Deepak Traders vs. State Of Uttar Pradesh And 2 Others

M/S Khushi Car Care vs. State Of U.P And Another

M/S Alfheim INDIA Private Limited vs. State Of U.P. And Another

M/S Aasar Scrap Traders vs. State Of U.P. And 2 Others

M/S Swaraj Gas Sewa vs. State Of Uttar Pradesh And Another

M/S R.S. Automobiles vs. State Of Uttar Pradesh And Another

M/S Hi Tech Service Solution vs. State Of Uttar Pradesh And 2 Others

M/S Shukla Auto Mobiles vs. State Of Uttar Pradesh And 2 Others

Sapna Gupta vs. State Of U.P And Another

M/S Ampm International PVT LTD vs. State Of Uttar Pradesh And Another

M/S Patel Traders vs. State Of U.P. And Another

M/S R.R. Traders vs. State Of Uttar Pradesh And Another

M/S Vishal Sales Corporation vs. State Of Uttar Pradesh And Another

M/S Khusiya Enterprises vs. Union Of INDIA And 3 Others

M/S Abhay Prakash Katariar vs. State Of Up And 2 Other

M/S Delhi Up Road Line vs. State Of U.P. And Another

M/S Hyper Energy Solutions vs. State Of Uttar Pradesh And Another

M/S Shri Balaji Papers vs. The State Of U.P. And 2 Others

M/S Ganesh Plywood Industries Thru. Authorised Representative Sri Ramesh Kumar Agarwal vs. Addl. Commissioner Grade 2 (Appeal) State Tax Sitapur And Another

Bench: PANKAJ BHATIA

M/S Nivshakti Bioenergy PVT. LTD. Thru. Authorized Signatory Mahendra Singh Yadav vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Jain Agencies, Balrampur Thru. Authorized Signatory vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Arbind Traders Thru. Authorized Signatory vs. State Of U.P. Thru. Prin. Secy. (Deptt. Of Tax ) Lko. And 2 Others

Bench: PANKAJ BHATIA

Niranjan Mitra Thru. Power Of Attorney Sudip Chatterjee vs. State Of U.P. Thru. Prin. Secy. Deptt. Of Comm. Tax Lko And 3 Others

Bench: PANKAJ BHATIA

M/S Arvind Telecom And Enterprises Thru. Proprietor Arvind Kumar vs. State Of U.P. Thru. Prin. Secy. State Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Innovation Interior, Lko. Thru. Partner vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Raj Medical Stores Thru. Managing Partner Raj Kumar vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax )Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Nivshakti Bioenergy Private Limited Thru. Authorized Signatory Mr. Mahendra Singh Yadav vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Shyam Kirana Co.Thru. Partner Lal Chand Rastogi vs. Commissioner SGST, State Tax Govt Of U.P. Lucknow And 2 Others

Bench: SANGEETA CHANDRA,MANJIVE SHUKLA

M/S Goodluck INDIA LTD vs. Additional Commissioner Grade 2 And Another

M/S Nivshakti Bioenergy Private Limited Thru.Authorized Signatory Mr.Mahendra Singh Yadav vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Mansvi Security Services Thro. Authorized Representative Shikhar Srivastava vs. Union Of INDIA Thru. Secy. Ministry Of Finance New Delhi And 5 Others

Bench: PANKAJ BHATIA

M/S Raj Medical Stores Thru. Managing Partner Raj Kumar vs. State Of U.P. Thru. Rpin. Secy. (Deptt. Of State Tax) Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Vikas Trading Company Thru. Proprietor Subhas Chandra Yadav vs. Additional Commissioner Grade Ii Appeal I, State Tax Ayodhya And Another

Bench: PANKAJ BHATIA

M/S Shivani Tiles Thru Proprietor Shvani Jain vs. State Of U.P. Thru. Prin. Secy. State Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Raj Medical Stores Thru.Managing Partner Raj Kumar vs. State Of U.P. Thru. Prin. Secy. (Deptt. Of State Tax) Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Zahid Scrap Traders vs. State Of Uttar Pradesh And Another

M/S Royal Rajasthan Marble vs. State Of U.P. And 2 Others

M/S A.A.Brothers Associates Lko. Thru. Proprietor Ashutosh Shukla vs. State Of U.P. Thru. Addl. Chief Secy. Tax Registration Govt. Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S A.A.Brothers Associates, Lko. Thru. Proprietor Ashutosh Shukla vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Govt. Of U.P. Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Aa Industries vs. Union Of INDIA And 2 Others

M/S Radhey Krishna Trading Company Thru. Proprietor Suresh vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko And 2 Others

Bench: PANKAJ BHATIA