Allahabad High Court GST Judgments — 2025

Digitext Technologies (INDIA) PVT. LTD. Thru. Authorised Signatory Farha Rafeeq vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration And 3 Others

Bench: JASPREET SINGH

Digitext Technologies INDIA Private Limited Thru. Authorised Signatory Farha Rafeeq vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Reg. Lko. And 3 Others

Bench: JASPREET SINGH

M/S Chaudhary Ubaid Ahmad Thru. Propriter Chaudhary Ubaid Ahamad vs. State Of U.P. Thru. Prin. Secy.(Deptt. Of State Tax) Lko. And 2 Others

Bench: JASPREET SINGH

M/S Gospell Press Thru. Partner Mr. Rajiv Goyal vs. State Of U.P. Thru. Prin. Secy. State Tax Lko And 3 Others

Bench: SHEKHAR B. SARAF,PRASHANT KUMAR

M/S Drs Enterprises Manjhela Barabanki Thru. Proprietor Indresh Vikram Singh vs. State Of U.P. Thru. Prin. Secy. State Tax Lko. And 2 Others

Bench: JASPREET SINGH

M/S Varanasi Sangam Expressway PVT. LTD, Thru. Auth. Person Mr. Ramadat Pareek vs. Commissioner Of State Tax, Commercial Tax Head Office Lucknow And Another

Bench: SHEKHAR B. SARAF,PRASHANT KUMAR

M/S Bhutpurva Sainik Security Services Private Limited Thru. Its Director Gstin 09Aaccb4751G1Zr vs. State Of U.P. Thru. Addl. Chief Secy. State Tax And 3 Others

Bench: JASPREET SINGH

M/S Parshav Sales Gstin 09Afnpj5870R1Ze Thru. Proprietor Shri Vikash Kumar Jain vs. State Of U.P. Thru. Prin. Secy. Finance Lko. And 2 Others

Bench: JASPREET SINGH

M/S Kisan Brick Field, Para Saray Itiyathok Gonda Thru. Proprietor Shaban Mohammad vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko. And 3 Others

Bench: JASPREET SINGH

M/S Servottam Industries Gstin 09Atkpa3811E1Z3 Thru. Proprietor Shir Azaz Ahmad vs. State Of U.P Thru. Commissioner State Tax Govt. Lko. And 2 Others

Bench: JASPREET SINGH

Mohammad Usman Proprietor M/S Vimal Traders Nanpara Bahraich vs. State Of U.P. Thru. Prin. Secy. State Tax Lko. And 3 Others

Bench: JASPREET SINGH

Sachin Jain vs. State Of U.P. Thru. Prin. Secy. State Taxes Lko. And 3 Others

Bench: JASPREET SINGH

M/S Raj Pharmaceuticals Thru. Its Partner Shri Parvendra Pratap Singh vs. State Of U.P. Thru. Commissioner State Tax U.P. Lko. And 2 Others

Bench: JASPREET SINGH

M/S Sharda Trading Co.Thru. Proprietor Oum Kumar vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Tax And 2 Others

Bench: SHEKHAR B. SARAF,PRASHANT KUMAR

Vipul Kumar Singh vs. State Of U.P. Thru. Prin. Secy. Ins. Finance Lko And 3 Others

Bench: JASPREET SINGH

M/S Raj Pharmaceuticals, Rajat Degree College Lko. Thru. Its Partner Shri Parvendra Pratap Singh vs. State Of U.P. Thru. Commissioner State Tax Govt. Lko. And 2 Others

Bench: JASPREET SINGH

Rajat Gulati vs. State Of U.P. Thru. Prin. Secy. (Deptt. Of State Tax) Lko. And 2 Others

Bench: JASPREET SINGH

M/S Servottam Industries Gstin 09Atkpa3811E1Z3 Thru. Proprietor Shri Azaz Ahmad vs. State Of U.P. Thru. Commissioner State Tax Govt. Of U.P. Lko. And 2 Others

Bench: JASPREET SINGH

M/S Pratap Brick Field Thru. Proprietor Abhay Pratap Singh vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko. And Others

Bench: JASPREET SINGH

M/S Om Timber Gstin-09Advpa8032E2Zh Thru. Proprietorship Basant Kumar Agarwal vs. State Of U.P. Thru. Prin. Secy. State Tax Lko. And Another

Bench: SHEKHAR B. SARAF,PRASHANT KUMAR

M/S Om Timber Gstin 09Advpa8032E2Zh Thru.Proprietorship Basant Kumar Agarwal vs. State Of U.P. Thru. Prin. Secy. State Tax U.P. Lko. And Another

Bench: SHEKHAR B. SARAF,PRASHANT KUMAR

M/S Jay Maa Durge Traders Thru. Authorized Signatory, Rakesh Kumar Shukla vs. State Of U.P. Thru. Prin. Secy. Ins. Finance Lko And 2 Others

Bench: JASPREET SINGH

M/S Jai Raj Yadav Security Services Thru. Pro. Jai Raj Yadav vs. State Of U.P. Thru. Addl. Chief Secy. Comm. Tax Deptt. Lko And 2 Others

Bench: JASPREET SINGH

M/S New Anmol Communication Centre Thru. Its Proprietor Azmat Ali vs. State Of U.P. Thru. Prin. Secy. Instittutional Finance Lko. And 3 Others

Bench: JASPREET SINGH

Chaudharee Nafees Ahmad And Anr vs. State Of U.P. Through Secretary, State Tax And Anr

Bench: JASPREET SINGH

M/S Shri Balaji Provision Store Thru. Proprietor Rakesh Kumar vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko. And 3 Others

Bench: JASPREET SINGH

Jai Hindustan Mini Industries Thru. Proprietor Nisha Gupta vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Deptt. Lko. And 2 Others

Bench: JASPREET SINGH

M/S Om Timber Gstin-09Advpa8032E2Zh Thru. Proprietorship Basant Kumar Agarwal vs. State Of U.P. Thru. Prin. Secy. State Tax Lko. And Another

Bench: SHEKHAR B. SARAF,PRASHANT KUMAR

M/S A S B System Having At Office Of Para Thru. Its Authorized Signatory Shubham Saini vs. State Of U.P. Thru. Prin. Secy. (Deptt. Of State Tax) And 2 Others

Bench: JASPREET SINGH

M/S Mukhram Naveen Kumar Having At Office Of Shop No.23/215/78 Thru. Proprietor Nisha Agarwal vs. State Of U.P. Thru. Prin. Secy. (Deptt. Of State Tax) And 2 Others

Bench: JASPREET SINGH

Antariksh Shukla And Another vs. State Of U.P. Thru. Prin. Secy./Addl. Chief Secy. State Tax Deptt. Lko. And 2 Others

Bench: JASPREET SINGH

M/S Indra Construction Thru. Proprietor, Indrajeet Yadav And Another vs. State Of U.P. Thru. Addl. Chief Secy. State Tax Deptt. And 3 Others

Bench: JASPREET SINGH

M/S A S B System St. Antoney School Lucknow Thru. Authorized Signatory Shubham Saini vs. State Of U.P. Thru. Prin. Secy. Deptt. State Tax Lko. And 2 Others

Bench: JASPREET SINGH

M/S Shri Sai Traders Thru. Sole Proprietor Pushpa Sharma vs. State Of U.P. Thru. Prin. Secy. State Tax Lko. And 3 Others

Bench: JASPREET SINGH

M/S Jai Maa Vindhyavashni Traders Thru. Pro. Rohit Kumar Gupta Proprietor, Sri Rohit Kuma Gupta vs. State Of U.P. Thru. Addl. Chief Secy. State Tax Lko. And 3 Others

Bench: JASPREET SINGH

M/S Hitachi Systems INDIA PVT. LTD. Thru. Authorized Representative Shri Parveen Kumar vs. State Of U.P. Thru. Secy. State Tax Lko. And 2 Others

Bench: JASPREET SINGH

Sudhir Kumar Ranjan vs. State Of U.P. Thru. Prin. Secy. Institutional Finance, Lko. And Others

Bench: JASPREET SINGH

Savitri Home Solution Thru. Proprietor Ravindra Kumar vs. State Of U.P. Thru. Prin. Secy. Deptt. Of Institutional Finance Lko. And 2 Others

Bench: SHEKHAR B. SARAF,PRASHANT KUMAR

M/S G.S.Dixit, Unnao Thru. Proprietor Shri Gauri Shanker Dixit @ Goori Shanker Dexit And Another vs. State Of U.P. Thru. Commissioner, State Tax, Lko. And 2 Others

Bench: JASPREET SINGH

M/S Maa Durge Transport Thru.Sole Proprietor Sri Rahul Singh vs. State Of U.P. Thru. Prin. Secy. (State Tax) Govt. Of U.P. Lko. And 3 Others

Bench: JASPREET SINGH

M/S Simla Gomti Pan Products PVT. LTD. Lko. Thru. Director Megh Raj Singh vs. Commissioner Of State Tax U.P. Commissioners Office Lko. And 2 Others

Bench: JASPREET SINGH

M/S Ravi Enterprises (Gstin No.09Afrpc6185Q1Zh) Thru. Proprietor Ravi Chaturvedi vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 2 Others

Bench: JASPREET SINGH

M/S Adoffice Marketing And Advertising PVT. LTD. Thru. Proprietor Pramod Kumar Sharma vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 2 Others

Bench: JASPREET SINGH

Ananya Motors Private Limited Thru. Authorized Signatory Shubham Tiwari vs. State Of U.P. Thru. Prin. Secy. Ins. Finance Deptt. Lko And 2 Others

Bench: JASPREET SINGH

M/S Jai Maa Gayatri Traders Thru. Proprietor Jyoti Nishad vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko. And 2 Others

Bench: SHEKHAR B. SARAF,PRASHANT KUMAR

Ananya Motors Private Limited Thru. Authorized Signatory Shubham Tiwari vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Deptt. And 2 Others

Bench: JASPREET SINGH

Ananya Motors Private Limited Thru.Authoried Signatory Shubham Tiwari vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Deptt. Govt. Of U.P. Lko. And 2 Others

Bench: JASPREET SINGH

Deepak Kumar vs. Union Of INDIA

Bench: SAMEER JAIN

Chaudharee Nafees Ahmad And Anr vs. State Of U.P. Through Secretary State Tax And Ors

Bench: JASPREET SINGH

M/S Vishvakarma Engg.Works Thru.Proprietor Mr.Vinay Kumar Vishwakarma vs. State Of U.P. Thru. Addl. Chief Secy. Commercial Tax Deptt. Lko. And 2 Others

Bench: JASPREET SINGH

M/S Ravi Enterprises (Gstin No.09Afrpc618Q1Zh) Thru. Proprietor Ravi Chaturvedi vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 2 Others

Bench: JASPREET SINGH

M/S Mahesh Chandra Nagla Tursi Thru. Proprietor Mahesh Chandra vs. Union Of INDIA Thru. Secy. Ministry Of Finance, Deptt. Of Revenue, New Delhi And Others

Bench: JASPREET SINGH

M/S Green Ganga Associates Thru. Proprietor, Seema Sharma vs. State Of U.P. Thru. Addl. Chief Secy. Tax Registration Govt. Lko. And 2 Others

Bench: JASPREET SINGH

Union Of INDIA Ministry Of Finance Deptt. Revenue (Dggi) Thru. Intelligence Officer vs. Shri Nitin Dwivedi

Bench: SUBHASH VIDYARTHI

M/S Shiva Traders Shop, Ayodhya Thru. Proprietor Lal Mani Shukla vs. State Of U.P. Thru. Prin. Secy. State Tax, Lko. And 2 Others

Bench: JASPREET SINGH

M/S Parmanand Adwani Bareilly Thru. Its Partner Mayank Rajpal vs. Union Thru. Secy. Ministry Of Ralways New Delhi And 3 Others

Bench: SHEKHAR B. SARAF,PRASHANT KUMAR

M/S G.S.Dixit Thru. Proprietor Shri Gauri Shanker Dixit And Another vs. State Of U.P. Thru. Commissioner, State Tax, Lko. And Others

Bench: JASPREET SINGH

M/S Sanjay Traders, Ayodhya Thru. Proprietor Devendra Pratap Tripathi vs. Addl. Commissioner Grade Ii (Appeal), Ayodhya And Another

Bench: JASPREET SINGH

M/S Sai Art Press Gstin Thru. Proprietor Shri Vijay Kumar Pandey vs. State Of U.P. Thru. Commissioner State Tax Lko. And 2 Others

Bench: JASPREET SINGH

G.R. Enterprises, Lko. Thru. Proprietor Radhey Shyam Verma And Another vs. State Of U.P. Thru. Addl. Chief Secy. State Tax Deptt., Lko. And 2 Others

Bench: JASPREET SINGH

G.R. Enterprises, Lucknow Thru. Proprietor Radhey Shyam Verma And Another vs. State Of U.P. Thru. Addl. Chief Secy., State Tax Deptt., Lko. And Others

Bench: JASPREET SINGH

M/S Sai Trades, Bikapur, Faizabad Thru. Authorized Signatory Rakesh Kumar Shukla vs. State Of U.P. Thru. Prin. Secy. Institutional Finance, Lko. And 2 Others

Bench: JASPREET SINGH

M/S Agarwal Sales Thru. Proprietor Aditya Agarwal vs. The Addl. Commissioner Grade 2 Appeal 5 U.P. State Tax Lko. And Another

Bench: JASPREET SINGH

M/S Rudraksh International Entertainment And Media Promotion Thru. Proprietor Pawan Kumar vs. State Of U.P. Thru. Addl. Secy. Tax And Registration U.P. Lko. And 2 Others

Bench: JASPREET SINGH

M/S Pawan Enterprises Thru. Proprietor, Prabhat Kumar vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration And 2 Others

Bench: JASPREET SINGH

Amar Kumar Chaurasiya vs. State Of U.P. Thru. Prin. Secy. Deptt. Of Commercial Tax Lko. And 2 Others

Bench: JASPREET SINGH

M/S Prince Electrostate And Mobile Centre Thr.Authorized Signatory Ajay Kumar Singh vs. State Of U.P. Thru.Prin. Secy. Institutional Finance Deptt. And 2 Others

Bench: JASPREET SINGH

M/S Bhoomi Tour And Travels, Barabanki Thru. Proprietor Dev Kant Verma vs. State Of U.P. Thru. Addl. Chief Secy. Commercial Tax Deptt., Lko. And Others

Bench: JASPREET SINGH

M/S Sanjay Traders, Ayodhya Thru. Proprietor Devendra Pratap Tripathi vs. Additional Commissioner Grade Ii ( Appeal), Ayodhya And Another

Bench: JASPREET SINGH

M/S Shree Infrapromoters Private Limited, Lko. Thru. Authorized Representative, Kamlesh Kumar vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration, Lko. And Others

Bench: JASPREET SINGH

M/S Nishant Pharma, Ambedkar Nagar Thru. Proprietor Akhilesh Kumar Shukla vs. Additional Commissioner, Grade Ii (Appeal), Ayodhya And Another

Bench: JASPREET SINGH

M/S Sandeep Traders Thru. Proprietor Mr. Sandeep Kumar vs. State Of U.P. Thru. Addl. Chief Secy. Commercial Tax Deptt. Lko. And 2 Others

Bench: JASPREET SINGH

M/S Sunita Singh Construction, Sultanpur Thru. Proprietor Suneeta vs. State Of U.P. Thru. Prin. Secy., Institutional Finance, Lko. And Others

Bench: JASPREET SINGH

M/S Sanjay Traders Thru. Proprietor Devendra Pratap Tripathi vs. Addl. Commissioner Grade Ii Ayodhya And Another

Bench: JASPREET SINGH

M/S Raj Pharmaceuticals Gstin 09Aahfr9483P1Z2 Thru. Partner Shri Parvendra Pratap Singh vs. State Of U.P. Thru. Commiissioner State Tax And 2 Others

Bench: JASPREET SINGH

M/S A M Builders Material Suppliers vs. Union Of INDIA And 3 Others

M/S Meerut Steels vs. Union Of INDIA And 3 Others

Deepak Kumar And Another vs. Union Of INDIA And 2 Others

Rites Limited vs. State Of U.P. And 2 Others

Modi Rubber Limited vs. Union Of INDIA And 2 Others

M/S Agarwal Aromas Private Limited vs. Union Of INDIA And 3 Others

M/S Kashi Traders vs. State Of U.P. And Another

M/S Aaradhya And Adhyatm Associates Thru.Proprietor Vishwa Deepak Dwivedi And Another vs. State Of U.P. Thru. Prin. Secy. Deptt. Housing Urban Planning U.P. Govt. Lko. And 4 Others

Bench: SANGEETA CHANDRA,AMITABH KUMAR RAI

Chaudharee Nafees Ahmad And Another vs. State Of U.P. Thru. Secy. State Tax, Lko. And Others

Bench: JASPREET SINGH

Chaudharee Nafees Ahmad And Anr vs. State Of U.P. Through Secretary State Tax And Ors

Bench: JASPREET SINGH

S.S.Traders Thru. Proprietor Mohd.Naushad Ali vs. Additional Commissioner, Grade Ii (Appeal) State Tax, Judicial Division Iv, Lucknow And Another

Bench: JASPREET SINGH

M/S Medicine Agencies Thru. Partner Dinesh Agarwal vs. Addl. Commissioner Grade-Ii (Appeal), State Tax, Judicial Division Iii, Lko. And Another

Bench: JASPREET SINGH

M/S G.S. Dixit Thru. Proprietor Shri Gauri Shanker Dixit And Another vs. State Of U.P. Thru. Commissioner State Tax, Lko . And Others

Bench: JASPREET SINGH

S.S.Traders Thru. Proprietor Mohd. Naushad Ali vs. Additional Commissioner Grade Ii (Appeal), State Tax, Judicial Division Iv, Lucknow And Another

Bench: JASPREET SINGH

M/S Hiran Tobaco Factory Thru. Partner vs. State Of U.P. Thru. Prin. Secy. Finance Govt. Lko. And Another

Bench: SHEKHAR B. SARAF,PRASHANT KUMAR

M/S Shri Sai Traders Thru. Proprietor Smt. Pushpa Sharma vs. State Of U.P. Thru. Prin. Secy. State Tax, Lko. And Others

Bench: JASPREET SINGH

M/S Jagjit Enterprises Private LTD., Lko. Thru. Authorized Signatory Harmeet Mann vs. State Of U.P. Thru. Secy. Revenue Deptt. Of Revenue, Lko. And 2 Others

Bench: JASPREET SINGH

Smt. Aparna Mehrotra vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax Lko. And Another

Bench: SHEKHAR B. SARAF,PRASHANT KUMAR

M/S Smm Infratech Private Limited Thru.Authorized Representative, Mr.Amit Kumar Maurya vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Govt. Of U.P. Lko. And 2 Others

Bench: SHEKHAR B. SARAF,PRASHANT KUMAR

Smt. Aparna Mehrotra vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax Lko. And Another

Bench: SHEKHAR B. SARAF,PRASHANT KUMAR

Swapnilindia Marketing PVT. LTD., Lko. Thru. Authoriesd Signatory Abhishek Awasthi vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration, Lko. And Others

Bench: JASPREET SINGH

M/S A.S.Creations Thru.Proprietor Gulzar Abbas vs. State Of U.P. Thru. Prin. Secy. Deptt. Commercial Tax U.P. And Another

Bench: SHEKHAR B. SARAF,PRASHANT KUMAR

M/S Jagjit Enterprises PVT. LTD. Thru. Authorized Signatory Harmeet Mann vs. State Of U.P. Thru. Secy. Revenue Deptt. Of Revenue, Lko. And Others

Bench: JASPREET SINGH

M/S Mathura Prasad Mukesh Kumar Thru. Proprietor Sri Atul Kumar Gupta vs. State Of U.P. Thru. Prin. Secy. State Tax Lko. And Another

Bench: SHEKHAR B. SARAF,PRASHANT KUMAR

M/S Radhey Narayan Industries Private Limited, Barabanki Thru. Director Shri Udit Singh vs. State Of U.P. Thru. Prin. / Addl. Chief Secy., State Tax, Lko. And 2 Others

Bench: JASPREET SINGH