Allahabad High Court GST Judgments — 2025

M/S Khan Ent Uddyog Thru. Proprietor Mashihul Hassan Khan vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko. And 3 Others

Bench: JASPREET SINGH

M/S Trimurti Constructions Thru.Partner Abhishek Kumar Mishra vs. State Of U.P. Thru. Addl. Chief Secy. Commercial Tax Deptt. Govt. Of U.P. Lko. And 2 Others

Bench: JASPREET SINGH

M/S G.N.Traders Thru. Proprietor Shri Kant Gupta vs. State Fo U.P. Thru. Prin. Secy. (Institutional Finance) Govt. U.P. And 2 Others

Bench: JASPREET SINGH

M/S Shanti Enerprises Thru. Authorized Representative Pradeep Kumar Maurya vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 3 Others

Bench: JASPREET SINGH

Abhishek Kumar vs. Union Of INDIA Thru. Deptt. Revenue Directorate GST Intelligence Lko

Bench: KARUNESH SINGH PAWAR

M/S Chandra Prakash Singh Contrector Thru. Proprietor, Chandra Prakash Singh vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko. And 3 Others

Bench: JASPREET SINGH

M/S J.P. Trading Company And Ins Thru. Proprietor Pawan Kumar Shukla vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Reg. Lko And 3 Others

Bench: JASPREET SINGH

M/S Agarwal And Company Thru. Proprietor Anubhav Agarwal vs. State Of U.P. Thru. Addl. Chief Secy. Commercial Tax Deptt. Lko. And 2 Others

Bench: JASPREET SINGH

Relic System And Trade Thru. Proprietor Anurag Mishra vs. Addl. Commissioner Grade Ii Appeal State Tax Judicial Division Ii Lko. And Another

Bench: JASPREET SINGH

Qazi Ali Raza And Another vs. State Of U.P. Thru. Secy. State Tax Lko. And 2 Others

Bench: JASPREET SINGH

4Th Battalion, Sashastra Seema Bal, Having Its Office At Mohanlalganj, Lucknow Thru. Its Commandant vs. State Of U.P. Thru. Addl. District Magistrate (Land Acquisition), Lucknow And Another

Bench: PRASHANT KUMAR

Um Green Lighting Private Limited Thru. Authorized Representative, Desh Raj Kamboj vs. Commissioner, Uttar Pradesh Goods And Services Tax Lko. And Another

Bench: SANGEETA CHANDRA,AMITABH KUMAR RAI

M/S Uday Veer Singh Thru. Proprietor Uday Veer Singh vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Govt. Lko. And 2 Others

Bench: JASPREET SINGH

M/S S.K.Power Solutions Thru. Partner Mr.Shoeb Ahmad Khan vs. State Of U.P. Thru. Prin. Secy. Deptt. Of Tax And Reg. Lko And 2 Others

Bench: JASPREET SINGH

M/S Viva Inf. PVT. LTD. Thru. Director Shailendra Yadav vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Reg. Lko And 2 Others

Bench: JASPREET SINGH

M/S Sandeep Electronics Thru. Proprietor Sandeep Kumar vs. State Of U.P. Thru. Prin. Secy. State Tax Lko. And 2 Others

Bench: JASPREET SINGH

M/S Chandra Prakash Singh Contrector Thru.Proprietor Chandra Prakash Singh vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko. And 3 Others

Bench: JASPREET SINGH

M/S Chandra Prakash Singh Contrector Thru. Proprietor Chandra Prakas Singh vs. State Of U.P. Thru. Prin. Secy. Tax And Registration And 3 Others

Bench: JASPREET SINGH

M/S Raj Construction Thru.Proprietor Kaushal Kishor Srivastava vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko. And 3 Others

Bench: JASPREET SINGH

Vijay Pratap Singh vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Deptt. Lko. And 2 Others

Bench: JASPREET SINGH

M/S Siddhi Associates Thr.Proprietor Suneel Kumar vs. State Of U.P. Thru. Prin. Secy. Tax Registration Civil Sectt. Lko. And 3 Others

Bench: JASPREET SINGH

M/S Piush Traders Thru. Proprietor Kalavati vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 3 Others

Bench: JASPREET SINGH

M/S Jai Durga Traders Thru. Proprietor Mohan Jaiswal vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko. And 3 Others

M/S Ashra General Store Thru. Proprietor Sri Gaus Saklain vs. State Of U.P. Thru. Addl. Chief Secy. State Tax U.P. Lko. And 3 Others

M/S Om Transport Company Thru.Proprietor Praveen Kumar Mishra vs. Addl. Commissioner, Grade Ii, Appeal State Tax, Judicial Division, Iii, Lko. U.P. And Another

M/S Kiran Enterprises Thru.Proprietor Mr.Ankit Shukla vs. State Of U.P. Thru. Secy. Ins. Finance Lko And 2 Others

M/S 4303, Radhey Shyam Pandey Security Agency Thru. Proprietor Radhey Shyam Pandey vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Govt. Of U.P. Lko. And 2 Others

M/S Sahu Land Developers PVT. LTD. Thru. Authorized Signatory Mr. Sanjay Srivastava vs. State Of U.P. Thru. Prin. Secy. Revenue Lko And 6 Others

M/S Saral E-Commerce PVT. LTD. Thru. Its Managing Director vs. State Of U.P. Thru. Prin. Secy. Institutional Finance And 3 Others

M/S Kisan Traders Thru. Proprietor Shyam Singh And Another vs. State Of U.P. Thru. Prin. Secy. State Tax Lko. And Another

M/S Kandarp Construction INDIA PVT. LTD. Thru. Director Markandey Shukla vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 2 Others

M/S Ocean E Mart Thru. Authorized Signatory Sandeep Kumar Yadav vs. State Of U.P. Thru. Addl. Chief Secy. Deptt. Of Institutional Finance U.P. Lko. And 2 Others

Pushpak Group Of Companies Thru. Proprietor Deepak Singh vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Lko. And 2 Others

M/S Shivam Enterprises Gstin No.09Abxfs9086N1Zo Thru.Partner Pankaj Sachan vs. State Of U.P. Thru. Addl. Chief Secy. Commercial Tax Deptt. Lko. And 2 Others

M/S Kirti Enterprises Thru. Karta HUF Dinesh Kumar Agarwal vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 2 Others

M/S Kisan Traders Thru. Proprietor Shyam Singh And Another vs. State Of U.P. Thru. Prin. Secy. State Tax Lko. And 2 Others

Cooprative Cane Development Union Tulsipur, Balrampur Thru. Secy vs. State Of U.P. Thru. Prin. Secy. Institutional Finance And 2 Others

Bench: SHEKHAR B. SARAF,MANJIVE SHUKLA

M/S H.Q.T.Associate Thru.Proprietor Mr.Anoop Kumar Agarwal And Another vs. State Of U.P. Thru. Prin. Addl. Chief Secy. State Tax Deptt. Govt. Of U.P. Lko. And 2 Others

Bench: JASPREET SINGH

M/S G.N.Traders Thru. Proprietor Shri Kant Gupta vs. State Of U.P. Thru. Prin. Secy. (Institutional Finance) Govt. Of U.P. And 2 Others

Bench: JASPREET SINGH

M/S Aman Road Lines Thru. Proprietor Ayub Alam vs. State Of U.P. Thru. Prin. Secy. Deptt. Of Finance Lko. And 3 Others

Bench: JASPREET SINGH

M/S Balaji Sweets And Bakers Thru. Proprietor Vimal Krishna Singh vs. State Of U.P. Thru. Addl. Secy. Tax And Registration Lko. And 2 Others

Bench: JASPREET SINGH

M/S Wing Agency Thru. Proprietor Manju vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 2 Others

Bench: JASPREET SINGH

M/S Kgn Scrap Merchant Thru. Proprietor Mohammad Shadab Hussain vs. State Of U.P. Thru. Prin. Secy. State Tax Lko. And 2 Others

Bench: JASPREET SINGH

M/S Ramesh Singh Thru. Partner Sri Sharad Veer Singh vs. State Of U.P. Thru. Its Prin. Secy. Tax And Registration Lko. And 3 Others

Bench: JASPREET SINGH

Dr.Jagdish Verma And Sons Thru. Proprietor, Sri Vishesh Kumar Verma vs. State Of U.P. Thru. Addl. Chief Secy. State Tax Lko And 3 Others

Bench: JASPREET SINGH

M/S Jai Medical Agency Thru.Proprietor Mata Prasad Kaushal vs. State Of U.P. Thru. Prin. Secy. (Deptt. Of State Tax )Govt. Of U.P. Lko. And Another

Bench: SHEKHAR B. SARAF,MANJIVE SHUKLA

M/S Hamara Pump Mudiladeeh Mudiladeeh Thru. Proprietor, Veerendra Kumar Gautam vs. State Of U.P. Thru. Prin. Secy. (Institutional Finance) Govt. Of U.P. And 2 Others

Bench: JASPREET SINGH

M/S Maa Construction And Supplier Company Thru. Proprietor Arkhan Baig vs. State Of U.P. Thru. Prin. Secy. ( Institutional Finance ) Lko. And 3 Others

Bench: JASPREET SINGH

M/S Aman Road Lines Thru. Proprietor Ayub Alam Gstin-09Aaspa9132F1Zm vs. State Of U.P. Thru. Prin. Secy. Deptt. Of Finance Lko. And 3 Others

Bench: JASPREET SINGH

M/S Amarnath Sachin Kumar Thru. Proprietor Sachin Agarwal vs. State Of U.P. Thru. Prin. Secy. (Institutional Finance) And 2 Others

Bench: JASPREET SINGH

M/S Suchit Traders Thru. Proprietor Naresh Kumar Sahu vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Gov. Of U.P. And 2 Others

Bench: JASPREET SINGH

M/S Jai Medical Agency Thru. Proprietor Mata Prasad Kaushal vs. State Of U.P. Thru. Its Prin. Secy. Deptt. Of State Tax Lko. And Another

Bench: SHEKHAR B. SARAF,MANJIVE SHUKLA

M/S Vsay Farmers PVT. LTD. Thru. Director Mr. Rohit Agarwal vs. State Of U.P. Thru. Secy. Institutional Finance U.P. Lko. And Another

M/S Vsay Farmers PVT. LTD. Thru. Director Rohiit Agrawal vs. State Of U.P. Thru. Secy. Institutional Finance Govt. Lko. And Another

M/S Mf Enterprises Thru. Proprietor Mohd.Faiz vs. Commissioner Commercial Tax (State Tax) Lko. And Another

M/S Vsay Farmers PVT. LTD. Thru. Director Mr. Rohit Agrawal vs. State Of U.P. Thru. Secy. Institutional Finance Lko. And Another

M/S Oasys Cybernetics PVT. LTD. Thru. Project Manager vs. State Of U.P. Thru. GST Commissioner Lko. And Another

M/S Suchit Traders Thru. Proprietor Naresh Kumar Sahu vs. State Of U.P. Thru. Prin. Secy. Ins. Finance Lko And 2 Others

Vijya Foundation Man Power Recruitment Agency Thru. Proprietor Piyusha Tripathi vs. State Of U.P. Thru. Prin. Secy. Nagar Vikas U.P. Lko. And 2 Others

Bench: SANGEETA CHANDRA,AMITABH KUMAR RAI

M/S Shivam Traders Thru. Proprietor Shashi Sahu vs. State Of U.P. Thru. Prin. Secy. Institutional Finance U.P. Lko. And 2 Others

M/S Janardan Constraction Thru. Partner Janardan Singh vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Lko. And 2 Others

M/S R.T.S.Electricals And Civil INDIA PVT. LTD. Thru.Director Arti Singh And Another vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 3 Others

M/S Silver Leaf Sales Thru. Partner Suresh Kumar Tejwani vs. Addl. Commissioner Grade 2, Appeal Ii, State Tax, Lko. And Another

Bench: MANISH KUMAR

M/S J.P.Trading Company And Insurance Salution Thru. Proprietor Pawan Kumar Shukla vs. State Of U.P.Thru. Addl. Chief Secy. Tax And Registration Lko. And 3 Others

Bench: MANISH KUMAR

M/S Dev Logistics Thru. Proprietor Seema Sinha vs. Addl. Commissioner Grade Ii Appeal State Tax Judicial Lko. And Anr

Bench: MANISH KUMAR

M/S Giggi Interprises Thru. Sole Proprietor Mohammad Ashfaq vs. State Of U.P. Thru. Its Prin. Secy. State Commercial Tax Deptt. Lko. And 2 Others

Bench: MANISH KUMAR

M/S Om Transport Company Thru. Proprietor Praveen Kumar Mishra vs. Addl. Commissioner Grade-Ii (Appeal) State Tax Lko. And Another

Bench: MANISH KUMAR

M/S Jhansi Golden Transport Corporation Thru. Proprietor Rakesh Sinha vs. Addl. Commissioner Grade Ii State Tax Lko. And Another

M/S Vastum INDIA Limited Thru. Director Mukesh Singh vs. Addl. Commissioner Grade - Ii (Appeal) State Tax Judicial Division Iii Lko. U.P. And Another

M/S Jhansi Golden Transport Corporation Regd. Thru. Proprietor Rakesh Sinha vs. Addl. Commissioner Grade-Ii (Appeal) -State Tax Judicial Division-Iii Lko. And Another

M/S Vastum INDIA Limited Thru. Director Mukesh Singh vs. Additional Commissioner, Grade Ii, Appeal State Tax, Judicial Division Iii, Lucknow, Up And Another

M/S Jagjit Enterprises PVT. LTD. Thru. Authorized Signatory Harmeet Mann vs. State Of U.P. Thru. Secy. Revenue Deptt. Lko. And 2 Others

Bench: MANISH KUMAR

M/S Chaurasiya Zarda Bhandar Thru. Proprietor Rakesh Chaurasiya And Another vs. State Of U.P. Thru. Commossioner State Tax Lko. And 2 Others

Bench: MANISH KUMAR

M/S A.J. Papers Thru. Authorized Signatory Ramakant Sharma vs. State Of U.P. Thru. Secy. Revenue Deptt. Of Revenue Lko. And 2 Others

Bench: MANISH KUMAR

M/S Gomdhari Thru. Proprietor Mukesh Kumar Srivastava vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax Lko. And 2 Others

Bench: MANISH KUMAR

M/S Usha Bharat Gas Service Thru. Its Proprietor Ahibaran Saroj vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Govt. Of U.P. Lko. And 3 Others

Bench: MANISH KUMAR

M/S Ping Infocom PVT. LTD.Thru. Director Farooque Ahmad vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko. And 2 Others

Bench: MANISH KUMAR

Mukesh Kumar Agrahari vs. State Of U.P. Thru. Its Secy. Home Deptt. Lko. And 2 Others

Bench: RAJIV GUPTA,PRAMOD KUMAR SRIVASTAVA

M/S Shree Infrapromoters PVT. LTD. Thru. Authorized Representative Kamlesh Kumar vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 3 Others

Bench: JASPREET SINGH

M/S Ram Keval Thru. Proprietor Ram Keval vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Lko. And 2 Others

Bench: JASPREET SINGH

M/S Medicine Agencies Thru. Partner Dinesh Agarwal vs. Addl. Commissioner Grade-Ii (Appeal), State Tax, Judicial Division Iii, Lko. And Another

Bench: JASPREET SINGH

M/S Shashi Construction Company Thru. Proprietor, Suneel Kumar vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Deptt. Lko And 2 Others

Bench: JASPREET SINGH

M/S Bhutpurva Sainik Security Services PVT. LTD. Thru. Director GST In 09Aaccb4751G1Zr vs. State Of U.P. Thru. Addl. Chief Secy. State Tax U.P. And 3 Others

Bench: JASPREET SINGH

M/S Ram Keval Thru. Proprietor Ram Keval vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Lko. And 2 Others

Bench: JASPREET SINGH

Chaudharee Nafees Ahmad And Anr vs. State Of U.P. Thru Secy. State Tax Lucknow And Ors

Bench: JASPREET SINGH

M/S Ram Keval Thru. Proprietor Ram Keval vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Lko. And 2 Others

Bench: JASPREET SINGH

Digitext Technologies INDIA PVT. LTD.Thru. Authorised Signatory Farha Rafeeq Gstin09Aadcd5250D1Zy vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 3 Others

Bench: JASPREET SINGH

Chaudharee Nafees Ahmad And Anr vs. State Of U.P. Thru Secy. State Tax Lucknow And Ors

Bench: JASPREET SINGH

M/S O.P.Enterprises Thru. Proprietor Mr.Om Prakash vs. State Of U.P. Thru. Secy. Institutional Finance Lko. And Another

Bench: SHEKHAR B. SARAF,PRASHANT KUMAR

M/S Sharda Trading Co.Thru. Proprietor Oum Kumar vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Tax Lko. And 2 Others

Bench: SHEKHAR B. SARAF,PRASHANT KUMAR

Digitext Technologies (INDIA) PVT. LTD. Thru. Authorised Signatory, Farha Rafeeq vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko And 3 Others

Bench: JASPREET SINGH

M/S Ajaz Int Udyog Thru. Authorized Signatory vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax U.P. Lko. And Another

Bench: SHEKHAR B. SARAF,PRASHANT KUMAR

M/S Sharda Trading Co.Thru. Proprietor Oum Kumar vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Tax, Govt. Of U.P. Lko. And 2 Others

Bench: SHEKHAR B. SARAF,PRASHANT KUMAR

Digitext Technologies (INDIA) PVT. LTD. Thru. Auth. Signatory Farha Rafeeq vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko And 3 Others

Bench: JASPREET SINGH

M/S Kisan Brick Field, Para Saray Itiyathok Gonda Thru. Proprietor Shaban Mohammad vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko And 3 Others

Bench: JASPREET SINGH

Gangotri Engineers Thru. Proprietor Rajeev Pandey vs. State Of U.P. Thru. Addl. Chief Secy. State Tax Lko And 3 Others

Bench: SHEKHAR B. SARAF,PRASHANT KUMAR

Chaudharee Nafees Ahmad And Anr vs. State Of U.P. Through Secretary State Tax And Ors

Bench: JASPREET SINGH

M/S Nanpara Scrap Traders Thru. Sole Proprietor Mohd. Faruk Khan vs. State Of U.P. Thru. Prin. Secy. State Tax Lko. And 4 Others

Bench: JASPREET SINGH

M/S Shashi Construction Company Thru. Proprietor Suneel Kumar vs. State Of U.P. Thru. Prin. Secy. Ins. Finance Deptt. Lko And 2 Others

Bench: JASPREET SINGH

M/S Shashi Construction Company Thru. Proprietor, Suneel Kumar vs. State Of U.P. Thru. Prin. Secy. Ins. Finance Deptt. Lko And 2 Others

Bench: JASPREET SINGH