Um Green Lighting Private Limited Thru. Authorized Representative,Desh Raj Kamboj vs. Commissioner, Uttar Pradesh Goods And Services Tax Lko. And Another

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WTAX/1290/2025HC AllahabadGSTCNR UPHC02088722202503 December 2025Bench: SANGEETA CHANDRA,AMITABH KUMAR RAI1 pages

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HIGH COURT OF JUDICATURE AT ALLAHABAD LUCKNOW WRIT TAX No. - 1290 of 2025 Court No. - 2 HON'BLE MRS. SANGEETA CHANDRA, J. HON'BLE AMITABH KUMAR RAI, J.

This writ petition has been filed with the following prayers :- (a) Issue a Writ of certiorari or in the nature of certiorari for setting aside the Impugned order dated 21.01.2021 passed by the Respondent No. 2; (b) Quash the SCN dated 08.01.2021 issued by Respondent No.2; (c) Pass any such consequential other order or orders as may be deemed fit by this Hon'ble Court in the facts and circumstances of the case.

The writ petition is dismissed with liberty to file a fresh petition in accordance with the Allahabad High Court Rules.

December 3, 2025 Ashish Dewal Versus Counsel for Petitioner(s) : Sankalp Dewari Counsel for Respondent(s) : C.S.C. (Amitabh Kumar Rai,J.) (Mrs. Sangeeta Chandra,J.)

Um Green Lighting Private Limited Thru. Authorized Representative,Desh Raj Kamboj .....Petitioner(s)

Commissioner, Uttar Pradesh Goods And Services Tax Lko.

And Another .....Respondent(s) ASHISH DEWAL High Court of Judicature at Allahabad, Lucknow Bench

Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.