Allahabad High Court GST Judgments — 2025

M/S Radhey Narayan Industries Private Limited, Barabanki Thru. Director Shri Udit Singh vs. State Of U.P. Thru. Prin. / Addl. Chief Secy., State Tax, Lko. And 2 Others

Bench: JASPREET SINGH

M/S Neelkanth Traders Thru. Proprietor Amit Agarwal vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax Lko. And Another

Bench: SHEKHAR B. SARAF,PRASHANT KUMAR

M/S Sugam Communication Thru. Proprietor Uday Pratap Singh vs. U.O.I. Thru. Secy. Ministry Of Finance Deptt. Of Revenue New Delhi And 4 Others

Bench: SHEKHAR B. SARAF,PRASHANT KUMAR

M/S Jagjit Enterprises PVT. LTD. Thru. Authorized Signatory Harmeet Mann vs. State Of U.P. Thru. Secy. Revenue Deptt. Of Revenue, Lko. And Others

Bench: JASPREET SINGH

M/S Neelkanth Traders Thru.Propritor Amit Agarwal vs. State Of U.P. Thru. Prin. Secy. Deptt. State Tax Lko. And Another

Bench: SHEKHAR B. SARAF,PRASHANT KUMAR

M/S Neelkanth Traders Thru. Authorized Signatory vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax Lko. And Another

Bench: SHEKHAR B. SARAF,PRASHANT KUMAR

M/S Vivek Construction And Suppliers Office Thru. Proprietor Vivek Kumar Singh vs. State Of U.P. Thru. Prin. Secy. State Tax, Lko. And Others

Bench: JASPREET SINGH

M/S Shivam Guest House Thru. Proprietor Shailendra Mishra vs. State Of U.P. Thru. Prin. Secy. (Deptt. State Tax ) Lko. And Another

Bench: SHEKHAR B. SARAF,PRASHANT KUMAR

Principal Commissioner, Central GST, Meerut vs. M/S Swati Menthol And Alied Chemicals Limited, Rampur

Mukesh Bansal And 2 Others vs. State Of U.P

M/S Maa Durga Enterprises Thru. Partner Shri Ashutosh Pratap Singh, Raebareli vs. State Of U.P. Thru. Commissioner State Tax, Lko And 2 Others

Bench: JASPREET SINGH

M/S Shivam Guest House, Thru. Proprietor Shailendra Mishra vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax Lko. And Another

Bench: SHEKHAR B. SARAF,PRASHANT KUMAR

Antariksh Shukla And Another vs. State Of U.P. Thru. Prin./ Addl. Chief Secy., State Tax Deptt., Lko. And Others

Bench: JASPREET SINGH

M/S Akshat Travels Solutions Thru.Proprietor Ajay Kumar vs. State Of U.P. Thru. Prin. Secy. State Tax Deptt. Govt. Lko. And 2 Others

Bench: JASPREET SINGH

Antariksh Shukla And Another vs. State Of U.P. Thru. Prin. / Addl. Chief Secy., State Tax Deptt., Lko. And Others

Bench: JASPREET SINGH

M/S Mg Chariots PVT. LTD., Lko. Thru. Authorized Signatory, Binoy Andrews (Ceo) vs. State Of U.P. Thru. Addl. Chief Secy., Tax And Registration, Lko. And Others

Bench: JASPREET SINGH

M/S Maa Durga Enterprises Thru. Partner Shri Ashutosh Pratap Singh, Raebareli vs. State Of U.P. Thru. Commissioner State Tax, Lko And 2 Others

Bench: JASPREET SINGH

M/S Maa Durga Enterprises Thru. Partner Shri Ashutosh Pratap Singh, Raebareli vs. State Of U.P. Thru. Commissioner State Tax, Lko And 2 Others

Bench: JASPREET SINGH

Joswbs Private Limited Thru. Director Krishna Avatar Singh vs. State Of U.P. Thru. Addl. Chief Secy. State Tax And 3 Others

Bench: SHEKHAR B. SARAF,PRASHANT KUMAR

Gaurav Kumar vs. The Commissioner G.S.T Lucknow And Another

M/S Ashok Auto Sales Limited vs. Union Of INDIA And 2 Others

Om Prakash Wadhawan vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Lko. And Another

Bench: SHEKHAR B. SARAF,PRASHANT KUMAR

Ayush Agarwal vs. Union Of INDIA

Mr. Aditya Mahesh Kumar Khandelwal vs. State Of U.P. And Another

Aseem Goyal vs. Union Of INDIA

M/S Mahavir Prasad vs. Union Of INDIA And 2 Others

M/S Oasys Cybernetics PVT. LTD.Thru. Project Manager Debashish Ghosh vs. State Of U.P. Thru. GST Commissioner Lko. U.P. And Another

Bench: SHEKHAR B. SARAF,PRASHANT KUMAR

M/S Bimbo Bakeries INDIA Private Limited vs. Union Of INDIA And 4 Others

M/S Bindal Dressing vs. State Of U.P. And Another

M/S Shree Siddhbali Agro Food Products vs. The Commissioner Commercial Tax

M/S Arora Departmental Store Thru. Its Proprietor Deepak Arora vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 3 Others

Bench: JASPREET SINGH

M/S Hardeep Enterprises Thru. Proprietor Paramveer Singh vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration U.P. Lko. And 3 Others

Bench: JASPREET SINGH

M/S Nova Homa Care Thru. Proprietor Shri Sanjeev Jaiswal vs. Addl. Commissioner Grade-2 Appeal Iv State Tax Lko. And Another

Bench: JASPREET SINGH

M/S R.S.Contractor Thru. Proprietor Rakesh Singh vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 3 Others

Bench: JASPREET SINGH

M/S Japan Family Store Thru. Authorized Signatory Shri Niraj Shukla vs. Additional Commissioner, Grade- 2, (Appeals)- Ii, State Tax, Lko. U.P. And Another

Bench: JASPREET SINGH

M/S Sri Om Indane Gas Agency Gstin 09Actfs6858F1Z9 Thru. Partner Mr. Anoop Dwivedi vs. State Of U.P. Thru. Addl. Chief Secy. Commercial Tax Deptt. Gomti Nagar Lko. And 2 Others

Bench: JASPREET SINGH

M/S Hardeep Enterprises Thru. Proprietor Paramveer Singh vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Govt. Sectt. Lko. And 3 Others

Bench: JASPREET SINGH

M/S Dry Canteen Digp Gc Crpf Thru. Chairman Lko vs. State Of U.P. Thru. Addl. Chief Secy. Commercial Tax Deptt. Lko. And 2 Others

Bench: JASPREET SINGH

M/S Pk Agencies Thru. Its Proprietor Pradeepkumar Verma Gstin 09Akxpv5378F1Z3 vs. State Of U.P. Thru. Addl. Chief Secy. Prin. Secy.Commerical Tax Deptt. Lko. And 2 Others

Bench: JASPREET SINGH

M/S Sri Om Indane Gas Agency Thru. Partner Mr. Anoop Dwivedi vs. State Of U.P. Thru. Addl. Chief Secy. Commercial Tax Deptt. Lko. And 2 Others

Bench: JASPREET SINGH

M/S Shyam Kirana Co. Thru. Partner Lal Chand Rastogi vs. State Of U.P. Thru. Prin. Secy. Institutional Finance U.P. And 2 Others

Bench: JASPREET SINGH

M/S Vishwa Printers And Packegers Private LTD.Thru.Director Vibhash Nand Gupta vs. State Of U.P. Thru. Addl. Chief Secy. Tax Registration Govt. Lko. And 2 Others

Bench: JASPREET SINGH

M/S Shelindra Kumar Chaturvedi Cons vs. State Of U.P. And Another

M/S Varanasi Sangam Expressway PVT LTD.Thru. Authorized Person Mr.Ramadat Pareek vs. Commissioner Of State Tax, Commercial Tax Head Office, Vibhuti Khand, Gomti Nagar, Lko. And Another

Bench: SHEKHAR B. SARAF,PRASHANT KUMAR

M/S Saurabh And Company vs. Assistant Commissioner, U.P. State Goods And Services Tax

M/S Chanchal Agencies vs. State Of U.P. And Another

Shubham Chaurasia, Proprietor M/S Hotel Shivaay Residency vs. State Of U.P. And Another

M/S Om Paper House vs. State Of U.P. And Another

M/S Fussion Enterprises vs. State Of Uttar Pradesh And Another

M/S Shri Radhe Radhe Collection vs. State Of U.P. And 2 Others

M/S Shri Radhe Radhe Collection vs. State Of U.P. And 2 Others

Dinesh Kumar Sharma vs. State Of U.P. And Another

M/S Mark Ad Grafix vs. State Of U.P. And Another

M/S Rauf Ahmad S.H. Sewa Samiti vs. State Of U.P. And 2 Others

Naresh Kumar Singh vs. State Of U.P. And 4 Others

M/S Narayan Auto Parts vs. State Of U.P. And Another

M/S Jastech Systems Private Limited vs. State Of Uttar Pradesh And Another

Cae Simulation Training Private Limited vs. Commissioner Of CGST Greater Noida And 3 Others

Fidelity Information Services INDIA Private Limited vs. State Of Uttar Pradesh And Another

Somil Agarwal vs. Union Of INDIA

Om Prakash Wadhawan vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Lko. And Another

Bench: SHEKHAR B. SARAF,PRASHANT KUMAR

Om Prakash Wadhawan vs. State Of U.P. Thru. Prin. Secy. Institutional Finance And Another

Bench: SHEKHAR B. SARAF,PRASHANT KUMAR

M/S K.K. Construction vs. State Of U.P. And Another

M/S 360 Realtors LLP vs. The Department Of Revenue And 2 Others

Gaurav Tomar vs. Union Of INDIA And Another

Chhatar Pal Sharma vs. Union Of INDIA

M/S M.D. Traders vs. State Of Uttar Pradesh And Another

Irfan Malik vs. Union Of INDIA

Nishan Singh vs. State Of U.P. And Another

Yasin Sheikh vs. Union Of INDIA

M/S R.T.S. Electricals And Civil INDIA PVT. LTD. Thru. Director Mrs. Arti Singh And Another vs. State Of U.P. Thru. Prin. Secy. (Institutional Finance) Lko. And Another

Bench: SHEKHAR B. SARAF,PRASHANT KUMAR

M/S Choudhary Contractor vs. State Of Uttar Pradesh And 2 Others

M/S Ram Sewak Gupta vs. Commissioner Of State Tax. U.P. Lucknow And Another

M/S Hindustan Electronics vs. Union Of INDIA And 4 Others

M/S Sarojani Associates vs. Union Of INDIA And 2 Others

M/S Shubham Agency Through Its Proprietor Durga Prasad Jaiswal vs. State Of U.P. And 5 Others

M/S Ram Sewak Gupta vs. Commissioner Of State Tax And Another

Azharuddin vs. Union Of INDIA

M/S Afflatus Design Studio vs. Union Of INDIA And 2 Others

M/S Choudhary Contractor vs. State Of U.P. And 2 Others

M/S Implex Infrastructure PVT LTD And Another vs. State Of U.P. And 3 Others

M/S Trimble Mobility Solutions INDIA Private Limited vs. State Of Up And 2 Others

M/S Jrd Infratech Private Limited vs. Union Of INDIA And 3 Others

Kartik Enterprises vs. State Of U.P And Another

Kartik Enterprises vs. State Of U.P. And Another

Kartik Enterprises vs. State Of U.P. And Another

M/S Kajal Jewellers Office Thru. Proprietor Dileep Kumar Rastogi vs. State Of U.P. Thru. Prin. Secy. State Tax And 2 Others

Bench: PANKAJ BHATIA

M/S Javed Construction Works Thru. Proprietor Rabbul Nisha vs. State Of .U.P. Thru. Addl. Chief Secy. Tax And Reg. Lko And 3 Others

Bench: PANKAJ BHATIA

Arvind Singh vs. State Of U.P. Thru. Prin. Secy. State Tax Govt. Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Siddharth Transport Company Thru. Proprietor Jyoti Malik vs. State Of U.P. Thru. Prin. Secy. Deptt. Of Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Sri Ram Traders Thru. Proprietor, Vivek Kasaudhan Gstin 009Estpk2635E1Ze vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Reg. Lko And 3 Others

Bench: PANKAJ BHATIA

M/S Aman Traders Thru. Sole Proprietor Sri Vindeshwari Bux Singh vs. State Of U.P. Thru. Prin. Secy. State Tax Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Kirti Motors A Sole Proprietorship Firm Thru. Its Sole Proprietor Mr Rahul Rajpal vs. State Of U.P. Thru. Prin. Secy. (State Tax) Govt. Of U.P. Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Radha Industries Gstin 09Aagfr7456C1Z2 Thru. Auth. Representative Atul Agarwal vs. State Of U.P. Thru. Prin. Secy. State Tax Lko

Bench: PANKAJ BHATIA

M/S Neelkanth Entrepreneurs PVT Limited Thru. Authorized Signatory Zeeshan Akhtar vs. State Of U.P. Thru. Prin. Secy. Deptt. State Tax ) Lko. And 3 Others

Bench: PANKAJ BHATIA

Ventura Sales And Services PVT. LTD. Thru. Director Mohammad Tariq Siddiqui vs. Addl. Commissioner Grade-Ii (Appeal) State Tax Lko. And Another

Bench: PANKAJ BHATIA

Raza Steel Corporation Thru.Proprietor Aboobakar Siddiqui vs. Additional Commissioner, Grade-2Nd Appeal, State Tax, Judicial Division, Iv, Lucknow And Another

Bench: PANKAJ BHATIA

Shri Anand Singh vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Govt. Of U.P Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S R.S.Contractor Thru. Proprietor Rakesh Singh Gstin 09Auzps5158E1Zs vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration And 3 Others

Bench: PANKAJ BHATIA

M/S Saral E Commerce Private Limited Thru. Managing Director vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Lko. And 3 Others

Bench: PANKAJ BHATIA