M/S A.J. Papers Thru. Authorized Signatory Ramakant Sharma vs. State Of U.P. Thru. Secy. Revenue Deptt. Of Revenue Lko. And 2 Others
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HIGH COURT OF JUDICATURE AT ALLAHABAD LUCKNOW WRIT TAX No. - 1338 of 2025 Court No. - 8 HON'BLE MANISH KUMAR, J.
Heard learned counsel for the petitioner and learned Standing Counsel for the State.
Present petition has been filed challenging the order dated 23.11.2023 passed under 6. Orders dated 23.11.2023 & 08.10.2025 are quashed.
Matter is remanded to the assessing authority to pass fresh order after giving an opportunity of hearing to the petitioner. November 19, 2025 Ashish Versus Counsel for Petitioner(s) : Amrendra Verma Counsel for Respondent(s) : C.S.C. (Manish Kumar,J.) M/S A.J. Papers Thru. Authorized Signatory Ramakant Sharma .....Petitioner(s) State Of U.P. Thru. Secy. Revenue Deptt. Of Revenue Lko. And 2 Others .....Respondent(s) ASHISH MISHRA High Court of Judicature at Allahabad, Lucknow Bench ASHISH MISHRA High Court of Judicature at Allahabad, Lucknow Bench
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