M/S Nova Entrr Prises Thru. Proprietor Sushila Jaiswal vs. Addl. Commissioner Grade 2 Appeal Iv State Tax Lko. And Another
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. HIGH COURT OF JUDICATURE AT ALLAHABAD LUCKNOW WRIT TAX No. - 973 of 2025
Court No. - 6 HON'BLE PANKAJ BHATIA, J.
Heard learned counsel for the petitioner and learned Standing Counsel for 7. Orders dated 14.02.2025 & 12.09.2025 are quashed. Versus Counsel for Petitioner(s) : Vikas Singh, Raja Babu Gupta Counsel for Respondent(s) : C.S.C. M/S Nova Entrr Prises Thru. Proprietor Sushila Jaiswal .....Petitioner(s) Addl. Commissioner Grade 2 Appeal Iv State Tax Lko. And Another .....Respondent(s)
Matter is remanded to the assessing authority to pass fresh order after giving an opportunity of hearing to the petitioner. September 22, 2025 nishant WTAX No. 973 of 2025 2 (Pankaj Bhatia,J.) NISHANT MOHAN High Court of Judicature at Allahabad, Lucknow Bench
Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.