Allahabad High Court GST Judgments — 2025

M/S Baijnath Scrap Center vs. State Of U.P. And 2 Others

M/S Amit Chem vs. State Of U.P. And Another

M/S Diesel Power Generators vs. State Of U.P. And Another

M/S Jaiswal Cold Drinks vs. State Of Uttar Pradesh And Another

M/S Talentmovers Consulting Private Limited vs. State Of Uttar Pradesh And Another

M/S F.I. Leather Products Through Its Partner Sri Imran Alam vs. State Of Uttar Pradesh And 2 Others

M/S Mesho Solution Thru. Partner Aseem Mishra vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax U.P. Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Anish Traders Thru. Proprietor Anish Ahamad vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Jamwanti Filing Station Thru. Authorized Signatory Vimal Kumar Pathak vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. U.P. And 3 Others

Bench: PANKAJ BHATIA

Nitin Dwivedi vs. State Of U.P. Thru. Addl. Chief Secy. Home U.P. Lko. And 2 Others

Bench: SUBHASH VIDYARTHI

M/S Tiwari Constructions Thru. Proprietor Dharmendra Kumar vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Tara Enterprises Thru. Proprietor Navneet Kumar vs. State Of U.P. Thru. Prin. Secy. Deptt. State Tax Lucknow And 2 Others

Bench: PANKAJ BHATIA

M/S A Constructions Thru. Proprietor Ram Krishna Tripathi vs. State Of U.P. Thru. Prin. Secy. (Deptt. Of State Tax) Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Descon Green Tech.PVT.LTD.Thr.Authorized Representative Atul Kumar Dubey vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Swan Advertising Private Limited Thru. Authorized Representative Nirmal Kishor Bajpai vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Sarvajanik Shikshonnayan Sansthan Thru.Founder Susheel Chandra Trivedi vs. State Of U.P. Thru. Prin. Secy. (Deptt. Of State Tax) Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Tiwari Constructions Thru. Proprietor Dharmendra Kumar Tiwari vs. State Of U.P. Thru. Prin. Secy. Deptt. State Tax Lucknow And 2 Others

Bench: PANKAJ BHATIA

M/S Ranjan Automobiles Thru. Authorised Signatory Rakesh Ranjan, Gstin 09Aiqpr6768N1Zx vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Shree Tirupati Motors vs. State Of U.P. And Another

M/S Star Traders Thru. Its Proprietor Shri Irshad Ali Siddiqui vs. Addl. Commissioner Grade Ii (Appeal) State Tax Judicial Division Iv Lko. U.P. And Another

Bench: PANKAJ BHATIA

M/S Nitya Automobiles Thru. It Proprietor Girja Prasad vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko. And 3 Others

Bench: PANKAJ BHATIA

Sarv Sri Vijay Laxmi Gupta Thru. Authorized Signatory Sanjay Babu Gupta vs. State Of U.P. Thru. Addl. Chief Secy. Deptt. Of Institutional Finance Lko. And Ors

Bench: PANKAJ BHATIA

M/S Pooja Glass Decorators vs. State Of U.P. And Another

M/S Kamal Enterprises vs. State Of U.P. And Another

M/S Baijnath Scrap Center vs. State Of Uttar Pradesh And 2 Others

M/S Bhadohi Gas Service vs. State Of U.P. And 2 Others

M/S Pooja Glass Decorators vs. State Of U.P. And Another

M/S Baijnath Scrap Center Through Its Proprietor Sri Kartikey Agarwal vs. State Of Uttar Pradesh And 2 Others

Surendra Kumar Agarwal vs. State Of U.P. And 2 Others

M/S Dalmia Enterprises vs. State Of U.P. And Another

M/S Yogendra Pratap Singh vs. State Of Uttar Pradesh And 2 Others

Vinita vs. Union Of INDIA

State Of U.P. Thru. Prin. Secy. ( Insutitutional Finance ) Lko. And 2 Others vs. M/S Nath Agency Office Thru. Proprietorrajendra Prasad Gupta Gstin - 090Zpg6808Fizf

Bench: SUBHASH VIDYARTHI

M/S Sri Ram Agencyes Thru. Sole Proprietor Mrs. Sadhna Chaturvedi vs. Union Of INDIA Thru. Secy. Ministry Of Finance Deptt. Of Revenue New Delhi And 3 Others

Bench: RAJAN ROY,MANISH KUMAR

Sanjay Thakur vs. State Of U.P. Thru. Prin. Secy. Home Lko

Bench: SUBHASH VIDYARTHI

M/S Balaji Metal Industries vs. Additional Commissioner (Anti- Evasion), Central Goods And Services Tax, And Another

M/S Azad Communication vs. State Of U.P. Another

Sanjeev Agarwal vs. Union Of INDIA And Another

Indra Pratap Singh vs. State Of U.P. Thru. Prin. Secy. Deptt. Of Goods And Service Tax GST Lko And Another

M/S Singh Traders Thru. Legal Representative Manish Singh vs. State Of U.P. Thru. Prin. Secy. Institutional Finance U.P. And 2 Others

Bench: PANKAJ BHATIA

Goyal Steel Furniture Thru.Prop. Rahul Gupta vs. Additional Commissioner Grade Ii Appeal State Tax Judicial Division V Lucknow And Another

Bench: PANKAJ BHATIA

Goyal Steel Furniture Thru. Proprietor Rahul Gupta vs. Addl. Commissioner Grade Ii Appeal State Tax Judicial Division V Lko. And Another

Bench: PANKAJ BHATIA

Goyal Steel Furniture Thru. Proprietor Rahul Gupta vs. Additional Commissioner, Grade Ii, Appeal, State Tax, Judicial Division V, Lko. And Another

Bench: PANKAJ BHATIA

M/S Kn Infracore Private Limited vs. State Of Uttar Pradesh And Another

Shri Raju Ujir / M/S R. R. Enterprises vs. State Of U.P. And 3 Others

M/S S Traders vs. State Of U.P. And Another

M/S Vijay Sharma Contractor vs. State Of Uttar Pradesh And 2 Others

M/S Nupad Printing Press vs. State Of Uttar Pradesh And Another

M/S Raja Drugs Agencies vs. State Of Uttar Pradesh And Another

M/S. Ram Trading Company vs. State Of U.P. And 2 Others

M/S Vijay Sharma Contractor vs. State Of Uttar Pradesh And 2 Others

M/S Sunil Kumar Singh vs. State Of U.P. And Another

M/S Kn Infracore Private Limited vs. State Of Uttar Pradesh And Another

M/S Baba Industries Thru. Proprietor Deepanshu Srivastava vs. Union Of INDIA Thru. Secy. Ministry Of Finance New Delhi And 2 Others

Bench: SANGEETA CHANDRA,BRIJ RAJ SINGH

M/S Saral E-Commerce Private Limited Thru. Managing Director vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S G.N.Traders, Thru. Proprietor Sri Kant Gupta vs. Deputy Commissioner State GST Khand No.3 Lucknow

Bench: SANGEETA CHANDRA,BRIJ RAJ SINGH

M/S Shyam Kirana Co.Thru. Partnership Lal Chand Rastogi vs. Deputy Commissioner, State GST Khand No.3, Lucknow, Up

Bench: SANGEETA CHANDRA,BRIJ RAJ SINGH

M/S Amarnath Sachin Kumar Thru. Proprietor Sachin Agrawal vs. Deputy Commissioner, State GST Khand No.3, Lucknow, Up

Bench: SANGEETA CHANDRA,BRIJ RAJ SINGH

M/S Saloni Chemicals And Another vs. State Of Uttar Pradesh And 2 Others

Samridh Electronics vs. State Of U.P. And 2 Others

M/S. Ram Trading Company vs. State Of U.P. And 2 Others

M/S Skama Biotech vs. State Of U.P. And Another

M/S Nirmal Singh And Co vs. State Of U.P. And 2 Others

M/S Raj Traders vs. State Of U.P. And Another

Suresh Kumar Khattri vs. Commissioner Of Commercial Tax And Another

M/S Suryansh Constructions vs. State Of U.P. And Another

M/S Bhagwati Chemical vs. The State Of U.P. And 2 Others

M/S. S.K. Industries And Another vs. Union Of INDIA And 3 Others

M/S Jaiswal Forex Private Limited Thru. Authorized Signatory vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax U.P. Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Suchit Traders Thru. Proprietor Naresh Kumar Sahu vs. Deputy Commissioner State GST Khand No.3 Lucknow U.P

Bench: RAJAN ROY,MANISH KUMAR

M/S Shri Hari Constructions Thru. Proprietor vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax Lko And 3 Others

Bench: PANKAJ BHATIA

Shipra Devi vs. State Of U.P. Thru. Addl. Chief Secy. Deptt. Of Women And Child Developement Lko And 3 Others

Bench: ATTAU RAHMAN MASOODI,SUBHASH VIDYARTHI

M/S Shyam Brick Field vs. State Of U.P. And Another

M/S Global Traders Thru. Proprietor Saif Ali vs. State Of U.P. Thru. Prin. Secy. State Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Chandra Medical Stores Principal Place Of Business Shahganj Thru. Representative Sanjay Gupta vs. State Of U.P. Thru. Addl Chief Secy. Commercial Tax Deptt. Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Kunwar Picture Palace Thru. Authorized Representative Shweta Singh vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Prem Filling Station Thr.Proprietor Reena Kumari @ Reena Kumari Singh vs. State Of U.P. Thru. Prin. Secy. Deptt. State Tax Sectt. Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S G.N.Traders, Thru. Proprietor Mr.Sri Kant Gupta vs. Commissioner, SGST, State Tax, Govt Of Up, Lucknow And 2 Others

Bench: RAJAN ROY,MANISH KUMAR

M/S P.P. Electric And Co.Thru. Proprietor Savita Sadh vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Shri Hari Constructions Thru. Proprietor Vishnu Dutta Mishra vs. State Of U.P. Thru. Prin. Secy. (Deptt. Of State Tax) Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Pragya Electricals Thru. Proprietor Piyush Chandra Sadh vs. State Of U.P. Thru. Addl. Chief Secy. Tax Registration Govt. Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Ritesh Communication vs. State Of U.P. And Another

Metro Trading Company vs. Deputy Commissioner State Tax Sector-1 Muzaffarnagar And Another

M/S Shakti Industries vs. State Of Uttar Pradesh And 2 Others

M/S Elixir Infra Corporation vs. State Of U.P. And 2 Others

Bharat Mint & Aroma Chemicals vs. Union Of INDIA And 2 Others

M/S Super Garments vs. State Of U.P. And Another

M/S Panasonic INDIA PVT LTD vs. Addditional Commissioner And 2 Others

M/S Shakti Industries vs. State Of Uttar Pradesh And 2 Others

Deen Dayal Upadhyay vs. State Of U.P. And Another

Apaar Gupta vs. Prin. Addl. Director General Of GST Intelligence Lko. And 2 Others

Bench: RAJAN ROY,JASPREET SINGH

M/S R.S.Construction Co. Thru. Proprietor Ram Subhag Nishad vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Shaorya Constructions Proprietorship Thru. Proprietor, Mr.Mukesh Yadav Alias Mukesh Kumar Yadav vs. Commissioner Of Goods And Services Tax (GST) Lko. Zone And Another

Bench: RAJAN ROY,JASPREET SINGH

M/S Mrk Traders vs. State Of Uttar Pradesh And Another

Ankur Builders vs. State Of U.P. Thr.Sec.Revenue U.P. At Lucknow & 2 Others

M/S Sai Travels vs. Additional Commissioner Grade-Ii (Appeal) State Tax Bareilly Zone Bareilly And 2 Others

M/S Tag On Digital Private Limited vs. State Of Uttar Pradesh And Another

Smt. Rekha Trivedi vs. State Of U.P. Thru Addl. Chief Secy. Housing And Urban Planning Lko. And 3 Others

Bench: RAJAN ROY,SAURABH LAVANIA

M/S M.J.Enterprises GST Reg.No.09Aykpj7709B1Zd Thru. Sole Proprietor Mohd.Javed vs. State Of U.P. Thru. Addl. Chief Secy. Commercial Tax Deptt. Lko And 2 Others

Bench: PANKAJ BHATIA

M/S Priya Constructions Thru. Proprietor Legal Name Andipat Devdasan, Abhinand, Kozhikode Kerala vs. State Of U.P. Thru. Addl. Chief Secy. State Tax Lko. And 2 Others

Bench: RAJAN ROY,SAURABH LAVANIA