Allahabad High Court GST Judgments — 2025

District Cooperative Bank LTD vs. Commissioner Of CGST And Central Excise-Meerut-1

M/S Anant Bahadur Singh, Contractor Thru. Proprietor, Anant Bahadur Singh vs. State Of U.P. Thru. Its Addl. Prin. Secy. Public Works Deptt. And 3 Others

Bench: RAJAN ROY,MANISH KUMAR

M/S Ramshankar Thru. Proprietor Ramshankar vs. State Of U.P. Thru. Its Prin. Secy. Tax And Registration Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Rajendra Gears vs. State Of Uttar Pradesh And Another

M/S Balwan Singh Yadav vs. State Of U.P. And Another

M/S Kohinoor Enterprises vs. State Of Uttar Pradesh And Another

M/S Arigato And Obligado Merchandise Private Limited vs. State Of Uttar Pradesh And Another

M/S Rais Handicraft vs. State Of Uttar Pradesh And Another

M/S Shree Agency Through Its Proprietor Aaditya Kumar Agarwal vs. State Of U.P. And 3 Others

M/S Bhagwati Veener Gramudyog Samit vs. State Of Uttar Pradesh And 2 Others

M/S Ganga Dhar Vijay Kumar vs. State Of U.P. And 4 Others

M/S Panchhi Marbles vs. State Of Uttar Pradesh And Another

M/S Radhika Industries vs. State Of U.P. And Another

M/S New Siddharth Medical Agency vs. State Of Uttar Pradesh And 2 Others

M/S Magma Industries vs. Additional Commissioner Grade 2 And 2 Others

M/S Sri Ram Rassi Bhandar vs. State Of U.P. And 2 Others

M/S Aum Telesolutions vs. State Of U.P. And Another

M/S Roshan Timber And Plywood vs. State Of U.P. And 2 Others

M/S J.T.Steel Traders vs. State Of U.P. And 2 Others

M/S Bhoomi Enterprises vs. State Of U.P. And Another

S S Traders Thru. Proprietor Mohd.Naushad Ali vs. Additional Commissioner, Grade Ii, Appeal, State Tax, Judicial Division Iv, Lucknow And Another

Bench: PANKAJ BHATIA

M/S Suraj Contruction Thru. Legal Representative Aditya Tripathi vs. State Of U.P. Thru. Prin. Secy. Institutional Finance And 2 Others

Bench: PANKAJ BHATIA

M/S Kailash Traders Thru. Its Proprietor Sahil Singh vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko. And 2 Others

Bench: RAJAN ROY,MANISH KUMAR

M/S Radha Industries Thru. Partner Shri Atul Agarwal vs. Deputy Commissioner Sector-22 Lucknow

Bench: RAJAN ROY,MANISH KUMAR

M/S Jaiswal Khad Bhandar Thru. Proprietor Durga Prasad Jaiswal vs. State Of U.P. Thru. Prin. Secy. (Institutional Finance) And 2 Others

Bench: PANKAJ BHATIA

Paras Jain vs. State Of U.P. And Another

Vikas Kumar vs. Central Bureau Of Investigation And Another

M/S Raj And Company Thru. Proprietor Mahesh Chandra Dubey vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Yadav Traders Thru. Proprietor Manoj Kumar Yadav vs. Additional Commissioner Grade-2 Appeal State Tax Judicial Division 3Rd Lucknow And Another

Bench: PANKAJ BHATIA

M/S Metloy Cast vs. Additional Commissioner Grade 2 And Another

M/S Madiha Enterprises vs. State Of U.P. And Another

M/S Shanti Lal Arun Kumar vs. Up State Industrial Development Authority And 2 Others

M/S Rama Hosiery Thru. Propritor Anjani Gupta vs. State Of U.P. Thru. Prin. Secy. Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Raj And Company Thru. Proprietor Mahesh Chandra Dubey vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Mansvi Security Services, Aishbagh Lucknow Thru. Authorized Representative Shikhar Srivastava vs. U.O.I. Thru. Secy. Ministry Of Finance New Delhi And 5 Others

Bench: PANKAJ BHATIA

M/S Raj And Company Thru. Proprietor Mahesh Chandra Dubey vs. State Of U.P. Thru. Prin. Secy. (Deptt. State Tax ) Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Pehalwan Traders Thru. Authorized Representative Vinod Kumar Yadav vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration U.P. Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Ganpati Construction And Engineering Thru. Proprietor Abhishek Singh vs. State Of U.P. Thru. Prin. Secy. Institutional Finance And 2 Others

Bench: PANKAJ BHATIA

M/S Raj And Company Thru. Its Proprietor Mahesh Chandra Dubey vs. State Of U.P. Thru. Prin. Secy. (Deptt. Of State Tax ) Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Sonagiri Ground Floor Thru. Partner Saras Jain vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Chauhan Ent Udyog vs. State Of U.P. And Another

M/S A K Traders vs. State Of U.P. And Another

M/S Uttaranchal Steels Private Limited vs. Union Of INDIA And 2 Others

Principal Commissioner Central Goods And Services Tax vs. M/S N.S Papers Limited (M/S Rana Papers LTD.)

Principal Commissioner Central Goods And Services Tax Commissionerate vs. M/S Krishi Utpadan Mandi Samiti

M/S Yadav Traders Thru.Proprietor Kailash Kumar vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Zitisha Enterprises Thru. Proprietor Nitin Pandey vs. Deputy Commissioner State GST Khand No.3 Lko. U.P

Bench: RAJAN ROY,MANISH KUMAR

M/S Ajai Iron Store Thru. Prop. Ajay Kumar Gupta vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Alfa Ingot Private Limited vs. Union Of INDIA And Another

Vakil Cloth House Thru. Proprietor Vakil Ahmad vs. Additional Commissioner, Grade-Ii, Appeal, State Tax, Lko. And Another

Bench: PANKAJ BHATIA

M/S Airosa International Thru. Proprietor Arshad Ahmad Khan vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Sawariya Enterprises, Amethi Thru. Proprietor, Surya Kant Pandey vs. State Of U.P. Thru. Prin. Secy., Deptt. Of GST Tax, Lko. And 2 Others

Bench: RAJAN ROY,MANISH KUMAR

Nec Electronics Corporation vs. State Of U.P. And 3 Others

Vinod Kumar Mishra vs. State Of U.P. And Another

M/S Neh Sales vs. State Of U.P. And Another

M/S Elixir Infra Corporation vs. State Of U.P. And 2 Others

M/S Royal Trading Company vs. State Of Uttar Pradesh And Another

M/S Rishabh Pharma vs. State Of U.P. And Another

M/S Gupta Traders vs. State Of U.P. And Another

M/S Ik Omkar Stone Crusher vs. Union Of INDIA And 3 Others

M/S Rahil Enterprises Thru. Proprietor Sajid Husain vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Globe Enterprises Thru. Proprietor Ajay Kumar Gupta vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Manasvi Security Services Lucknow Thru. Authorized Representative Shikhar Srivastava vs. Union Of INDIA Thru.Secretary, Ministry Of Finance, New Delhi And 5 Others

Bench: PANKAJ BHATIA

M/S Mansvi Secy. Services, Thru. Authorized Representative Shikhar Srivastava vs. Union Of INDIA Thru. Secy. Ministry Of Finance New Delhi And 5 Others

Bench: PANKAJ BHATIA

M/S Tyagi Lube Agency vs. State Of Uttar Pradesh And 2 Others

M/S Gaylord Packers INDIA PVT. LTD vs. State Of U.P. And 3 Others

Rekha Jain vs. State Of U.P. And Another

M/S Swati Auto Spares Thru. Proprietor Usha Singh vs. State Of U.P. Thru. Prin. Secy. Tax And Registration U.P. Lko. And 2 Others

Bench: PANKAJ BHATIA

Ventura Sales And Services PVT. LTD. Thru. Director Mohammad Tariq Siddiqui vs. Addl. Commissioner Grade-Ii Appeal State Tax Judicial Division Iii Lko. And Another

Bench: PANKAJ BHATIA

M/S Kanpur Industrial Corporation vs. State Of U.P And Another

M/S Siddharth Auto Sales vs. Commissioner, Central Goods And Services Tax And Another

Janardan Prasad vs. State Of Up And 2 Others

M/S Chaudhari Enterprises vs. State Of Uttar Pradesh And Another

M/S Jankey Engineering Works vs. State Of Uttar Pradesh And 2 Others

M/S Natraj Organics Limited vs. State Of U.P. And Another

Mahfooz vs. State Of U.P

Sahara Steels vs. Deputy Commissioner, Sector - 8 State Tax Muzaffarnagar And Another

M/S Novitech Health Care Private Limited vs. Commissioner CGST And Central Excise And 5 Others

M/S Continental INDIA Private Limited vs. Union Of INDIA And 3 Others

Haseeb vs. State Of U.P

M/S Kendid Sales And Marketing Private Limited vs. The State Of U.P. And 2 Others

M/S Saumya Through Its Partner, Shri Ghanshyam Popat vs. Union Of INDIA And 3 Others

M/S R.H. Handicrafts vs. State Of U.P. And 3 Others

Shubham Singh vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Of Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Ganpati Steel Lko Thru. Partner vs. State Of U.P. Thru. Prin. Secy. Secy. Deptt. Of State Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Shreem Enterprises Thru. Propriter Manoj Mishra vs. State Of U.P. Thru. Prin. Secy. Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Ganpati Steel Lko. Thru. Its Partner vs. State Of U.P. Thru. Prin. Secy. Deptt. Of Statte Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Radha Industries Thru. Partner Shri Atul Agarwal vs. The Deputy Commissioner, Sector-22 State GST Room No 312, 3Rd Floor Vaniya Kar Bhawan Lucknow

Bench: RAJAN ROY,OM PRAKASH SHUKLA

M/S Krishan Traders vs. State Of Up And Another

M/S Dhampure Speciality Sugars Limited vs. State Of U.P. And Another

M/S Pan Food vs. State Of Uttar Pradesh And Another

Jitendra Kumar vs. Union Of INDIA And Another

M/S Arch Design Construction Thru. Proprietor Praveen Kumar vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Airosa International Thru. Proprietor Arshad Ahmad Khan vs. State Of U.P. Thru. Addl. Chief Scy. Tax And Registration Lko And 2 Others

Bench: PANKAJ BHATIA

Vikas Dabas vs. State Of U.P

Vikas Dabas vs. State Of U.P

M/S Shikhar Foods Private Limited vs. Union Of INDIA And Another

M/S Nikunj Udyog vs. Deputy Commissioner, Ghaziabad Sector - 4 And Another

M/S Prakash Medical Store vs. State Of Uttar Pradesh And Another

Akash vs. State Of U.P. And Another