S S Traders Thru. Proprietor Mohd.Naushad Ali vs. Additional Commissioner,Grade Ii,Appeal,State Tax,Judicial Division Iv,Lucknow And Another
Original PDF →WTAX/684/2025HC AllahabadGSTCNR UPHC02054986202525 July 2025Bench: PANKAJ BHATIA1 pages
For Petitioner: Shujat Kidwai
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Neutral Citation No. - 2025:AHC-LKO:42803 Court No. - 7 Case :- WRIT TAX No. - 684 of 2025 Petitioner :- S S Traders Thru. Proprietor Mohd.Naushad Ali Respondent :- Additional Commissioner,Grade Ii,Appeal,State Tax,Judicial Division Iv,Lucknow And Another Counsel for Petitioner :- Shujat Kidwai Counsel for Respondent :- C.S.C. Hon'ble Pankaj Bhatia,J.
1.
Heard the counsel for the petitioner and the learned Standing Order Date :- 25.7.2025 VNP/- VISHVANATH PRASAD SHUKLA High Court of Judicature at Allahabad, Lucknow Bench
Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.