M/S Swati Auto Spares Thru. Proprietor Usha Singh vs. State Of U.P. Thru. Prin. Secy. Tax And Registration U.P. Lko. And 2 Others
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Neutral Citation No. - 2025:AHC-LKO:40155 Court No. - 7 Case :- WRIT TAX No. - 617 of 2025 Petitioner :- M/S Swati Auto Spares Thru. Proprietor Usha Singh Respondent :- State Of U.P. Thru. Prin. Secy. Tax And Registration U.P. Lko. And 2 Others Counsel for Petitioner :- Amar Mani Tiwari,Bhanu Pratap Singh,Durgesh Kumar Verma Counsel for Respondent :- C.S.C. Hon'ble Pankaj Bhatia,J.
Heard Shri Amar Mani Tiwari, learned counsel for the 7. Orders dated 12.12.2023 & 29.03.2025 are quashed.
Matter is remanded to the assessing authority to pass fresh order after giving an opportunity of hearing to the petitioner. Order Date :- 15.7.2025 nishant NISHANT MOHAN High Court of Judicature at Allahabad, Lucknow Bench
Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.