Ventura Sales And Services PVT. LTD. Thru. Director Mohammad Tariq Siddiqui vs. Addl. Commissioner Grade-Ii Appeal State Tax Judicial Division Iii Lko. And Another

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WTAX/619/2025HC AllahabadGSTCNR UPHC02052029202515 July 2025Bench: PANKAJ BHATIA1 pages
For Petitioner: Shujat Kidwai, Mamoon Rashid

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Neutral Citation No. - 2025:AHC-LKO:40172

Court No. - 7 Case :- WRIT TAX No. - 619 of 2025 Petitioner :- Ventura Sales And Services Pvt. Ltd. Thru. Director Mohammad Tariq Siddiqui Respondent :- Addl. Commissioner Grade-Ii Appeal State Tax Judicial Division Iii Lko. And Another Counsel for Petitioner :- Shujat Kidwai,Mamoon Rashid Counsel for Respondent :- C.S.C. Hon'ble Pankaj Bhatia,J.

1.

Heard Shri Sujat Kidwai, learned counsel for the petitioner

7.

Orders dated 18.12.2023 & 02.07.2025 are quashed.

8.

Matter is remanded to the assessing authority to pass fresh order after giving an opportunity of hearing to the petitioner. Order Date :- 15.7.2025 nishant NISHANT MOHAN High Court of Judicature at Allahabad, Lucknow Bench

Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.