Ventura Sales And Services PVT. LTD. Thru. Director Mohammad Tariq Siddiqui vs. Addl. Commissioner Grade-Ii Appeal State Tax Judicial Division Iii Lko. And Another
Original PDF →No AI summary yet for this judgment.
Neutral Citation No. - 2025:AHC-LKO:40172
Court No. - 7 Case :- WRIT TAX No. - 619 of 2025 Petitioner :- Ventura Sales And Services Pvt. Ltd. Thru. Director Mohammad Tariq Siddiqui Respondent :- Addl. Commissioner Grade-Ii Appeal State Tax Judicial Division Iii Lko. And Another Counsel for Petitioner :- Shujat Kidwai,Mamoon Rashid Counsel for Respondent :- C.S.C. Hon'ble Pankaj Bhatia,J.
Heard Shri Sujat Kidwai, learned counsel for the petitioner
Orders dated 18.12.2023 & 02.07.2025 are quashed.
Matter is remanded to the assessing authority to pass fresh order after giving an opportunity of hearing to the petitioner. Order Date :- 15.7.2025 nishant NISHANT MOHAN High Court of Judicature at Allahabad, Lucknow Bench
Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.