Allahabad High Court GST Judgments — 2025

M/S Zucciini vs. Union Of INDIA And 2 Others

Sanjay Shukla vs. State Of U.P. And Another

M/S Maa Vindhya Vasini Tobacco Private Limited vs. State Of U.P. And Another

M/S Divya Enterprises And Another vs. State Of Up And 4 Others

M/S Ishani Infratech PVT. LTD. Thru. Auth. Signatory Shri Bharat, Gstin 09Aaeci1752Q1Z2 vs. State Of U.P. Thru. Prin. Secy. (G.S.T. Deptt.) Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Tewari Construction And Gen. Suppliers Lko (Pramod Tiwari Sole Proprietor ) vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 3 Others

Bench: PANKAJ BHATIA

Gurmeet Singh Batra @ Sahil vs. State Of Up. Through Secretary, Home Department, Govt Of U.P At Lucknow

M/S Bhardwaj Traders vs. State Of Uttar Pradesh And Another

M/S Heera Lal Vinod Kumar vs. Union Of INDIA And 4 Others

M/S Ajay Bahadur Singh vs. Union Of INDIA And 3 Others

M/S Shakil Ahmad Security Agency vs. Deputy Commissioner State GST Ghaziabad And 2 Others

M/S Sasthi Plywood vs. State Of Uttar Pradesh And Another

Samban Pharma vs. Deputy Commissioner And Another

Pratham Security Agency vs. Commercial Tax Officer State Tax And Another

M/S Sharda Plywood vs. State Of Uttar Pradesh And Another

M/S Green Urja Private Limited vs. State Of Uttar Pradesh And Another

M/S Pawan Kirana Store vs. State Of Uttar Pradesh And Another

M/S Bhaiyalal Contractors vs. State Of Up And 2 Others

M/S Tiwari Cycle Agency vs. Additional Commissioner, Grade-2 (Appeals) Commercial Tax And Another

M/S Hardwarilal & Sons Private Limited vs. State Of Uttar Pradesh And 2 Others

M/S Green Urja Private Limited vs. State Of Uttar Pradesh And Another

M/S Hardwarilal And Sons Private Limited vs. State Of U.P. And 2 Others

M/S Hardwarilal And Sons Private Limited vs. State Of Uttar Pradesh And 2 Others

M/S Hardwarilal And Sons Private Limited vs. State Of Uttar Pradeh And 2 Others

M/S Vrinda Automation vs. State Of Uttar Pradesh And Another

M/S Maa Construction vs. State Of Uttar Pradeh And 2 Others

The Commissioner, Commercial Tax U.P. Lucknow vs. S/S Romsong Scientific And Sargical Ind. PVT. LTD

M/S INDIA Pride Trading Company vs. State Of Uttar Pradesh And Another

M/S Enormous Industrial Trade PVT. LTD vs. State Of U.P And Another

Girish Chandra And Another vs. State Of U.P. And Another

Kasim Ali vs. Deputy Commissioner, State Tax Sector-13, Ghaziabad

State Of U.P. And Another vs. Additional Commissioner And Another

M/S United Mercantile Co - Operative Bank LTD vs. State Of Uttar Pradesh And 2 Others

M/S Real Time Computer Services vs. State Of Uttar Pradesh And Another

M/S Pavan Traders vs. State Of U.P. And Another

M/S Star Enterprises Thru. Proprietor Mohd. Imran And Another vs. State Of U.P. Thru. Prin. Secy. State Tax Lko And 2 Others

Bench: PANKAJ BHATIA

U.P. Power Corporation Limited Lko. Thru. Deputy General Manager (Tax) Nitin Nijhawan vs. Director General Directorate General Of GST Intelligence Lko. And 3 Others

Bench: ATTAU RAHMAN MASOODI,AJAI KUMAR SRIVASTAVA-I

M/S Shakti Plywood Industries Thru. Proprietor Chandra Prakash Agrawal Gstin 09Accpa6518K1Zn vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Skc Infra Tech PVT. LTD. Thru. Director, Mr. Mohit Bansal vs. State Of U.P. Thru. Principal Secretary, Institutional Finance, Lucknow And 3 Others

Bench: PANKAJ BHATIA

M/S Barnwal Traders vs. Commissioner Of State Tax And Another

M/S Asha Brick Field vs. State Of U.P. And Another

M/S Prism Thermoformers vs. State Of U.P. And 2 Others

M/S New Amar Traders Thru. Proprietor Sandeep Kumar Yadav vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Cosmos Concrete And Structures INDIA PVT. LTD. Lko. And Thru. Proprietor Sunil Kumar Sharma vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Deepali Secrurities And Services Thru.Proprietor Madhuri Verma vs. State Of U.P. Thru. Addl. Chief Secy. Tax Registration Govt. Of U.P. Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Cosmos Concrete And Structures (INDIA) PVT. LTD. Thru. Proprietor Sunil Kumar Sharma vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration And 2 Others

Bench: PANKAJ BHATIA

M/S Avadh Gun House Thru.Proprietor Sri Abdul Hai And Another vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Lko. U.P. And 2 Others

Bench: PANKAJ BHATIA

M/S Agam Trading Company vs. State Of Uttar Pradesh And Another

M/S. Ansa Retail vs. State Of U.P. And 2 Others

M/S Mount Victoria Granites vs. State Of U.P. And Another

M/S Choudhary Associates vs. State Of U.P. And Another

M/S Manish Enterprises (Lagal Name Neeraj Pandey) vs. State Of U.P. And 2 Others

Devendra Kumar Singh (Deceased) vs. State Of U.P. And Another

Dutt Metal Craft vs. State Of Up And Another

M/S Reliable Trading Company vs. Joint Director Directorate General Of Goods And Services Tax Intelligence (Dggi) Zonal Unit, Meeru

M/S Pragati Traders vs. State Of Uttar Pradesh And Another

M/S. Dcplay Distribution Private Limited vs. Deputy Commissioner (State Tax) And 2 Others

M/S Amar Agencies Thru. Sole Proprietor, Mr. Chandra Prakash Gupta vs. State Of U.P. Thru. Prin. Secy. (State Tax) Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Sanjeel Traders Thru. Proprietor Namely Mohammad Sanjeel vs. The State Of U.P. Thru. Its Prin. Secy. Revenue Deptt. Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Gopal Trading Company vs. State Of U.P. And 2 Others

The Commissioner Commercial Tax vs. S/S Lotus International

M/S M R Traders vs. Union Of INDIA And 4 Others

M/S Shiv Om Buildars vs. State Of U.P. And 2 Others

M/S. Hindustan Body Builders Transport Nagar vs. State Of U.P. And Another

Paresh Kumar Agarwal And 3 Others vs. State Of U.P. And Another

M/S Vibhuti Tyres vs. State Of U.P. And Another

M/S Finmart Services vs. State Of U.P. And Another

M/S Mayank Mineral vs. State Of U.P. And Another

Paras Goel And 3 Others vs. State Of U.P. And Another

M/S Atishay Traders vs. State Of U.P. And Another

M/S Smith Industrial Corporation Pv.T LTD vs. State Of U.P. And Another

Dushyant Chaudhary vs. Union Of INDIA And Another

M/S Priya Enterprises vs. State Of U.P. And Another

M/S Ram Chand And Sons vs. Additional Commissioner Grade-2 Appeals-1 State Tax And Another

Maa Vaishnoo Infra Venture PVT.LTD.Thru.Director Dhiraj Singh Tomar vs. State Of U.P. Thru. Prin. Secy. Public Works Deptt. U.P. Lko. And 3 Others

Bench: RAJAN ROY,OM PRAKASH SHUKLA

Nitco Coating Agency vs. State Of U.P. And Another

M/S Kanha Food Products vs. State Of U.P. And 2 Others

M/S Chandrawati Filling Station Thru. Legal Representative Jitendra Kumar Pandey vs. State Of U.P. Thru. Prin. Secy. Institutional Finance U.P. Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S B S R Construction Thru. Proprietor Bhopinder Singh vs. State Of U.P. Thru. Addl. Chief Secy. Finance Deptt. Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Indpe vs. State Of U.P. And Another

M/S. Hindustan Body Builders Transport Nagar vs. State Of U.P. And Another

M/S Kishan Chand And Co vs. Additional Commissioner Grade-Ii Appeal-Ist State Tax Judicial Division And Another

M/S Munni Jeneral Store vs. State Of U.P. And 2 Others

Abhishek Pathak vs. State Of U.P. And 4 Others

Smt. Lalita vs. Union Of INDIA And Another

Saleem Ahmad vs. State Of U.P. Thru. Prin. Secy. Deptt. Urban Development Deptt. Lko. And 4

Bench: RAJAN ROY,OM PRAKASH SHUKLA

M/S Yadav Traders Thru. Proprietor, Manoj Kumar Yadav vs. Additional Commissioner, Grade-2(Appeal)State Tax, Judicial Division-3Rd, Lucknow, U.P. And Another

Bench: PANKAJ BHATIA

Iti LTD.(A Public Sector Undertaking)Thru. Auth. Singnatory/Finance Manager Mr. Prabhakar Mishra vs. Union Of INDIA Minis.Fin.Deptt.Reve.Cent.Board Indirect Tax And Cus.Thru.Chairman New Delhi And Ors

Bench: RAJAN ROY,OM PRAKASH SHUKLA

Iti LTD. (A Public Sector Undertaking) Raebareli Thru. Finance Manager Mr. Prabhakar Mishra vs. U.O.I.Minis.Of Fina.(Deptt.Reve.)Central Board Indir.Taxes And Cust.Thru.Chairman New Delhi And Ors

Bench: RAJAN ROY,OM PRAKASH SHUKLA

M/S Vishal Construction Thru. Authorized Partner Shiv Bahadur Singh vs. State Of U.P. Thru. Addl. Chief Secy. State Tax U.P. And 2 Others

Bench: PANKAJ BHATIA

M/S Vishal Construction Thru. Authorized Partner Shiv Bahadur Singh vs. State Of U.P. Thru. Addl. Chief Secy. State Tax, Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Mohammad Yameen Khan Thru. Auth. Signatory Mohammand Yameen Khan vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration And 2 Others

Bench: PANKAJ BHATIA

M/S New Jai Durga Enterprises vs. State Of U.P. And Another

Ms/ Chauhan Associates vs. The Union Of INDIA And 3 Others

M/S Pawansut Construction Thru One Of Its Directors Mr.Abhishek Kumar Singh vs. State Of U.P. Thru. Prin. Secy. Public Works Deptt. U.P. Lko. And 5 Others

Bench: RAJAN ROY,OM PRAKASH SHUKLA

Ashok Arya vs. State Of Up Through Principle Secretary (Home) Up At Lucknow & Another

M/S Chauhan Associates vs. State Of U.P. And Another

M/S Sachdeva Tyres vs. State Of U.P. And Another

M/S Pragati Enterprises vs. State Of Uttar Pradesh And Another

M/S Scsoft Technologies Private Limited vs. State Of Uttar Pradesh And Another