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M/S Skc Infra Tech PVT. LTD. Thru. Director, Mr. Mohit Bansal vs. State Of U.P. Thru. Principal Secretary,Institutional Finance, Lucknow And 3 Others

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WTAX/433/2025HC AllahabadGSTCNR UPHC02033243202508 May 2025Bench: PANKAJ BHATIA1 pages
For Petitioner: Shrikant ChaudharyFor Respondent: C.S.C., Hon'ble Pankaj Bhatia, J., Heard Shri Sameer Gupta and Shri Prashant Verma, learned

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Neutral Citation No. - 2025:AHC-LKO:26938

Court No. - 6 Case :- WRIT TAX No. - 433 of 2025 Petitioner :- M/S Skc Infra Tech Pvt. Ltd. Thru. Director, Mr. Mohit Bansal Respondent :- State Of U.P. Thru. Principal Secretary,Institutional Finance, Lucknow And 3 Others Counsel for Petitioner :- Shrikant Chaudhary Counsel for Respondent :- C.S.C. Hon'ble Pankaj Bhatia,J.

1.

Heard Shri Sameer Gupta and Shri Prashant Verma, learned

6.

Orders dated 13.06.2022 & 08.04.2025 are quashed.

7.

Matter is remanded to the assessing authority to pass fresh order after giving an opportunity of hearing to the petitioner. Order Date :- 8.5.2025 nishant NISHANT MOHAN High Court of Judicature at Allahabad, Lucknow Bench

Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.