M/S Ishani Infratech PVT. LTD. Thru. Auth. Signatory Shri Bharat,Gstin 09Aaeci1752Q1Z2 vs. State Of U.P. Thru. Prin. Secy. (G.S.T. Deptt.) Lko. And 2 Others
Original PDF →No AI summary yet for this judgment.
Neutral Citation No. - 2025:AHC-LKO:28033 Court No. - 6 Case :- WRIT TAX No. - 445 of 2025 Petitioner :- M/S Ishani Infratech Pvt. Ltd. Thru. Auth. Signatory Shri Bharat,Gstin 09aaeci1752q1z2 Respondent :- State Of U.P. Thru. Prin. Secy. (G.S.T. Deptt.) Lko. And 2 Others Counsel for Petitioner :- Sandeep Gupta,Ravi Kumar Surtani Counsel for Respondent :- C.S.C. Hon'ble Pankaj Bhatia,J.
Heard learned counsel for the petitioner and learned Standing
Orders dated 21.08.2024 & 26.04.2025 are quashed.
Matter is remanded to the assessing authority to pass fresh order after giving an opportunity of hearing to the petitioner. Order Date :- 14.5.2025 nishant NISHANT MOHAN High Court of Judicature at Allahabad, Lucknow Bench
Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.