Allahabad High Court GST Judgments — 2025

M/S S.K. Metal Industries Thru. Proprietor Kaleem vs. State Of U.P. Thru. Prin. Secy. State Tax Govt Lko. And 2 Others

Bench: PANKAJ BHATIA

Sagar Enterprises Thru. Pro. Mohammad Faheem vs. State Of U.P. Thru. Addl. Chief Secy. Deptt. ( Institutional Finance ) Lko. And 2 Others

Bench: PANKAJ BHATIA

Vineeta vs. State Of U.P

M/S Shabloo Bone Mills vs. State Of Uttar Pradesh And Another

Kapil Deo Mishra vs. State Of U.P. And 2 Others

M/S Shree Shyamji Concrete Udyog vs. State Of Uttar Pradesh And Another

M/S Dev Enterprises vs. State Of Uttar Pradesh And Another

Kapil Deo Mishra vs. State Of U.P. And 2 Others

Shiv Contructions Parav Nawabganj, Gonda Thru. Partner Shushil Kumar Singh vs. State Of U.P. Thru. Addl. Chief/ Prin. Secy, State Tax, Lucknow And Others

Bench: RAJAN ROY,OM PRAKASH SHUKLA

M/S R.D.S. Auto Mobiles Thru. Proprietor Shashi Singh vs. State Of U.P. Thru. Addl. Chief Secy. Commercial Tax Deptt. Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Ashok Elec. Com. Thru. Proprietor Arvind Kumar Verma vs. State Of U.P. Thru. Prin. Secy. Institutional Finance U.P. Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Niranjan Rastogi Thru. Its Proprietor Niranjan Rastogi Lko vs. State Of U.P. Thru. Its Addl. Chief Secy. Finance Deptt. And 2 Others

Bench: PANKAJ BHATIA

M/S Chaturvedi General Order Supp. Thru. Proprietor Mr. Surjeet Kumar Chaturvedi vs. Commissioner, SGST, State Tax U.P. Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Uttaranchal Road Lines Thru. Authorised Signatory Sunil Kumar Bhardwaj vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko And 2 Others

Bench: PANKAJ BHATIA

M/S Globe Medicare, Lko. Thru. Its Partner Dr. Deepak Agarwal vs. State Of U.P. Thru. Its Prin. Secy. Goods And Services Tax, Lko. And 3 Others

Bench: PANKAJ BHATIA

Ankit Rajput vs. Union Of INDIA

M/S Irshad Traders vs. State Of U.P. And Another

M/S Shree Shyamji Communication vs. State Of U.P. And Another

M/S Shree Shyamji Communication vs. State Of U.P. And Another

M/S Akshita Kuteer Udyog vs. State Of U.P. And Another

M/S Sageer Handloom Thru. Proprietor Mohd. Sageer Ahmed vs. State Of U.P. Thru. Prin. Secy. (Deptt. State Tax ) Govt. Of U.P. Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Qf Enterprises INDIA Private Limited Thru. Authorized Signatory Abhay Verma vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration U.P. Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Shivans Construction Thru. Proprietor Mr.Santosh Kumar Tiwari vs. State Of U.P. Thru. Prin. Secy. Institutional Finance, Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Sageer Handloom, Sitapur Thru. Proprietor Mohd. Sageer vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Raman Metal Works vs. Additional Commissioner And Another

M/S Raman Metal Works vs. Additional Commissioner And Another

M/S Maa Tara Traders vs. State Of U.P. And Another

M/S Super Industrial Store vs. Union Of INDIA And 4 Others

M/S Guru Nanak Plywood And Laminates, Lko. Thru. Proprietor Mr.Attam Khatwani vs. State Of U.P. Thru. Addl. Chief Secy. State Tax, Lucknow And 3 Others

Bench: PANKAJ BHATIA

M/S Sriram Traders Thru.Prop. Ajay Kumar Gupta And Another vs. State Of U.P. Thru. Prin. Secy. State Tax Civil Sectt. Lko And Another

Bench: PANKAJ BHATIA

M/S Satish Tiwari Thru. Legal Representative, Akhilesh Tiwari, Gonda vs. State Of U.P. Thru. Addl. Chief Secy. / Prin. Secy. Rural Engineering Deptt. (Red) And Others

Bench: RAJAN ROY,OM PRAKASH SHUKLA

M/S Shiv Sai Associates Thru.Proprietor Anurag Srivastava And Another vs. State Of U.P. Thru. Secy. Revenue Lko. And Another

Bench: PANKAJ BHATIA

M/S Vijay Shree Enterprises Thru. Authorised Signatory Prayag Dutt Tripathi vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Trust Pharmacy, Lucknow Thru. Authorised Signatory Rajlaxmi Bhandari vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Simla Gomti Pan Products PVT. LTD. Thru. Director Megh Raj Singh vs. Commissioner Of State Tax U.P. Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Badri Vishal Goods Carrier Thru. Proprietor Dhruv Sharma And Others vs. Commissioner State Tax U.P. Head Office Vibhuti Khand, Gomti Nagar Lucknow And Others

Bench: RAJAN ROY,OM PRAKASH SHUKLA

M/S Satish Tiwari Thru. Legal Representative Akhilesh Tiwari vs. State Of U.P. Thru. Addl. Chief Secy./ Prin. Secy. Pwd Civil Sectt. Govt. Of U.P. And Others

Bench: RAJAN ROY,OM PRAKASH SHUKLA

Shree Balaji International vs. Deputy Commissioner, Sector-7, State Tax, Muzaffarnagar And Another

M/S Chauhan Associates vs. State Of Uttar Pradesh And Another

Chetan Khandelwal vs. Commissioner Of Commercial Tax, U.P. Lucknow And Another

M/S Shekh Travels Thru.Proprietor Mainuddeen vs. State Of U.P. Thru. Prin. Secy. (Institutional Finance ) Govt. Of U.P. And 2 Others

Bench: PANKAJ BHATIA

M/S Vijay Shree Enterprises Thru. Authorised Signatory Prayag Dutt Tripathi vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration U.P. Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Aggarwal Foundry Thru. Its Partner And Authorised Signatory Shri. Anurag Agarwal vs. State Of U.P. Thru. Prin. Secy. G.S.T. Deptt. Lko. U.P. And 2 Others

Bench: PANKAJ BHATIA

M/S Shekh Travels Thru.Proprietor, Mainuddeen vs. State Of U.P. Thru. Prin. Secy. (Institutional Finance ) Govt. Of U.P. And 2 Others

Bench: PANKAJ BHATIA

M/S Adinath Enterprises, A Proprietorship Concern Of Ms. Roli Jain And Another vs. State Of U.P. Thru. Prin. Secy. State Tax Lko. And Another

Bench: PANKAJ BHATIA

Wings Security Services Through Proprietor Surender Kumar Arora vs. State Of U.P. And Another

M/S B M Computers vs. Commissioner Commercial Taxes And 2 Others

Krishnamohan Vishvkarama vs. UOI Min. Of Finance Revenue Directorate Gen. Of GST Intelligence Lko. Thru. Its Sr. I. Officer

Bench: MANISH MATHUR

Fair Deal Cars Private Limited vs. Deputy Commissioner, Sector-1, Ghaziabad, Uttar Pradesh And 2 Others

M/S Manju Engineers vs. Union Of INDIA And 5 Others

Shikha Khandelwal vs. Commissioner Of Commercial Tax Up Lucknow And Another

M/S Naveen Mobile Zone vs. State Of Uttar Pradesh And Another

M/S Pushpa Distributors PVT. LTD. Thru. Director Mr. Kunal Bhandari vs. State Of U.P. Thru. Additional Chief Secretary, State Tax, Lucknow And 3 Others

Bench: PANKAJ BHATIA

Max Enterprises, Amethi Thru. Sole Proprietor Mr. Dilip Kumar vs. State Of U.P. Thru. Prin. Secy. Institutional Finance, Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Adinath Enterprises, A Proprietorship Concern Of Ms.Roli Jain And Another vs. State Of U.P. Thru. Its Prin. Secy. State Tax Lko. And Another

Bench: PANKAJ BHATIA

M/S P.B.C. Infrastructure INDIA PVT. LTD.Thru. Authorized Signatory Mr.Mohammad Anas vs. Addl. Commissioner Grade-Ii( Appeal), State Tax, Lko. And Another

Bench: PANKAJ BHATIA

M/S Xestion Advisor Private Limited vs. Additional Commissioner Grade Ii And Another

M/S Chhotey Lal Kirana Store Thru. Proprietor Chhote Lal Jaiswal vs. State Of U.P. Thru. Principal Secy. Goods And Service Tax Lko. And 2 Others

Bench: RAJAN ROY,OM PRAKASH SHUKLA

M/S Naveen Mobile Zone vs. State Of Uttar Pradesh And Another

M/S M R Traders vs. State Of Uttar Pradesh And Another

M/S Xestion Advisor Private Limited vs. Additional Commissioner Grade Ii And Another

M/S Nitin Traders vs. State Of U.P, And Another

Meera Shukla vs. State Of U.P. And Another

M/S Swastika Associates Thru. Proprietor Rajat Jindal vs. State Of U.P. Thru. Addl. Chief Secy. State Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Ankit Traders vs. State Of U.P. And Another

M/S New Jai Durga Enterprises vs. State Of U.P. And Another

M/S Rs Enterprises 1/717, Gurudwara Gali, Ramnagar, Varanasi, U.P. Through Its Partner Mr. Shailesh vs. State Of U.P. And Another

M/S D.R. Hotels Private Limited Lucknow Thru. Its Finance Director Mr. Amitabh Porwal vs. The Additional Commissioner, Grade-Ii, State GST Lucknow

Bench: PANKAJ BHATIA

M/S National Fertilizers Limited Thru. Authorized Signatory vs. The Principal Commissioner, CGST And Central Excise Commissionerate, Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S D And D Construction And Developers Company vs. Additional Commissioner And 2 Others

M/S U.S Metal Products vs. State Of U P And 2 Others

M/S Jmd Foods vs. Union Of INDIA And Another

Smt. Chhaya Devi vs. Central Goods And Service Tax Commissionerate Noida Through Superintendent Shri Rakesh Mohan

M/S Trust Pharmacy, Lucknow Thru. Authorised Signatory Rajlaxmi Bhandari vs. State Of U.P. Thru. Addl. Chif Secy. Tax And Registration And 2 Others

Bench: PANKAJ BHATIA

M/S Prakash Movers And Forwarding Agency Thru. Proprietor Rajesh Sharma vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Bcs Consulting Private Limited Thru. Director Mr. Abhishek Bhartiya vs. State Of U.P. Thru. Prin. Secy. Institutional Finance, Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S City Life Appliance Industries PVT. LTD. Lucknow Thru. Proprietor Rajeev Jaiswal vs. U.O.I. Thru. Secy. Ministry Of Finance New Delhi And 3 Others

Bench: PANKAJ BHATIA

M/S Satish Tiwari Thru. Its Legal Representative Akhilesh Tiwari, Gonda vs. State Of U.P. Thru. Addl. Chief Secy. / Prin. Secy. Pwd And 3 Others

Bench: RAJAN ROY,OM PRAKASH SHUKLA

M/S Ashok Kumar Singh Thekedar Thru. Proprietor Ashok Kumar Singh vs. State Of U.P. Thru. Additional Chief Secretary, Tax And Registration Lucknow And 2 Others

Bench: PANKAJ BHATIA

M/S Bcs Consulting Private Limited Thru. Director Abhishek Bhartiya vs. State Of U.P. Thru. Prin. Secy. Institutional Finance Lko. And 3 Others

Bench: PANKAJ BHATIA

Kps Iron And Alloys Company Private Limited vs. State Of U.P. 2 Others

M/S Ramesh Traders Shahzadpur, Ambedkar Nagar Thru. Its Proprietor vs. State Of U.P. Thru. Prin. Secy. (Institutional Finance), Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Sriram Traders Thru. Proprietor Ajay Kumar Gupta And Another vs. State Of U.P. Thru. Prin. Secy. State Tax, Lko. And Another

Bench: PANKAJ BHATIA

Bala Ji Traders Gonda Thru. Proprietor Vijay Kumar vs. State Of U.P. Thru. Addl. Chief Secy. Deptt. Of Institutional Finance U.P. Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Sriram Traders Thru. Its Proprietor Ajay Kumar Gupta And Another vs. State Of U.P. Thru. Prin. Secy. State Tax Lko. And Another

Bench: PANKAJ BHATIA

M/S J.V.D. Metals vs. State Of Uttar Pradesh And Another

M/S Merino Industries LTD vs. State Of Uttar Pradesh And Another

Agra National Transport Company vs. State Of U.P. And Another

M/S Prem Traders Faizabad Thru. Proprietor Smt. Darshan Kumari vs. State Of U.P. Thru. Addl. Chief Secy. State Tax, Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Sekh Auto Sales And Service, Faizabad Thru. Proprietor Munna Sheikh vs. State Of U.P. Thru. Prin. Secy. Tax And Registration, Lko. And 2 Others

Bench: PANKAJ BHATIA

Rajkaran Singh vs. State Of U.P. Thru. Prin. Secy. Deptt. Of Tax And Registration Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Santosh Traders Thru. Proprietor Pankaj Kumar Gupta vs. State Of U.P. Thru. Addl. Chief Secy. Tax Registration Govt. Of U.P. Lko. U.P. And 3 Others

Bench: PANKAJ BHATIA

M/S New Jaipur Dupatta House Thru. Its Proprietor Shiv Kumar Sawlani vs. State Of U.P. Thru. Prin. Secy. Tax, And Registration Civil Secretariat Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S V.K. Construction, Majnawana Sohawal Faizabad Thru. Proprietor Vinod Kumar Singh vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Manish Indane Gramin Vitran Thru. Proprietor Amrawati vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko. And 2 Others

Bench: PANKAJ BHATIA

Ambrish Chandra Arya vs. State Of U.P. Thru. Prin. Secy. (Deptt. Of State Tax) And Another

Bench: RAJAN ROY,OM PRAKASH SHUKLA

M/S Paris Garments Caters And General Order Supplier, Balrampur Thru. Prop. Om Prakash Tiwari vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration, Lko. And 3 Others

Bench: PANKAJ BHATIA

M/S Shree Sai Nath Construction Company Thru. Proprietor Mr. Virendra Kumar Mishra vs. Union Of INDIA Thru. Secy. Revenue Deptt. Of Revenue, New Delhi And 4 Others

Bench: PANKAJ BHATIA

M/S Vijay Lakshmi Sales Corporation Thru. Partner Mr. Puneet Rastogi vs. The Commissioner Of Goods And Service Tax Lko. U.P. And 2 Others

Bench: PANKAJ BHATIA

M/S Rameshwar Das Ram Niwas, Lko. Thru. Authorised Signatory Umakant Shukla vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Govt. Of U.P. Lko. And 2 Others

Bench: PANKAJ BHATIA