M/S S.K. Metal Industries Thru. Proprietor Kaleem vs. State Of U.P. Thru. Prin. Secy. State Tax Govt Lko. And 2 Others
Original PDF →WTAX/335/2025HC AllahabadGSTCNR UPHC02026285202517 April 2025Bench: PANKAJ BHATIA1 pages
For Petitioner: Ravindra Gupta
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Neutral Citation No. - 2025:AHC-LKO:21592 Court No. - 6 Case :- WRIT TAX No. - 335 of 2025 Petitioner :- M/S S.K. Metal Industries Thru. Proprietor Kaleem Respondent :- State Of U.P. Thru. Prin. Secy. State Tax Govt Lko. And 2 Others Counsel for Petitioner :- Ravindra Gupta Counsel for Respondent :- C.S.C. Hon'ble Pankaj Bhatia,J.
1.
Heard the counsel for the petitioner and the learned Standing Order Date :- 17.4.2025 VNP/- VISHVANATH PRASAD SHUKLA High Court of Judicature at Allahabad, Lucknow Bench
Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.