Allahabad High Court GST Judgments — 2025

M/S Kanha Food Products vs. State Of U.P. And Another

Abhay Ranjan Sarkar Security Agency vs. Deputy Commissioner (State Tax) And Another

Rajeev Kumar Dhawan vs. Assistant Commissioner (State Tax) State Tax Division- Sector 12 Noida GST Bhawan And 2 Others

M/S Kk Enterprises vs. State Of U.P. And 4 Others

M/S Vandam Filling Station, Unnao Thru. Proprietor Umesh Shivadhar Verma vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Arsha Infradevelopers PVT. LTD Thru.Authorized Signatory Mr.Girish Natu vs. State Of U.P. Thru. Prin. Secy. Institutional Finance, Lko. And 3 Others

Bench: PANKAJ BHATIA

Syed Shabbir Ahmad vs. State Of U.P. Thru. Prin. Secy. State Tax Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Vandam Filling Station Thru.Proprietor Umesh Shivadhar Verma vs. State Of U.P. Thru. Addl. Chief Secy. Tax Registration Govt. Of U.P. Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Khan Leathers vs. State Of U.P. And 2 Others

The Alld Whole Sale Central Coop Store Limited vs. State Of U.P. And 2 Others

Shri Ram Motors vs. State Of U.P. And Another

M/S Khan Leathers vs. State Of U..P. And 2 Others

M/S Unique Computer & Communication Shop vs. State Of U.P. And Another

Shree Shyam Plastic House vs. State Of U.P. And Another

M/S G.S. Enterprises vs. State Of Uttar Predesh And Another

M/S S.K. Enterprises vs. State Of U.P, And Another

M/S Khan Leathers vs. State Of U.P. And 2 Others

M/S Singh Transport Company vs. State Of U.P. And Another

Principaal Commissioner, Central Goods And Services Tax Commissonerate vs. M/S Bajaj Hindusthan LTD

M/S Dell International Services INDIA PVT. LTD vs. State Of U.P. And Another

M/S Artlife Wellness Product PVT. LTD vs. State Of U.P. And Another

Greenfinch Team Management (P) LTD vs. State Of U.P. And 2 Other

M/S Singh Transport Company vs. State Of Uttar Pradesh And Another

M/S Krishna Motors vs. State Of U.P. And Another

M/S G.S. Enterprises vs. State Of U.P. And 4 Others

M/S Shreya Enterprises vs. State Of U.P. And Another

M/S G.S. Enterprises vs. State Of U.P. And 5 Others

Rakesh Kumar And Sons vs. Assistant Commissioner, Sector-2, State Tax, Bulandshahar And Another

M/S Mushkan Enterprises vs. State Of U.P. And Another

M/S Krishna Traders vs. State Of U.P. And Another

Vishal vs. State Of U.P

M/S Ram Lal Ram Gopal vs. State Of U.P. And 2 Others

Trendships Online Services Private Limited vs. Commissioner Commercial Taxes U.P. At Lucknow And Another

M/S Hazi Rafik Khan And Sons Rail Mandi Jaswant Nagar Etawah vs. State Of U.P. And Another

Bharat Mint And Allied Chemicals vs. State Of U.P. And Another

M/S Joy-N- Funworks Private Limited vs. State Of Uttar Pradesh And Another

M/S Hindustan Brick Field vs. State Of Uttar Pradesh And Another

M/S Swastik Traders vs. State Of U.P. And 2 Others

M/S Malhotra Timbers vs. State Of U.P. And Another

M/S Gauri International vs. State Of Uttar Pradesh And Another

M/S Singh Beverages vs. State Of Uttar Pradesh And Another

M/S Sap Electrocontracts Private Limited vs. State Of U.P. And Another

M/S Vishal Ent Udhyog vs. State Of U.P. And Another

M/S Shyam Auto Motors vs. State Of U.P. And Another

M/S Satnam Engine Service vs. State Of U.P. And Another

M/S A.K. Infrastructure vs. State Of U.P. And Another

M/S New Goyal Beej Bhandar vs. Assistant Commissioner Sector - 2 State Tax Bulandshahar And Another

M/S Satnam Engine Service vs. State Of Uttar Pradesh And Another

M/S Jai Maa Sarveshwari Movers (Through Its Partner Sri Unnat Kumar Singh) vs. State Of Up And Another

M/S Azim Traders vs. State Of U.P. And Another

M/S Renu Construction Company vs. State Of U.P. And 2 Others

M/S Vadilal Enterprises Limited vs. State Of U.P. And 2 Others

Maa Vaishnoo Infra Venture PVT. LTD. Thru. Director Dhiraj Singh Tomar vs. State Of U.P. Thru. The Prin. Secy. P.W.D. Lko. And 3 Others

Bench: RAJAN ROY,OM PRAKASH SHUKLA

Maa Vaishnoo Infra Venture PVT.LTD.Thru. Director Dhiraj Singh Tomar vs. State Of U.P. Thru. Prin. Secy. Of Pwd Lko And 3 Others

Bench: RAJAN ROY,OM PRAKASH SHUKLA

Commissioner Of Customs (Preventive)- Lucknow Prev vs. Shri Jitendra Kumar Jaiswal

Commissioner Of Customs (Preventive)- Lucknow Prev vs. Shri Durgesh Kumar Broker Om Ganpati Convassers

M/S Vijay Bharat And Brothers vs. State Of U.P. And Another

M/S Showtime vs. State Of Uttar Pradesh And Another

M/S Medicine Enterprises vs. State Of U.P. And Another

M/S S.K.Trading Co.Thru. Proprietor, Satish Chandra Gupta vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Ess Kay Herbs Lucknow, Thru. Proprietor, Krishna Kumar Gupta vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration, Lko. And 2 Others

Bench: PANKAJ BHATIA

Tristar Televentures Private Limited vs. Assistant Commissioner, State Tax Sector - 16 Ghaziabad And Another

M/S Laureate Clothing Company vs. Deputy Commissioner, State Tax -10, Noida And 2 Others

Super Bhootpurva Sanik Suraksha Samiti And Another vs. State Of U.P. And 2 Others

Meera Shukla vs. State Of U.P. And Another

M/S Shiv Contractors vs. State Of U.P. And 2 Others

M/S Laureate Clothing Company vs. Deputy Commissioner, State Tax -10, Noida And 2 Others

M/S Shekhar Engineering Works vs. State Of U.P. And Another

M/S Sports House Mobile Division vs. State Of U.P. And Another

M/S Ishneet Enterprises vs. State Of Uttar Pradesh And 2 Others

M/S Janta Machine Tools vs. State Of U.P. And 2 Others

Devendra Kumar Bhati And Another vs. Union Of INDIA And 3 Others

Gardenia Aims Facility Management Services vs. State Of U.P. And 2 Others

Aims Max Gardenia Developers Private LTD vs. State Of U.P. And 2 Others

Ramesh Chandra vs. State Of U.P. And 2 Others

Aims Max Gardenia Developers Private LTD vs. State Of U.P. And 2 Others

M/S M.L. Trading Co vs. Deputy Commissioner, State Tax, Sector -5, Ghaziabad And Another

Brijesh Pandit @ Birju vs. State Of U.P. And Another

M/S G.P. Enterprises vs. Deputy Commissioner, Ghaziabad And Another

Golf City Facility Management Services vs. State Of U.P. And 2 Others

Gaurav vs. Union Of INDIA

M/S T.K. Printers vs. Additional Commissioner Grade 2 And Another

M/S Harbansh Singh Bindra And Sons vs. State Of Uttar Pradesh And Another

M/S Harbansh Singh Bindra vs. State Of Uttar Pradesh And Another

M/S Gauri International vs. State Of Uttar Pradesh And Another

M/S Avcom Media PVT LTD vs. State Of U.P. And Another

M/S Moti Lal And Sons vs. State Of U.P. And 2 Others

M/S Hindustan Brick Field vs. State Of U.P. And Another

M/S Eppel Tone Engineers Private Limited vs. State Of U.P. And Another

Rakesh Kumar And Sons vs. Assistant Commissioner Sector - 2 State Tax Bulandshahar And Another

M/S Gokul Pharma Thru. Proprietor, S Legal Hair Smt. Maya Rastogi vs. State Of U.P. Thru. Addl. Chief Secy. Finance Deptt. Lko And 2 Others

Bench: PANKAJ BHATIA

M/S Gokul Pharma Thru. Proprietor, S Legal Hair Smt. Maya Rastogi vs. State Of U.P. Thru. Addl. Chief Secy. Finance Deptt. Lko. And 2 Others

Bench: PANKAJ BHATIA

M/S Tanishk Enterprises vs. State Of Uttar Pradeh And Another

M/S Commercial Auto Zone vs. State Of Uttar Pradeh And Another

Mohammad Shahzad vs. Commissioner Of Commercial Tax And Another

M/S Mohammad Ali vs. State Of U.P. And Another

M/S Gopi Rishikul Agencies Work vs. State Of Uttar Pradesh And Another

M/S Som Fragrances Private Limited vs. State Of U.P. And 2 Others

M/S Kanhaiya Traders vs. State Of U.P. And Another

Saleem Ahmad vs. State Of U.P. Thru. Its Prin. Secy. Deptt. Of Urban Development Lko. And 4 Others

Bench: ATTAU RAHMAN MASOODI,AJAI KUMAR SRIVASTAVA-I