M/S S.K.Trading Co.Thru. Proprietor,Satish Chandra Gupta vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 2 Others
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Neutral Citation No. - 2025:AHC-LKO:30071
Court No. - 6 Case :- WRIT TAX No. - 466 of 2025 Petitioner :- M/S S.K.Trading Co.Thru. Proprietor,Satish Chandra Gupta Respondent :- State Of U.P. Thru. Addl. Chief Secy. Tax And Registration Lko. And 2 Others Counsel for Petitioner :- Anit Vishal Srivastav,Ramesh Chandra Srivastava,Ravi Shankar Rajput Counsel for Respondent :- C.S.C. Hon'ble Pankaj Bhatia,J.
Heard the counsel for the petitioner, learned Standing Order Date :- 21.5.2025 VNP/- VISHVANATH PRASAD SHUKLA High Court of Judicature at Allahabad, Lucknow Bench
Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.