M/S Ess Kay Herbs Lucknow, Thru. Proprietor, Krishna Kumar Gupta vs. State Of U.P. Thru. Addl. Chief Secy. Tax And Registration,Lko. And 2 Others
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Neutral Citation No. - 2025:AHC-LKO:30055 Court No. - 6 Case :- WRIT TAX No. - 465 of 2025 Petitioner :- M/S Ess Kay Herbs Lucknow, Thru. Proprietor, Krishna Kumar Gupta Respondent :- State Of U.P. Thru. Addl. Chief Secy. Tax And Registration,Lko. And 2 Others Counsel for Petitioner :- Anit Vishal Srivastav,Ramesh Chandra Srivastava,Soorshen Singh Counsel for Respondent :- C.S.C. Hon'ble Pankaj Bhatia,J.
Heard the counsel for the petitioner, learned Standing Order Date :- 21.5.2025 VNP/- VISHVANATH PRASAD SHUKLA High Court of Judicature at Allahabad, Lucknow Bench
Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.