M/S Anish Traders Thru. Proprietor Anish Ahamad vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax Lko. And 2 Others
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Neutral Citation No. - 2025:AHC-LKO:46343 Court No. - 6 Case :- WRIT TAX No. - 760 of 2025 Petitioner :- M/S Anish Traders Thru. Proprietor Anish Ahamad Respondent :- State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax Lko. And 2 Others Counsel for Petitioner :- Ravindra Gupta Counsel for Respondent :- C.S.C. Hon'ble Pankaj Bhatia,J.
Heard Sri Pranjal Shukla, learned counsel for the petitioner
Orders dated 05.08.2024 & 21.07.2025 are quashed.
Matter is remanded to the assessing authority to pass fresh order after giving an opportunity of hearing to the petitioner. Order Date :- 8.8.2025 nishant NISHANT MOHAN High Court of Judicature at Allahabad, Lucknow Bench
Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.