M/S R.S.Construction Co. Thru. Proprietor Ram Subhag Nishad vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax Lko. And 2 Others
Original PDF →WTAX/707/2025HC AllahabadGSTCNR UPHC02053742202530 July 2025Bench: PANKAJ BHATIA1 pages
For Petitioner: Anurag Mishra
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Neutral Citation No. - 2025:AHC-LKO:43902 Court No. - 7 Case :- WRIT TAX No. - 707 of 2025 Petitioner :- M/S R.S.Construction Co. Thru. Proprietor Ram Subhag Nishad Respondent :- State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax Lko. And 2 Others Counsel for Petitioner :- Anurag Mishra Counsel for Respondent :- C.S.C. Hon'ble Pankaj Bhatia,J.
1.
Heard the counsel for the petitioner and the learned Standing Order Date :- 30.7.2025 VNP/- VISHVANATH PRASAD SHUKLA High Court of Judicature at Allahabad, Lucknow Bench
Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.