M/S Sarvajanik Shikshonnayan Sansthan Thru.Founder Susheel Chandra Trivedi vs. State Of U.P. Thru. Prin. Secy. (Deptt. Of State Tax) Lko. And 3 Others

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WTAX/754/2025HC AllahabadGSTCNR UPHC02059839202508 August 2025Bench: PANKAJ BHATIA1 pages
For Petitioner: Anurag Mishra

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Neutral Citation No. - 2025:AHC-LKO:46372 Court No. - 6 Case :- WRIT TAX No. - 754 of 2025 Petitioner :- M/S Sarvajanik Shikshonnayan Sansthan Thru.Founder Susheel Chandra Trivedi Respondent :- State Of U.P. Thru. Prin. Secy. (Deptt. Of State Tax) Lko. And 3 Others Counsel for Petitioner :- Anurag Mishra Counsel for Respondent :- C.S.C.,Vinay Shankar Hon'ble Pankaj Bhatia,J.

1.

Heard Sri Pranjal Shukla, learned counsel for the petitioner;

6.

Orders dated 11.02.2025 & 28.06.2025 are quashed.

7.

Matter is remanded to the assessing authority to pass fresh order after giving an opportunity of hearing to the petitioner. Order Date :- 8.8.2025 nishant NISHANT MOHAN High Court of Judicature at Allahabad, Lucknow Bench

Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.