M/S Star Traders Thru. Its Proprietor Shri Irshad Ali Siddiqui vs. Addl. Commissioner Grade Ii (Appeal) State Tax Judicial Division Iv Lko. U.P. And Another
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Neutral Citation No. - 2025:AHC-LKO:46180 Court No. - 6 Case :- WRIT TAX No. - 553 of 2025 Petitioner :- M/S Star Traders Thru. Its Proprietor Shri Irshad Ali Siddiqui Respondent :- Addl. Commissioner Grade Ii (Appeal) State Tax Judicial Division Iv Lko. U.P. And Another Counsel for Petitioner :- Vikas Singh,Raja Babu Gupta Counsel for Respondent :- C.S.C. Hon'ble Pankaj Bhatia,J.
Heard learned counsel for the petitioner and learned Standing Limited vs State of U.P. and others: 2024:AHC:116559-DB, both the orders cannot be sustained and are set aside.
The matter is remanded to pass fresh order after affording an opportunity of hearing, in accordance with law.
The petition stands disposed of. Order Date :- 7.8.2025 Ashutosh ASHUTOSH PANDEY High Court of Judicature at Allahabad, Lucknow Bench ASHUTOSH PANDEY High Court of Judicature at Allahabad, Lucknow Bench
Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.