M/S Pitambra Construction vs. Additional Commissioner GST Grade-2 (Appeals) And Another
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HIGH COURT OF JUDICATURE AT ALLAHABAD WRIT TAX No. - 746 of 2024 Court No. - 7 HON'BLE PIYUSH AGRAWAL, J.
Ref: C.M. (Withdrawal) Application No. 4/2025 Heard learned counsel for the applicant/petitioner.
Learned counsel for the applicant submits that he wants to withdraw the present writ petition.
In view of the above, the writ petition is dismissed as withdrawn.
September 9, 2025 Pravesh Mishra Versus Counsel for Petitioner(s) : Dev Kaushik, Saurabh Kumar, Siddharth Pandey Counsel for Respondent(s) : C.S.C. (Piyush Agrawal,J.) M/S Pitambra Construction .....Petitioner(s)
Additional Commissioner Gst Grade-2 (Appeals)
And Another .....Respondent(s) PRAVESH KUMAR MISHRA High Court of Judicature at Allahabad
Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.