M/S National Wood Product Thr.Partner Mohd.Shafat Ansari vs. State Of U.P. Thru. Prin. Secy. State Tax Lko And 2 Others
Original PDF →WTAX/584/2025HC AllahabadGSTCNR UPHC02049552202508 July 2025Bench: PANKAJ BHATIA1 pages
For Petitioner: Savitra Vardhan Singh
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Neutral Citation No. - 2025:AHC-LKO:38441 Court No. - 7 Case :- WRIT TAX No. - 584 of 2025 Petitioner :- M/S National Wood Product Thr.Partner Mohd.Shafat Ansari Respondent :- State Of U.P. Thru. Prin. Secy. State Tax Lko And 2 Others Counsel for Petitioner :- Savitra Vardhan Singh Counsel for Respondent :- C.S.C. Hon'ble Pankaj Bhatia,J.
1.
Heard the counsel for the petitioner, learned Standing Order Date :- 8.7.2025 VNP/- VISHVANATH PRASAD SHUKLA High Court of Judicature at Allahabad, Lucknow Bench
Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.