M/S Shri Shyam Foods,Rakabganj Lucknow Throu. Its Proprietor Piyush Kumar Agarwal vs. State Of U.P. Thru. Prin. Secy. Tax And Registration Lko And 3 Others
Original PDF →WTAX/566/2025HC AllahabadGSTCNR UPHC02043582202530 May 2025Bench: PANKAJ BHATIA1 pages
For Petitioner: Anand Dubey, Utkarsh MisraFor Respondent: C.S.C., Hon'ble Pankaj Bhatia, J., Heard learned counsel for the petitioner and learned Standing
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Neutral Citation No. - 2025:AHC-LKO:34090 Court No. - 6 Case :- WRIT TAX No. - 566 of 2025 Petitioner :- M/S Shri Shyam Foods,Rakabganj Lucknow Throu. Its Proprietor Piyush Kumar Agarwal Respondent :- State Of U.P. Thru. Prin. Secy. Tax And Registration Lko And 3 Others Counsel for Petitioner :- Anand Dubey,Utkarsh Misra Counsel for Respondent :- C.S.C. Hon'ble Pankaj Bhatia,J.
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Heard learned counsel for the petitioner and learned Standing Order Date :- 30.5.2025 Arvind ARVIND KUMAR SRIVASTAVA High Court of Judicature at Allahabad, Lucknow Bench
Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.