M/S Pitambra Construction vs. Additional Commissioner GST Grade 2 And Another
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Neutral Citation No. - 2025:AHC:107239 Court No. - 7 Case :- WRIT TAX No. - 743 of 2024 Petitioner :- M/S Pitambra Construction Respondent :- Additional Commissioner Gst Grade 2 And Another Counsel for Petitioner :- Dev Kaushik,Saurabh Kumar,Siddharth Pandey Counsel for Respondent :- C.S.C.
Hon'ble Piyush Agrawal,J.
Ref: Civil Misc. Withdrawal Application No. 4 of 2025 This application has been filed for withdrawing of the writ petition.
Cause shown is sufficient.
The present writ petition is dismissed as withdrawn.
The application is allowed.
Order Date :- 8.7.2025 SK Srivastava SAILESH KUMAR SRIVASTAVA High Court of Judicature at Allahabad
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