M/S National Wood Product Thru. Partner Mohd. Shafat Ansari vs. State Of U.P. Thru. Prin. Secy. State Tax Lko. And 2 Others

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WTAX/585/2025HC AllahabadGSTCNR UPHC02049659202508 July 2025Bench: PANKAJ BHATIA1 pages
For Petitioner: Savitra Vardhan Singh

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Neutral Citation No. - 2025:AHC-LKO:38479 Court No. - 7 Case :- WRIT TAX No. - 585 of 2025 Petitioner :- M/S National Wood Product Thru. Partner Mohd. Shafat Ansari Respondent :- State Of U.P. Thru. Prin. Secy. State Tax Lko. And 2 Others Counsel for Petitioner :- Savitra Vardhan Singh Counsel for Respondent :- C.S.C. Hon'ble Pankaj Bhatia,J.

1.

Heard the counsel for the petitioner, learned Standing Counsel.

2.

The present petition has been filed challenging the order dated 05.04.2025 whereby the appeal was dismissed without providing an Order Date :- 8.7.2025 VNP/- VISHVANATH PRASAD SHUKLA High Court of Judicature at Allahabad, Lucknow Bench

Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.