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M/S Siraj Construction Co. Thru. Legal Heir Iftikhar Ahmad vs. State Of U.P. Thru. Commissioner Of Commercial Tax Lko. And 2 Others

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WTAX/507/2025HC AllahabadGSTCNR UPHC02039768202527 May 2025Bench: PANKAJ BHATIA1 pages
For Petitioner: Ajay Pratap Singh, Mohd. Sheraj, Sachin SinghFor Respondent: C.S.C., Hon'ble Pankaj Bhatia, J., Heard learned counsel for the petitioner and learned Standing

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Neutral Citation No. - 2025:AHC-LKO:31435 Court No. - 6 Case :- WRIT TAX No. - 507 of 2025 Petitioner :- M/S Siraj Construction Co. Thru. Legal Heir Iftikhar Ahmad Respondent :- State Of U.P. Thru. Commissioner Of Commercial Tax Lko. And 2 Others Counsel for Petitioner :- Ajay Pratap Singh,Mohd. Sheraj,Sachin Singh Counsel for Respondent :- C.S.C. Hon'ble Pankaj Bhatia,J.

1.

Heard learned counsel for the petitioner and learned Standing

6.

Orders dated 29.12.2023 & 17.04.2025 are quashed.

7.

Matter is remanded to the assessing authority to pass fresh order after giving an opportunity of hearing to the petitioner. Order Date :- 27.5.2025 nishant NISHANT MOHAN High Court of Judicature at Allahabad, Lucknow Bench

Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.