M/S Pappu Traders,Pratapgarh Road,Rai Barelli Thru. Proprietory Anuj Kumar vs. State Of U.P. Thru. Secy. Revenue Deptt. Lko And 2 Others
Original PDF →WTAX/564/2025HC AllahabadGSTCNR UPHC02043774202530 May 2025Bench: PANKAJ BHATIA1 pages
For Petitioner: Amrendra VermaFor Respondent: C.S.C., Hon'ble Pankaj Bhatia, J., Heard learned counsel for the petitioner and learned Standing
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Neutral Citation No. - 2025:AHC-LKO:34076 Court No. - 6 Case :- WRIT TAX No. - 564 of 2025 Petitioner :- M/S Pappu Traders,Pratapgarh Road,Rai Barelli Thru. Proprietory Anuj Kumar Respondent :- State Of U.P. Thru. Secy. Revenue Deptt. Lko And 2 Others Counsel for Petitioner :- Amrendra Verma Counsel for Respondent :- C.S.C. Hon'ble Pankaj Bhatia,J.
1.
Heard learned counsel for the petitioner and learned Standing Order Date :- 30.5.2025 Arvind ARVIND KUMAR SRIVASTAVA High Court of Judicature at Allahabad, Lucknow Bench
Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.