M/S Tirupati Solvent Extractions And Refineries PVT. LTD. Thru. Director Satish Agarwal vs. Commissioner Of Commercial Tax U.P. Now Known As Commissioner Of State Tax Lko. And Another
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Neutral Citation No. - 2025:AHC-LKO:23062-DB Court No. - 2 Case :- WRIT TAX No. - 376 of 2025 Petitioner :- M/S Tirupati Solvent Extractions And Refineries Pvt. Ltd. Thru. Director Satish Agarwal Respondent :- Commissioner Of Commercial Tax U.P. Now Known As Commissioner Of State Tax Lko. And Another Counsel for Petitioner :- Pradeep Agrawal,Alok Kumar Gupta Counsel for Respondent :- C.S.C. Hon'ble Rajan Roy,J. Hon'ble Om Prakash Shukla,J.
Heard.
Learned Additional Chief Standing Counsel on the basis of instructions informs that the Deputy Commissioner, GST, Khand-I, Hardoi has decided the petitioner's representation on 21.04.2025. This was the only relief sought in the writ petition. It is open for the petitioner to challenge the same separately.
The writ petition is disposed of. [Om Prakash Shukla, J.] [Rajan Roy, J.] Order Date :- 23.4.2025 Santosh/- SANTOSH KUMAR High Court of Judicature at Allahabad, Lucknow Bench
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