M/S Shilpi Traders, Lko. Thr. Proprietor, Umesh Kumar Srivastava vs. State Of U.P. Thru. Prin. Secy. (Deptt. Of State Tax), Lko. And 2 Others
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Neutral Citation No. - 2025:AHC-LKO:22997
Court No. - 6 Case :- WRIT TAX No. - 375 of 2025 Petitioner :- M/S Shilpi Traders, Lko. Thr. Proprietor, Umesh Kumar Srivastava Respondent :- State Of U.P. Thru. Prin. Secy. (Deptt. Of State Tax), Lko. And 2 Others Counsel for Petitioner :- Anurag Srivastava,Ashish Kumar Tripathi,Manas Shukla Counsel for Respondent :- C.S.C. Hon'ble Pankaj Bhatia,J.
Heard the counsel for the petitioner and the learned Standing Order Date :- 23.4.2025 VNP/- VISHVANATH PRASAD SHUKLA High Court of Judicature at Allahabad, Lucknow Bench
Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.