Anand Kumar Goel,Proprietor Of M/S Shreee Durga Trading Company v. State Of U.P. Thru. Prin. Secy. Institutioanl Finance And Another
- Court
- Allahabad High Court
- Case number
- /1589/2025
- Date of judgment
- 15 Dec 2025
- Petitioner
- ANAND KUMAR GOEL,PROPRIETOR OF M/S SHREEE DURGA TRADING COMPANY
- Respondent
- STATE OF U.P. THRU. PRIN. SECY. INSTITUTIOANL FINANCE AND ANOTHER
- CNR
- UPHC020967082025
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Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.