M/S Shivam Enterprises Thru. Partner Pankaj Sachan v. State Of U.P. Thru. Addl. Chief Secy. Commercial Tax Deptt. Lko. And 2 Others

Court: Allahabad High Court
Case number: /1565/2025
Date of judgment: 12 Dec 2025
Petitioner: M/S SHIVAM ENTERPRISES THRU. PARTNER PANKAJ SACHAN
Respondent: STATE OF U.P. THRU. ADDL. CHIEF SECY. COMMERCIAL TAX DEPTT. LKO. AND 2 OTHERS
CNR: UPHC020986312025

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