Commissioner CGST And Central Excise Lucknow v. M/S Piem Hotels LTD. Taj Residency Gomti Nagar Lucknow

Court: Allahabad High Court
Case number: CEXAD/31/2019
Date of judgment: 29 Nov 2024
Bench: RAJAN ROY,MANISH KUMAR
Petitioner: COMMISSIONER CGST and CENTRAL EXCISE LUCKNOW
Respondent: M/S PIEM HOTELS LTD. TAJ RESIDENCY GOMTI NAGAR LUCKNOW
CNR: UPHC020492702019

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