Principal Commissioner CGST And Central Excise v. Anil Kumar Gupta

Court: Allahabad High Court
Case number: CEXAD/5/2020
Date of judgment: 16 Dec 2024
Bench: RAJAN ROY,BRIJ RAJ SINGH
Petitioner: PRINCIPAL COMMISSIONER CGST and CENTRAL EXCISE
Respondent: ANIL KUMAR GUPTA
CNR: UPHC020018432020

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