Allahabad High Court GST Judgments — 2024

M/S Primeone Workforce PVT. LTD. Lko. Thru. Authorised Signatory Alok Kumar vs. State Of U.P. Thru. Addl. Chief Secy. State Tax U.P., Lko. And Others

Bench: SANGEETA CHANDRA,SHREE PRAKASH SINGH

M/S Primeone Workforce PVT. LTD., Lucknow Thru. Authorisd Signatory Alok Kumar vs. State Of U.P. Thru. Addl. Chief Secy. State Tax Civil Sectt. Lko. And Others

Bench: SANGEETA CHANDRA,SHREE PRAKASH SINGH

Arvind Chandrakant Kadam vs. Union Of INDIA

M/S Lucknow City Transport Services LTD., Lko. Thru. Its Managing Director Ataur Rahman vs. State Of U.P. Thru. Prin. Secy. (Institutional Finance) U.P. Govt. Lko. And Another

Bench: SANGEETA CHANDRA,SHREE PRAKASH SINGH

M/S Exide Industries LTD. Thru Employee And Authorised Signatory Mr. Shri Nath Tiwari vs. Addl. Commissioner Grade-Ii(Appeal)-1, State Tax, Mainpuri And Another

Bench: ALOK MATHUR

M/S Exide Industries LTD. Lucknow Thru. Authorised Signatory Mr. Shri Nath Tiwari vs. Addl. Commissioner Grade-Ii (Appeal)-1, State Tax, Mainpuri And Another

Bench: ALOK MATHUR

M/S Chaudhary Associates Lko. Thru. Partner Sumaira Siddiqui vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax U.P. Govt. Lko And Another

Bench: SANGEETA CHANDRA,SHREE PRAKASH SINGH

Vaishno Das Mishra vs. State Of U.P. Thru. Its Prin. Secy. (Home), Govt. Of U.P. Lucknow

Bench: KARUNESH SINGH PAWAR

M/S Sunil Kumar Singh Through Shri Sunil Singh vs. State Of U.P. Thru. Prin. Secy., Tax And Registration, Lucknow And Others

Bench: ALOK MATHUR

M/S Buddha Resorts PVT. LTD. Thru. Director Shri Anil Tekriwal vs. Chief Commissioner Goods And Services Tax And Another

Bench: SANGEETA CHANDRA,SHREE PRAKASH SINGH

Smt. Shashikala Singh vs. Commissioner CGST, Central Excise Lko. And Others

Bench: SANGEETA CHANDRA,SHREE PRAKASH SINGH

M/S Siddha Mahajan PVT.LTD.Reg.No.(Gstin/Unique Id)09Abhcs9070P1Ze Thru.Director Rakesh Kumar Singh vs. Union Of INDIA Thru. Secy. Deptt. Revenue Ministry Of Finance, New Delhi And Others

Bench: ALOK MATHUR,ARUN KUMAR SINGH DESHWAL

M/S N.G.K Infra Ventures PVT. LTD., Lko. Thru. Director Gaurav Deep Singh vs. State Of U.P. Thru. Prin. Secy. State Tax Deptt. Lko. And Another

Bench: ALOK MATHUR,ARUN KUMAR SINGH DESHWAL

M/S Mansoori Enterprises, Thru. Its Proprietor Mohd. Shakeel vs. Mr. Arvind Kumar, Assistant Commissioner, Central Goods And Services Tax/ Cental Excise Lucknow

Bench: ABDUL MOIN

M/S Shreehari Realtech PVT. LTD. Lko. Thru. Its Authorised Signaotory Mr. Kripa Shankar vs. Union Of INDIA Thru. Secy. Govt. INDIA Finance Ministry, Deptt. Of Revenue, New Delhi And Another

Bench: JASPREET SINGH,RAM MANOHAR NARAYAN MISHRA

K.K. A Associates, Lko. Thru. Its Proprietor Abhay Kumar Singh vs. State Of U.P. Thru. Addl. Chief/Prin. Secy. Deptt. Of Commercial Tax, Lko. And 2 Others

M/S Siddh Trading Co. Thru. Proprietor And Auth. Signatory Mr.Siddartha Bhagwani vs. State Of U.P. Thru. Finance Secy. Ministry Finance Lko. And Another

M/S Ani Technologies PVT. LTD. Thru. Authorised Signatory Soumya M vs. State Of U.P. Thru. Prin.Secy. Institutional Finance And 2 Others

Bench: SANGEETA CHANDRA,BRIJ RAJ SINGH

Eveready Industries INDIA LTD. Lko. Thru. Signatory Sh. Sounik Mukherjee vs. State Of U.P. Thru. Secy. Ministry Finance, U.P. Lko. And Another

Bench: SANGEETA CHANDRA,BRIJ RAJ SINGH

Sahu Land Developers PVT. LTD. Lko. Thru. Sanjay Srivastava, Auth. Sigantory vs. State Of U.P. Thru. Commissioner Of Commercial Tax Lko. And Another

Bench: SANGEETA CHANDRA,BRIJ RAJ SINGH

M/S R.H. Enterprises Gonda Thru. Its Proprietor Shubham Singh vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax, Civil Sectt. Lko. And 2 Others

Bench: SUBHASH VIDYARTHI

Parvez Khan vs. State Of U.P. Thru. Prin. Secy. Home Lko. And Another

Bench: SAURABH LAVANIA

M/S Siddha Mahajan Private Limited Balrampur Thru. Proprietor Rakesh Kumar Singh vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax U.P. Lko. And 2 Others

Bench: SUBHASH VIDYARTHI

M/S Rajshi Processors, Raebareli Having Office Thru. Its Partner Ashok Kumar Lakhotia vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax Govt. Lko. And 2 Others

Bench: SUBHASH VIDYARTHI

M/S Parwati Constructions Thru. Its Proprietor Mr. Naresh Chandra Verma vs. Addl. Commissioner, Grade-2(Appeal) State Tax, Sitapur And Another

Bench: SUBHASH VIDYARTHI

Morimisetty Pandu vs. State Of U.P. Thru. Prin. Secy. Home Lko

Bench: JASPREET SINGH

Morimisetty Pandu vs. State Of U.P. Thru. Prin.Secy. Home Deptt

Bench: JASPREET SINGH

Mohit Kumar vs. Union Of INDIA Thru. Deptt. Revenue Directorate GST. Intelligence Lko

Bench: MOHD. FAIZ ALAM KHAN

Harekrishna Parai vs. Union Of INDIA Thru. Deptt. Of Revenue Intelligence Lko

Bench: JASPREET SINGH

Lalmohan Panja vs. Union Of INDIA Thru. Deptt. Of Revenue Intelligence Lko

Bench: JASPREET SINGH

Ramkrishna Jaladhar Parai vs. Union Of INDIA Thru. Deptt. Of Revenue Intelligence Lko

Bench: JASPREET SINGH

M/S Rajshi Processors Raebareli Thru. Its Partner Ashok Kumar Lakhotia vs. State Of U.P. Thru. Prin. Secy. Deptt. Of State Tax, Lko. And 2 Others

Bench: SUBHASH VIDYARTHI

Prabhat Agarwal Alias Naveen Kumar vs. State Of U.P. Thru. Prin. Secy. Agriculture Civil Secrt. Lko. And Others

Bench: RAJAN ROY,OM PRAKASH SHUKLA

Contractor Welfare Association Thru. Chairman Dhananjay Singh vs. State Of U.P. Thru. Prin. Secy. Lko. And Another

Bench: RAJAN ROY,OM PRAKASH SHUKLA

M/S Nanhe Lal Contractor Lko. Thru. Its Proprietor Vinod Kumar And Others vs. King George Medical University (Kgmu) Lko. Thru. Registrar And Others

Bench: SANGEETA CHANDRA,BRIJ RAJ SINGH

Commissioner CGST And Central Excise 7-A Ashok Marg Lucknow vs. M/S U.P.Co-Operative Sugar Factories Federation LTD.Lucknow

Bench: SANGEETA CHANDRA,BRIJ RAJ SINGH

M/S Pandey Construction Badhanjotiya Thru. Its Pro. Mr. Jitendra Nath Pandey vs. State Of U.P. Thru. Addl. Chief Secy. State Tax And 2 Others

Bench: SUBHASH VIDYARTHI

M/S Shiva Veener(INDIA) PVT. LTD., Lucknow Thru. Authorized Signatory, Dharmendra Kumar vs. Union Of INDIA Thru. Ministry Of Finance, New Delhi And Another

Bench: SUBHASH VIDYARTHI

Dhanendra Kumar Pandey vs. State Of U.P. Thru. Superintendent Of Police U.P. Vigilance Establishment Lko

Bench: RAJESH SINGH CHAUHAN

Noor Mohammad vs. District Magistrate /Chairman Krishi Utpadan Mandi Samit Gonda And 2 Others

Bench: SANGEETA CHANDRA,SUBHASH VIDYARTHI

M/S Govardhan Traders Thru. Proprietor Ashish Kumar Yadav vs. State Of U.P. Thru. Addl. Chief Secy. State Tax Lko. U.P. And 2 Others

Bench: SANGEETA CHANDRA,BRIJ RAJ SINGH

M/S Nath Agency Office At Rehra Bazar Thru. Proprietor Rajendra Prasad Gupta vs. State Of U.P. Thru. Prin. Secy. ( Institutional Finance) Govt. Lko. And 2 Others

Bench: SUBHASH VIDYARTHI

M/S P.K. Enterprises, Lucknow Thru. Proprietor Namely, Pankaj Kumar Mishra vs. State Of U.P. Thru. Prin. Secy., Revenue Deptt., Lucknow And Another

Bench: SANGEETA CHANDRA,BRIJ RAJ SINGH

Sri Jan Constructions, Gonda Thru. Its Proprietor Vijay Singh vs. Assistant Commissioner (G.S.T) State Tax Deptt. Gonda U.P

Bench: VIVEK CHAUDHARY,OM PRAKASH SHUKLA

M/S S.S. Enterprises Lucknow Thru. Its Proprietor Raj Kumar Singh vs. State Of U.P. Thru. Addl. Chief Secy. State Tax Deptt. Lko And 2 Others

Bench: ALOK MATHUR

M/S Pratyusha Enterprises Thru. Proprietor Mr. Piyush Kumar Mishra vs. Addl. Commissioner, Grade-Ii(Appeal)-Iv, State Tax Lucknow And Another

Bench: ALOK MATHUR

Devlok Distributors, Lko. Thru. Partner Shri Devesh Rastogi vs. Union Of INDIA Thru. Ministry Of Finance (Deptt. Of Revenue ) Thru. Secy., New Delhi And 4 Others

Bench: VIVEK CHAUDHARY,OM PRAKASH SHUKLA

Deepanshu Srivastava vs. Union Of INDIA Thru. Deptt. Of Revenue Directorate GST Intelligence Lko. Zonal Unit

Bench: MOHD. FAIZ ALAM KHAN

M/S Dinesh Kumar Contractor, Pratapgarh Thru. Its Prop. Dinesh Kumar vs. State Of U.P. Thru. Addl. Prin. Secy. Deptt. Of Public Works, Lko. And 3 Others

Bench: VIVEK CHAUDHARY,OM PRAKASH SHUKLA

M/S Aryavart Agencies, Lucknow Thru. Proprietor Rajeev Uniyal vs. State Of U.P. Thru. Prin. Secy. Ministry Of Finance, Lko. And 2 Others

Bench: ALOK MATHUR

R.N. Contractors And Suppliers, Ayodhya Thru. Its Partners And Others vs. State Of U.P. Thru. Addl. Chief Secy. Public Works Deptt. Civil Sectt. Lko. And 5 Others

Bench: VIVEK CHAUDHARY,OM PRAKASH SHUKLA

Durga Steel Rolling Mills Thru.Partner Amit Arora vs. Commissioner Of Commercial Taxes U.P.Lucknow

Bench: ABDUL MOIN

Ashutosh Kumar Singh vs. State Of U.P. Thru. Prin. Secy. Home Civil Sectt. Lko

Bench: MOHD. FAIZ ALAM KHAN

M/S Mahendra Skills Training And Development PVT. LTD. Lko. Thru. Director Naveen Kumar Jain vs. State Of U.P. Thru. Prin. Secy. (Institutional Finance) U.P. Govt. Lko. And Another

Bench: VIVEK CHAUDHARY,OM PRAKASH SHUKLA

M/S Kenten Beverages LLP Lko. Thru. Its Partner Sanjay Mago vs. State Of U.P. Thru. Prin. Secy. (Institutional Finance) U.P. Govt. Lko. And Another

Bench: VIVEK CHAUDHARY,OM PRAKASH SHUKLA

M/S Mahendra Educational PVT. LTD. Lko. Thru. Director Naveen Kumar Jain vs. State Of U.P. Thru. Prin. Secy. (Institutional Finance) Govt. Of U.P. Lko. And Another

Bench: VIVEK CHAUDHARY,OM PRAKASH SHUKLA

M/S Maa Sharda Tour And Travel, Lucknow Thru. Its Proprietor Ajay Kumar Singh vs. The Union Of INDIA Thru. Ministry Of Finance, Govt. Of INDIA, New Delhi And Another

Bench: VIVEK CHAUDHARY,OM PRAKASH SHUKLA

M/S. Bushrah Export House Thru. Its Sole Prop. Syed Asif Ali And Another vs. Shri Sanjay Rathi, The Prin. Commissioner Of CGST And Central Excise, GST Bhawan, Lko. And Another

Bench: SHREE PRAKASH SINGH

M/S Mansoori Enterprises Thru. Prop. Mohd. Shakeel vs. U.O.I. Thru. Secy. Ministry Of Finanace Deptt. Of Revenue, New Delhi And 2 Others

Bench: ALOK MATHUR

M/S Laxmi Doors Vill. Semra Chinhat District Lucknow vs. Commissioner Commercial Tax U.P.Gomti Nagar Lucknow

Bench: ABDUL MOIN

M/S Origin B.R. Digitalsigns Private LTD. Manglapuri Thru. Authorised Signatory Mr.Himanshu Awasthi vs. State Of U.P. Thru. Prin. Secy. Institutional Finance, Lucknow And Others

Bench: ALOK MATHUR

M/S Shree Ram Glass Bachauli Kuftabad Beekapur Thru. Partner Shree Aman Jaiswal vs. State Of U.P. Thru. Secy. State Tax U.P Govt. Lko. And 2 Others

Bench: ALOK MATHUR

M/S Ganpati Medical Store Lko. Thru. Its Partner Ayush Varman vs. Commissioner Of State Tax, Vibhuti Khand, Gomti Nagar, Lucknow And Others

Bench: VIVEK CHAUDHARY,MANISH KUMAR

Engineered And Innovative PVT. LTD. Thru. Director Shivam Kumar vs. State Of U.P. Thru. Prin. Secy. Tax And Registration, Civil Sectt. Lko. And 3 Others

Bench: ALOK MATHUR

M/S Veer Enterprises, Lko. Thru. Prop. Shri Ravi Kumar Yadav vs. State Of U.P. Thru. Addl. Chief Secy. Public Works Deptt. Civil Secrt. Lko. And Others

Bench: VIVEK CHAUDHARY,OM PRAKASH SHUKLA

M/S Anchor Health And Beauty Care PVT. LTD. Kanpur Thru. Authorised Person Mr.Sumit Agarwal vs. State Of U.P. Thru. Prin. Secy. (Tax And Registration), Lko. And 2 Others

Bench: ALOK MATHUR

Saifuddin Ahmad vs. The Customs, Excise And Service Tax Appellate Tribunal, Allahabad Thru. Chairman And Others

Bench: ALOK MATHUR

M/S Dharmadutt Brick Field, Bahraich Thru. Proprietor Mr. Dharmadutt vs. State Of U.P. Thru. Addl.Chief Secy., State Tax Civil Secrt. U.P. Govt. Lko. And Others

Bench: VIVEK CHAUDHARY,OM PRAKASH SHUKLA

Sunil Kumar And Ors vs. Deputy Director Consolidation Hardoi And Ors

Bench: SAURABH LAVANIA

M/S Singh Trading Company A Proprietorship, Bahraich Thru. Proprietor, Sri. Tejendra Singh vs. State Of U.P. Thru. Prin. Secy., Deptt. Of Tax And Registration, Lucknow And Others

Bench: ALOK MATHUR

M/S Primeone Work Force PVT. LTD. Thru. Its Auth. Signatory Alok Kumar vs. Union Of INDIA Thru. Secy. Ministry Of Finance (Deptt. Of Revenue) New Delhi And Others

Bench: VIVEK CHAUDHARY,OM PRAKASH SHUKLA

M/S Lakshmi Solvex PVT.LTD.Thru.Director Sumit Agrawal vs. State Of U.P. Thru. Prin. Secy. Tax And Registration And Ors

Bench: SANGEETA CHANDRA,AJAI KUMAR SRIVASTAVA-I

M/S Abhi Agro PVT. LTD. Bahraich Thru Director vs. State Of U.P.Thru Prin.Secy. Tax And Registration Lko And Ors

Bench: SANGEETA CHANDRA,AJAI KUMAR SRIVASTAVA-I

M/S Abhi Agro PVT. LTD. Thru Director vs. State Of U.P.Thru Prin.Secy. Tax And Registration Lucknow Andors

Bench: SANGEETA CHANDRA,AJAI KUMAR SRIVASTAVA-I

M/S Lakshmi Solvex PVT. LTD.Thru Its Director vs. State Of U.P.Thru Prin.Secy. Tax And Registration Lko And Ors

Bench: SANGEETA CHANDRA,AJAI KUMAR SRIVASTAVA-I

M/S J.R.Agro Industries PVT. LTD. Thru Managing Director vs. State Of U.P.Thru Prin.Secy. Tax And Registration Deptt. Andors

Bench: SANGEETA CHANDRA,AJAI KUMAR SRIVASTAVA-I

M/S J.R.Agro Industries PVT.LTD.Thru Managing Director vs. State Of U.P.Thru Prin.Secy. Tax Andregistration Lko And Ors

Bench: SANGEETA CHANDRA,AJAI KUMAR SRIVASTAVA-I

M/S Parul Dixit Thru. Proprietor Parul Dixit vs. State Of U.P. Thru. Secy. Institutional Finance / State Tax U.P. Govt. Lko. And 4 Others

Bench: VIVEK CHAUDHARY,OM PRAKASH SHUKLA

M/S R.C. Infra Digital Solutions Thru. Auth. Representative Mr. Ashish Kumar vs. Union Of INDIA Thru. Secy. Ministry Of Finance, Deptt. Of Revenue New Delhi And Others

Bench: ATTAU RAHMAN MASOODI,OM PRAKASH SHUKLA

State Of U.P Thru. Prin. Secy. Home Lko vs. Atul Kumar Mishra

Bench: SUBHASH VIDYARTHI

State Of U.P. Thru. Prin. Secy. Home, Lko vs. M/S Khetan Chemicals Fertilizers LTD. Jhansi Thru. Authorized Officer, Shri Mukesh Kumar

Bench: SUBHASH VIDYARTHI