Commissioner CGST And Central Excise 7-A Ashok Marg Lucknow vs. M/S U.P.Co-Operative Sugar Factories Federation LTD.Lucknow

CEXA/36/2019HC AllahabadGSTCNR UPHC02002977201901 May 2024Bench: SANGEETA CHANDRA,BRIJ RAJ SINGH1 pages
For Respondent: Pradeep Agrawal, Hon'ble Mrs. Sangeeta Chandra, J., Hon'ble Brij Raj Singh, J., Case Called out., None appears on behalf of the appellant. There is, no request for adjournment either., This Appeal is dismissed for want of prosecution., Interim order, if any, shall stand discharged

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Court No. - 3 Case :- CENTRAL EXCISE APPEAL No. - 36 of 2019 Appellant :- Commissioner Cgst And Central Excise 7-A Ashok Marg Lucknow Respondent :- M/S U.P.Co-Operative Sugar Factories Federation Ltd.Lucknow Counsel for Appellant :- Dipak Seth Counsel for Respondent :- Pradeep Agrawal Hon'ble Mrs. Sangeeta Chandra,J.

Hon'ble Brij Raj Singh,J.

Case Called out.

None appears on behalf of the appellant. There is no request for adjournment either.

This Appeal is dismissed for want of prosecution.

Interim order, if any, shall stand discharged.

Order Date :- 1.5.2024 Rahul RAHUL TRIPATHI High Court of Judicature at Allahabad, Lucknow Bench

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