Commissioner CGST And Central Excise Lucknow vs. M/S Astha Vigyapan Agency K-1 Ansal Nest Ashiyana Lucknow

CEXAD/26/2019HC AllahabadGSTCNR UPHC02047747201916 October 2024Bench: RAJAN ROY,BRIJ RAJ SINGH1 pages

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Neutral Citation No. - 2024:AHC-LKO:69505-DB Court No. - 2 Case :- CENTRAL EXCISE APPEAL DEFECTIVE No. - 26 of 2019 Appellant :- Commissioner Cgst And Central Excise Lucknow Respondent :- M/S Astha Vigyapan Agency K-1 Ansal Nest Ashiyana Lucknow Counsel for Appellant :- Kuldeepak Nag K.D.Nag Hon'ble Rajan Roy,J.

Hon'ble Brij Raj Singh,J. (C.M. Application No.3 of 2024)

This is an application for withdrawal of the writ petition.

Heard.

Sri K.D. Nag, learned counsel for the appellant submitted that he may be permitted to withdraw this appeal and the same may be dismissed as withdrawn.

Accordingly, the application for withdrawal is allowed and the appeal is dismissed as withdrawn. (Brij Raj Singh,J.) (Rajan Roy,J.)

Order Date :- 16.10.2024 Shanu/- SHANU SUMAN High Court of Judicature at Allahabad, Lucknow Bench

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