Commissioner CGST And Central Excise Lucknow vs. M/S Reliance Industries Limited Somaiya Nagar Barabanki

CEXA/26/2018HC AllahabadGSTCNR UPHC02002211201823 October 2024Bench: RAJAN ROY,BRIJ RAJ SINGH1 pages

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Neutral Citation No. - 2024:AHC-LKO:71562-DB Court No. - 2 Case :- CENTRAL EXCISE APPEAL No. - 26 of 2018 Appellant :- Commissioner Cgst And Central Excise Lucknow Respondent :- M/S Reliance Industries Limited Somaiya Nagar Barabanki Counsel for Appellant :- Dipak Seth,Harsh Vardhan Counsel for Respondent :- Rahul Agarwal,Rajat Gangwar,Varad Nath Hon'ble Rajan Roy,J.

Hon'ble Brij Raj Singh,J. (C.M. Application No.3 of 2024)

This is an application for withdrawal of the appeal.

Heard.

Petitioner's counsel submitted that he may be permitted to withdraw this appeal and the same may be dismissed as withdrawn.

Accordingly, the application for withdrawal of appeal is allowed and the appeal is dismissed as withdrawn.

Order Date :- 23.10.2024 Shanu/- SHANU SUMAN High Court of Judicature at Allahabad, Lucknow Bench

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