Prin. Commissioner CGST And Central Excise , Lucknow vs. M/S Meatek Food And Machineries INDIA PVT. LTD. , Lucknow

/2/2024HC AllahabadGSTCNR UPHC02049502202416 October 2024Bench: RAJAN ROY,BRIJ RAJ SINGH1 pages

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Neutral Citation No. - 2024:AHC-LKO:70087-DB

Court No. - 2 Case :- CENTRAL EXCISE APPEAL No. - 2 of 2024 Appellant :- Prin. Commissioner Cgst And Central Excise , Lucknow Respondent :- M/S Meatek Food And Machineries India Pvt. Ltd. , Lucknow Counsel for Appellant :- Dheeraj Srivastava Counsel for Respondent :- Jameel Ahmad,Sonika Dixit Hon'ble Rajan Roy,J. Hon'ble Brij Raj Singh,J. (C. M. Application No. 3 of 2024) This is an application for withdrawal of the appeal supported with affidavit. Heard. Learned counsel for the appellant submits that he may be permitted to withdraw this appeal and the same may be dismissed as withdrawn. Accordingly, the application is allowed and the Central Excise Appeal is dismissed as withdrawn. . (Brij Raj Singh,J.) (Rajan Roy,J.) Order Date :- 16.10.2024 R.K.P. RAJ KUMAR PATEL High Court of Judicature at Allahabad, Lucknow Bench

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