Commissioner CGST And Central Excise 7A Ashok Marg Lucknow vs. M/S Sigma Trade Wings D-165 Faizabad Road Indira Nagar Lko.
No AI summary yet for this judgment.
Neutral Citation No. - 2024:AHC-LKO:79397-DB Court No. - 2 Case :- CENTRAL EXCISE APPEAL DEFECTIVE No. - 35 of 2019 Appellant :- Commissioner Cgst And Central Excise 7a Ashok Marg Lucknow Respondent :- M/S Sigma Trade Wings D-165 Faizabad Road Indira Nagar Lko. Counsel for Appellant :- Dipak Seth,Anuj Singh Counsel for Respondent :- Ravi Singh Hon'ble Rajan Roy,J. Hon'ble Manish Kumar,J. (C.M. Application No. IA/05 of 2024)
Heard
This is an application for withdrawal of the appeal supported by an affidavit.
Learned counsel for the appellant has submitted that he may be permitted to withdraw this appeal and the same may be dismissed as withdrawn.
Accordingly, the appeal is dismissed as withdrawn. (Manish Kumar, J) (Rajan Roy, J) Order Date :- 29.11.2024 DiVYa DIVYA SINGH High Court of Judicature at Allahabad, Lucknow Bench
The judgment continues below.
Read the full judgment
A free account opens 10 full GST judgments a month (one account works on both bharattax.net and this site). Re-reading one you have already opened does not count again.
The summary, the parties, the sections and the citations above are open to everyone and always will be. Only the text of the order and the PDF are metered.
Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.